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Andhra Pradesh High Court judgments, 1958

246 judgments · page 8 of 13

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High Courts14 Jul 1958Dismissed

Konkati Narayana and Others Vs Balakanti Veerayya

Andhra Pradesh High Court · AIR 1959 AP 27 : (1959) CriLJ 21

Criminal Procedure Code, 1898 (CrPC) — Section 197Hyderabad Gram Panchayats Act, 1956 — Section 115, 128, 145Penal Code, 1860 (IPC) — Section 21, 52
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High Courts11 Jul 1958Allowed

The Union of India (UOI) Vs Radhikaran Satyanarayana

Andhra Pradesh High Court · AIR 1959 AP 17

Railways Act, 1890 — Section 47(1), 72(2), 72(3)
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High Courts11 Jul 1958Allowed

Taj Glass Works Limited Vs Government of Hyderabad (Now Government of Andhra Pradesh) and Others

Andhra Pradesh High Court · AIR 1959 AP 435 : (1958) 2 LLJ 568

Industrial Disputes (Amendment) Act, 1953 — Section 25, 25(1)
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High Courts11 Jul 1958

Yenduri Radhakrishnamurthy and Others Vs G. Mahalatchayya and Another

Andhra Pradesh High Court · AIR 1959 AP 50 : (1959) CriLJ 26

Criminal Procedure Code, 1898 (CrPC) — Section 203, 242, 251, 435Penal Code, 1860 (IPC) — Section 325
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High Courts11 Jul 1958Allowed

Taj Glass Works Ltd., Hyderabad Vs Government of Hyderabad (now Govt. of Andhra Pradesh) and Others

Andhra Pradesh High Court · AIR 1959 AP 435 : (1958) 2 LLJ 568

Industrial Disputes Act, 1947 — Section 10, 25F, 25I
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High Courts08 Jul 1958Allowed

Bhupathiraju Suryanarayanaraju Vs Bantupalli Appanna and Another

Andhra Pradesh High Court · AIR 1959 AP 645 : (1959) 2 AnWR 532

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 3 Rule 1, Order 9 Rule 12, 32
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High Courts08 Jul 1958

R. Narasimha Reddy and Another Vs Bhoomaji and Another

Andhra Pradesh High Court · AIR 1959 AP 111

Representation of the People Act, 1951 — Section 100(2), 123, 124, 7
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High Courts30 Jun 1958Dismissed

Poluru Ranga Rao and Others Vs Koppolu Ramadoss and Others

Andhra Pradesh High Court · AIR 1959 AP 182

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, 144, 2(12)
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High Courts30 Jun 1958Dismissed

Pentapati Venkata Suryaprakasa Rao and Another Vs Abdullah Saheb and Another

Andhra Pradesh High Court · AIR 1959 AP 106

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts27 Jun 1958Dismissed

Badrivishal Pillie Vs J.V. Narsing Rao

Andhra Pradesh High Court · AIR 1959 AP 116

Constitution of India, 1950 — Article 299Evidence Act, 1872 — Section 114Partnership Act, 1932 — Section 32
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High Courts27 Jun 1958Partly Allowed

Sri Rama Purchase and Sale Society Ltd. Vs State of Madras (Now Andhra Pradesh)

Andhra Pradesh High Court · AIR 1959 AP 36

Constitution of India, 1950 — Article 286, 286(1)Sales of Goods Act, 1930 — Section 19, 23, 25(1)
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High Courts27 Jun 1958

Jamuna Bai and Others Vs Gampina Narayanamurthy and Others

Andhra Pradesh High Court · AIR 1959 AP 108

Contract Act, 1872 — Section 23
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High Courts27 Jun 1958Partly Allowed

Sri Rama Purchase and Sale Society Limited Vs State of Madras (Now Andhra Pradesh)

Andhra Pradesh High Court · (1958) 9 STC 761

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High Courts26 Jun 1958Dismissed

Gadiraju Sanyasi Raju Vs Kandula Kamappadu and Others

Andhra Pradesh High Court · AIR 1960 AP 83

Registration Act, 1908 — Section 2(7), 49Specific Relief Act, 1877 — Section 12, 27ATransfer of Property Act, 1882 — Section 53A
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High Courts26 Jun 1958Dismissed

Duddu Ellamma Vs N. Seshadri and Others

Andhra Pradesh High Court · AIR 1959 AP 492

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 34 Rule 4
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High Courts24 Jun 1958Dismissed

Sripydah Suryanarayanamurthy Vs Collector, E. Godavari and Another

Andhra Pradesh High Court · AIR 1959 AP 442

Defence of India Act, 1939 — Section 19Defence of India Rules, 1939 — Rule 75A, 75A(1)Requisitioned Land (Continuance of Powers) Act, 1947 — Section 2, 2(1), 5(1)
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High Courts20 Jun 1958Dismissed

Ahmed Ali Khan Bahadur (died) and Another Vs Banguluru Veeralla and Others

Andhra Pradesh High Court · AIR 1959 AP 280

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 63, 11Evidence Act, 1872 — Section 115, 40, 41, 42, 43Limitation Act, 1908 — Article 120
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High Courts19 Jun 1958Allowed

In Re: Pedda Amma Muttigadu and Others

Andhra Pradesh High Court · AIR 1959 AP 469 : (1959) CriLJ 1044

Criminal Procedure Code, 1898 (CrPC) — Section 173, 207A
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High Courts10 Jun 1958

Workmen of D.B.R. Mills Ltd. Vs D.B.R. Mills Ltd.

Andhra Pradesh High Court · (1958) 2 LLJ 507

Industrial Disputes Act, 1947 — Section 36
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High Courts18 Apr 1958

In Re: Godavarthy Bhashyakaracharyulu

Andhra Pradesh High Court · AIR 1960 AP 164 : (1960) CriLJ 315

Criminal Procedure Code, 1898 (CrPC) — Section 234, 403, 561AEvidence Act, 1872 — Section 45
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