High Courts13 Jan 1958
Sangavarapu Anjaneyulu Vs Parankusain Rangacharyulu and covers
Andhra Pradesh High Court · AIR 1958 AP 705
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1958
246 judgments · page 13 of 13
High Courts13 Jan 1958
Illavajjula Ramalingam and Another Vs Korraprolu Veerabhadrayya and Another
Andhra Pradesh High Court · AIR 1959 AP 445
Limitation Act, 1908 — Article 116Transfer of Property Act, 1882 — Section 55
High Courts13 Jan 1958
Khaja Gulam Chous Saqalain Vs Collector Dist. Medak and others
Andhra Pradesh High Court · AIR 1958 AP 442
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 9 Rule 13, Order 9 Rule 9
High Courts10 Jan 1958
In Re: Gurramkonda Chinnabba
Andhra Pradesh High Court · AIR 1958 AP 443 : (1958) CriLJ 850
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1958
(sic)erusu Venkaiah and others Vs Veera venkamma and others
Andhra Pradesh High Court · AIR 1958 AP 457
Stamp Act, 1899 — Section 2(15), 45, 57, 6
High Courts06 Jan 1958
Katragadda Ganganna Vs The Principal, Andhra Medical College, Visakhapatanam and another
Andhra Pradesh High Court · AIR 1958 AP 470
Constitution of India, 1950 — Article 226