High Courts12 Feb 1958
Kamat Reddy Narayan Reddy Vs Kamat Reddy Narayan Reddy and another
Andhra Pradesh High Court · AIR 1958 AP 654
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1958
246 judgments · page 12 of 13
High Courts12 Feb 1958
Haji Wali Mohamed Haji Moosa Saya Vs The Commissioner of Income Tax, Hyderabad (Dn.)
Andhra Pradesh High Court · AIR 1959 AP 364 : (1959) 37 ITR 538
Hyderabad Income Tax Act, 1357 — Section 1, 30(2), 30(4), 31, 35Income Tax Act, 1922 — Section 1, 22(2), 22(4), 23, 23(3)
High Courts08 Feb 1958Dismissed
Murali Krishna Rice Mill Vs Additional Income Tax Officer
Andhra Pradesh High Court · (1959) 36 ITR 239
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 44
High Courts06 Feb 1958
Ashreddy Vs Venkatreddy and three others
Andhra Pradesh High Court · AIR 1958 AP 450
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 21, Order 43 Rule 1(f), Order 7 Rule 14
High Courts31 Jan 1958Dismissed
Mallela Venkata Subbamma Vs Gogulapati Raja Rathamma and Others
Andhra Pradesh High Court · AIR 1959 AP 178
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts31 Jan 1958
B.G. Keskar Vs S.N. Reddy and Others
Andhra Pradesh High Court · AIR 1958 AP 478 : (1958) 1 AnWR 521 : (1958) CriLJ 857
Arms Act, 1959 — Section 19, 29Constitution of India, 1950 — Article 361Criminal Procedure Code, 1898 (CrPC) — Section 156, 190
High Courts28 Jan 1958Dismissed
Potta Sitharamiah Vs V. Virraju
Andhra Pradesh High Court · AIR 1959 AP 507
Limitation Act, 1908 — Article 156, 170, 5
High Courts27 Jan 1958Allowed
Shankerlal Karva Vs Tahsildar and Others
Andhra Pradesh High Court · (1958) 1 AnWR 440 : (1958) 9 STC 246
Constitution of India, 1950 — Article 227, 229
High Courts24 Jan 1958
Nallajerla Krishnayya Vs Vuppala Raghavulu
Andhra Pradesh High Court · AIR 1958 AP 658
Transfer of Property Act, 1882 — Section 10, 6, 6(d), 60
High Courts23 Jan 1958Dismissed
Additional Income Tax Officer, Anantapur Vs Golla Narayanamma and Others
Andhra Pradesh High Court · AIR 1959 AP 468
Constitution of India, 1950 — Article 227Income Tax Act, 1922 — Section 54, 54(1)
High Courts23 Jan 1958Dismissed
Additional Income Tax Officer Vs Golla Narayanamma and Others
Andhra Pradesh High Court · (1958) 1 AnWR 223 : (1958) 34 ITR 212
Income Tax Act, 1922 — Section 54(1)
High Courts22 Jan 1958
Nagumilli Narayanamurthy Vs Gudimetla Gangaraju
Andhra Pradesh High Court · AIR 1958 AP 451
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts22 Jan 1958Allowed
K. Ranganayakulu Vs Municipal Commissioner, Vijayawada Municipality
Andhra Pradesh High Court · AIR 1959 AP 460 : (1958) 2 AnWR 187
Constitution of India, 1950 — Article 226
High Courts21 Jan 1958
Commercial and Industrial Bank Limited Vs Authority Under Payment of Wages Act and Others
Andhra Pradesh High Court · (1958) 2 AnWR 173 : (1958) 2 LLJ 31
Constitution of India, 1950 — Article 226Hyderabad Shops and Establishments Act, 1951 — Section 2(5), 2(8), 37, 4(1)Payment of Wages Act, 1936 — Section 15
High Courts17 Jan 1958Allowed
K.P. Chagganlal Oil Mills, Secunderabad Vs Commissioner of Income Tax, Hyderabad and Another
Andhra Pradesh High Court · AIR 1959 AP 263
Constitution of India, 1950 — Article 226Finance Act, 1950 — Section 13(1)Hyderabad Income Tax Act, 1357 — Section 31, 46, 82(1), 82(2)
High Courts17 Jan 1958
Jaldu Ananta Raghuram Arya and others Vs Rajah Bommadevara Naga Chayadevamma and others
Andhra Pradesh High Court · AIR 1958 AP 418
Evidence Act, 1872 — Section 58, 65, 65(b), 68
High Courts17 Jan 1958Dismissed
Sangapu Vishwanadham and Others Vs Kanneganti Basavayya and Others
Andhra Pradesh High Court · AIR 1959 AP 180
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 11Limitation Act, 1908 — Article 142, 144
High Courts17 Jan 1958Allowed
K.P. Chagganlal Oil Mills Vs Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1958) 1 AnWR 538 : (1959) 36 ITR 337
Constitution of India, 1950 — Article 226Finance Act, 1950 — Section 13, 13(1)Hyderabad Income Tax Act, 1357 — Section 31(4), 46(1), 57, 58, 82(1)
High Courts16 Jan 1958
Annapu Ramanna Vs Ponduri Sramulu and others
Andhra Pradesh High Court · AIR 1958 AP 768
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18, Order 41 Rule 11, Order 41 Rule 17, Order 41 Rule 31, Order 41 Rule 32Court Fees Act, 1870 — Section 7
High Courts15 Jan 1958Dismissed
Rajah Yenumula Suryanarayana Murthy Dora and Another Vs State of Madras (Now Andhra Pradesh) and Another
Andhra Pradesh High Court · AIR 1959 AP 487
Constitution of India, 1950 — Article 226Pensions Act, 1871 — Section 4, 5, 6