High Courts19 Sept 1958Dismissed
Maidi Bhikashmiah and Another Vs Venugopalrao and Others
Andhra Pradesh High Court · AIR 1959 AP 146
Limitation Act, 1908 — Section 14, 142, 144
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1958
246 judgments · page 5 of 13
High Courts18 Sept 1958Dismissed
Kanteti Sastrulu Vs Madupalli Venkateswara Rao
Andhra Pradesh High Court · AIR 1959 AP 232
Guardians and Wards Act, 1890 — Section 7
High Courts15 Sept 1958
Sripathy Janakiramayya and Another Vs Life insurance Corporation of India, Madras
Andhra Pradesh High Court · AIR 1962 AP 63
Life Insurance (Emergency Provisions) Act, 1956 — Section 11, 9(2)
High Courts13 Sept 1958
Garimell Satyanarayana and Appana Venkataraju firm of Ambajipeta and Others Vs East Godavari Coconut and Tobacco Market Committee, Rajamundry and Others
Andhra Pradesh High Court · AIR 1959 AP 398
Constitution of India, 1950 — Article 245, 246, 248, 265, 276
High Courts13 Sept 1958
Chittorui Subbanna Vs Kudapa Subbanna and Others
Andhra Pradesh High Court · AIR 1959 AP 607
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts12 Sept 1958Dismissed
T. Aswathanarayana and Others Vs The State of Andhra and Another
Andhra Pradesh High Court · AIR 1959 AP 461
Constitution of India, 1950 — Article 13, 14, 246, 265, 276
High Courts11 Sept 1958Dismissed
Nalamvari Annasatram and Another Vs The Special Land Acquisition Officer, Co-operative Housing Schemes, Madras
Andhra Pradesh High Court · AIR 1959 AP 139
Land Acquisition Act, 1894 — Section 25(2), 9
High Courts10 Sept 1958Dismissed
Jaldu Paidayya Vs Jaldu Manikyala Rao
Andhra Pradesh High Court · AIR 1959 AP 404
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts09 Sept 1958Dismissed
Anand Reddi Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1959 AP 144 : (1959) CriLJ 300
Constitution of India, 1950 — Article 254Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 485, 485A, 486Penal Code, 1860 (IPC) — Section 174
High Courts09 Sept 1958
Commissioner of Income Tax, Hyderabad Vs G.M. Chennabasappa
Andhra Pradesh High Court · AIR 1959 AP 668 : (1959) 35 ITR 261
Income Tax Act, 1922 — Section 23(3), 33(4), 66(5)
High Courts09 Sept 1958Dismissed
Mungara Venkataramaniah alias Ragayya and Others Vs Vudata Subbaramayya and Another
Andhra Pradesh High Court · AIR 1959 AP 153
Easements Act, 1882 — Section 13, 13(1), 17, 18Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, 100
High Courts09 Sept 1958
Commissioner of Income Tax Vs G.M. Chennabasappa
Andhra Pradesh High Court · AIR 1959 AP 668 : (1959) 35 ITR 261
Income Tax Act, 1922 — Section 33, 66
High Courts08 Sept 1958Allowed
Chinnari Gopalam and Others Vs The Union of India (UOI) and Another
Andhra Pradesh High Court · AIR 1959 AP 331 : (1959) 1 AnWR 105
Contract Act, 1872 — Section 166Railways Act, 1890 — Section 57, 72Sales of Goods Act, 1930 — Section 2(4)
High Courts05 Sept 1958Dismissed
Sri Narayanadoss Mahant and Another Vs Sri T. Neeladri Rao and Another
Andhra Pradesh High Court · AIR 1959 AP 148
Commissions of Inquiry Act, 1952 — Section 3, 3(1), 5(3)Constitution of India, 1950 — Article 25, 26Criminal Procedure Code, 1898 (CrPC) — Section 102, 103
High Courts03 Sept 1958
Mohana Rao G. Vs State Government of Andhra and Others
Andhra Pradesh High Court · (1959) 2 LLJ 272
Constitution of India, 1950 — Article 226, 310, 311, 311(2)Government of India Act, 1935 — Section 240(1), 240(2), 240(3)
High Courts02 Sept 1958Dismissed
P. Swarajyalakshmi Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1959 AP 321
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1939 — Section 57(4), 64, 64A
High Courts01 Sept 1958Dismissed
Rachamsetti Pedda Malliah Vs Adigopala Brahmayya and Another
Andhra Pradesh High Court · AIR 1960 AP 89
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 93Limitation Act, 1908 — Article 62, 97Provincial Small Cause Courts Act, 1887 — Section 25
High Courts01 Sept 1958Dismissed
Shaik Abdul Razak and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1959) 10 STC 214
High Courts01 Sept 1958Dismissed
Tadepalligudem Co-operative Milk Supply Society Limited Vs Government of Andhra (Now Andhra Pradesh)
Andhra Pradesh High Court · (1959) 1 AnWR 67 : (1959) 10 STC 26
High Courts30 Aug 1958Dismissed
Motilal Hari Prasad and Bros. and Others Vs The State of Andhra
Andhra Pradesh High Court · (1958) 2 AnWR 699 : (1959) 10 STC 20