High Courts05 Dec 1958Dismissed
Datla China Appalanarasimha Raju Vs Nadimpalli Seethayamma Garu and Others
Andhra Pradesh High Court · AIR 1959 AP 310
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1958
246 judgments · page 2 of 13
High Courts04 Dec 1958Dismissed
Maddula Appa Rao and Others Vs Income Tax Officer and Another
Andhra Pradesh High Court · AIR 1959 AP 391 : (1959) 2 AnWR 349 : (1959) 36 ITR 140
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1922 — Section 19A, 20A, 21, 22, 22(4)
High Courts04 Dec 1958Dismissed
Maddula Appa Rao and Others Vs Income Tax Officer, Eluru and Another
Andhra Pradesh High Court · AIR 1959 AP 391 : (1959) 36 ITR 140
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 24B, 28, 28(2), 28(3), 28(4)
High Courts28 Nov 1958Allowed
In Re: Amba Rao
Andhra Pradesh High Court · AIR 1959 AP 235 : (1959) 1 AnWR 377 : (1959) CriLJ 558
Criminal Procedure Code, 1898 (CrPC) — Section 195(3), 476, 476(1), 476APenal Code, 1860 (IPC) — Section 193, 420Railways Act, 1890 — Section 84
High Courts28 Nov 1958Allowed
Kumari Akhtar Vs Admission Committee and Another
Andhra Pradesh High Court · AIR 1959 AP 493
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts26 Nov 1958Dismissed
Padarthi Venkateswara Rao and Another Vs The Deputy Commissioner of Commercial Taxes and Another
Andhra Pradesh High Court · (1959) 10 STC 162
High Courts26 Nov 1958Dismissed
In Re: Osaman Ali
Andhra Pradesh High Court · AIR 1959 AP 520 : (1959) CriLJ 1138
Criminal Procedure Code, 1898 (CrPC) — Section 222, 233, 234, 235, 236
High Courts25 Nov 1958Allowed
State of Madras (Now The State of Andhra Pradesh) Vs Kasam Ayub
Andhra Pradesh High Court · (1959) 1 AnWR 402 : (1959) 10 STC 190
High Courts25 Nov 1958
In Re: Dandamudi Sarojini Devi
Andhra Pradesh High Court · AIR 1960 AP 34
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Nov 1958Dismissed
Akasam Surya Rao Vs Manthena Rama Raju
Andhra Pradesh High Court · AIR 1959 AP 495
High Courts19 Nov 1958Dismissed
Mahant Narayana Dessjivaru Vs State of Andhra, Hyderabad and Others
Andhra Pradesh High Court · AIR 1959 AP 471
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 13, 19, 226
High Courts18 Nov 1958Dismissed
M. Yugandhra Rao Vs The Govt. of Andhra and Another
Andhra Pradesh High Court · AIR 1959 AP 506
Constitution of India, 1950 — Article 311
High Courts18 Nov 1958Dismissed
Yuganadhara Rao M. Vs Government of Andhra (Health and Local Administration Department) and Another
Andhra Pradesh High Court · (1959) 2 LLJ 267
Constitution (Seventh Amendment) Act, 1956 — Article 308Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts17 Nov 1958Dismissed
Prasada Rao (J.V.) Vs South Eastern Railway, Waltair (By Dist. Traffic Superintendent and Another)
Andhra Pradesh High Court · (1959) 1 LLJ 551
Constitution of India, 1950 — Article 226, 311, 311(2)Railways Act, 1989 — Section 57
High Courts17 Nov 1958Dismissed
J.V. Prasada Rao Vs District Traffic Superintendent, South Eastern Railway, Waltair and Another
Andhra Pradesh High Court · AIR 1959 AP 618
Constitution of India, 1950 — Article 311Railways Act, 1890 — Section 47E
High Courts14 Nov 1958Allowed
Suryaprakasa Rao (A.) Vs Labour Court, Andhra Pradesh and Others
Andhra Pradesh High Court · (1959) 1 LLJ 241
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 7
High Courts14 Nov 1958Dismissed
S. Chimpiraiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1959 AP 589 : (1959) CriLJ 1297
Criminal Procedure Code, 1898 (CrPC) — Section 207A(4), 207A(6), 510, 510(1), 510(2)
High Courts14 Nov 1958
Public Prosecutor, (Andhra) Vs Bhavigadda Thimmiah and Others
Andhra Pradesh High Court · AIR 1959 AP 207 : (1959) CriLJ 431 : (1959) 10 STC 85
Andhra Pradesh General Sales Tax Act, 1957 — Section 10, 12B, 15, 16AConstitution of India, 1950 — Article 227
High Courts13 Nov 1958
In Re: Narsiah and Others
Andhra Pradesh High Court · AIR 1959 AP 313 : (1959) CriLJ 689
Criminal Procedure Code, 1898 (CrPC) — Section 103, 342, 342A, 378, 429Penal Code, 1860 (IPC) — Section 300
High Courts13 Nov 1958Dismissed
Panem Venkanarayana Sastry and Others Vs Rajupalli Chinna Yella Reddy
Andhra Pradesh High Court · AIR 1959 AP 256
Contract Act, 1872 — Section 35Specific Relief Act, 1877 — Section 25Transfer of Property Act, 1882 — Section 55(2)