High Courts23 Jul 1957
T. Aswathanarayana Vs Municipal Council
Andhra Pradesh High Court · (1957) 07 AP CK 0013
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1957
254 judgments · page 8 of 13
High Courts23 Jul 1957
In re Abdul Gaffoor
Andhra Pradesh High Court · AIR 1958 AP 267
Constitution of India, 1950 — Article 225, 226Displaced Persons (Claims) Supplementary Act, 1954 — Section 12
High Courts19 Jul 1957
S. Kameshwaramma Vs S. Subramanyam and Others
Andhra Pradesh High Court · AIR 1959 AP 269
Hindu Adoptions and Maintenance Act, 1956 — Section 22, 25
High Courts17 Jul 1957
Veernath and Others Vs State of Hyderabad (now Andhra Pradesh) and Others
Andhra Pradesh High Court · (1957) 07 AP CK 0012
Constitution (Fifth Amendment) Act, 1955 — Article 31, 31(2), 81, 9(1)Hyderabad Abolition of Inams and Cash Grants Act, 1954 — Section 2, 3Motor Vehicles Act, 1939 — Section 3(2), 58, 58(3)
High Courts16 Jul 1957
Alamuri Venkataramayya and another Vs Alamuri Gopala Rao and others
Andhra Pradesh High Court · AIR 1958 AP 690
High Courts16 Jul 1957
Sundaramudi China Lakshmayyd Vs K. Suryanarayana
Andhra Pradesh High Court · AIR 1958 AP 254
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 16, Order 18 Rule 4, 115(c)C, 15Evidence Act, 1872 — Section 135, 45
High Courts15 Jul 1957
H.R. Rama Rao (died) his L.Rs HR Venkamma and Others Vs The Collector and Another
Andhra Pradesh High Court · (1957) 07 AP CK 0014
District Boards Act — Section 288, 288(1), 29, 45, 78
High Courts11 Jul 1957
Peddireddi Ganga Raju Vs Kandula Mangamma and others
Andhra Pradesh High Court · AIR 1958 AP 334
Civil Procedure Code, 1908 (CPC) — Section 73, 73(1)
High Courts11 Jul 1957
C. Apparao Vs The Deputy Inspector-General of Police, Northern Range, Waltair and another
Andhra Pradesh High Court · (1957) 07 AP CK 0004
Constitution of India, 1950 — Article 310, 311, 311(1), 311(2)Government of India Act, 1935 — Section 240, 240(3)
High Courts10 Jul 1957
Raja Vellanki Lakshmi Narasayamma Rao Vs Vejju Achayya
Andhra Pradesh High Court · AIR 1958 AP 207
Usurious Loans Act, 1918 — Section 3, 3(1)
High Courts10 Jul 1957
Jadho Nagu Bai and another Vs Jadho Gangu Bai
Andhra Pradesh High Court · AIR 1958 AP 19
Evidence Act, 1872 — Section 31
High Courts08 Jul 1957
Fatima Begum Vs The Commissioner of the Hyderabad Municipal Corporation
Andhra Pradesh High Court · AIR 1958 AP 170 : (1957) ALT 569 : (1957) 2 AnWR 483 : (1958) CriLJ 349
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 4
High Courts03 Jul 1957
Rapeti Bulli Tatayya and others Vs Rapeti Nakaraju (died by L.R.)
Andhra Pradesh High Court · AIR 1958 AP 611
Evidence Act, 1872 — Section 17(2), 35, 77, 8
High Courts03 Jul 1957
Bangaru Reddy and Another Vs The State
Andhra Pradesh High Court · AIR 1959 AP 95 : (1959) CriLJ 166
Criminal Procedure Code, 1898 (CrPC) — Section 367, 369, 537
High Courts28 Jun 1957Dismissed
Dendati Sannibabu Vs Varadapureddi Sannibabu and Others
Andhra Pradesh High Court · AIR 1959 AP 102 : (1959) CriLJ 167
Penal Code, 1860 (IPC) — Section 147, 323, 81
High Courts28 Jun 1957
Kapila Annapurnamma Vs Panchalavarupu Venkata Satya Seeta Ramanjaneyaratnam and Others
Andhra Pradesh High Court · AIR 1959 AP 40
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 41 Rule 4
High Courts28 Jun 1957
Mulisetti Venkataramiah Vs Allada Venkataswami
Andhra Pradesh High Court · (1957) 06 AP CK 0002
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 227
High Courts27 Jun 1957Dismissed
R. Ramaprasada Rao Vs R. Subbaramaiah and Others
Andhra Pradesh High Court · AIR 1958 AP 647
Partition Act, 1893 — Section 2, 3, 4, 6, 9
High Courts27 Jun 1957Dismissed
The State of Andhra (now Andhra Pradesh) Vs Kolla Sree Ramamurthy
Andhra Pradesh High Court · AIR 1959 AP 21 : (1958) 9 STC 547
Sales of Goods Act, 1930 — Section 23
High Courts26 Jun 1957
(Pathuri) Subrahmamya Sastry Vs (Pathuri) Lakshminarasamma and others
Andhra Pradesh High Court · AIR 1958 AP 22
Evidence Act, 1872 — Section 33, 63(3)