High Courts27 Jun 2002Dismissed
Tura Munda Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0013
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 984 of 1,623
High Courts26 Jun 2002Allowed
Jyosbanta Narayan Dixit Vs Executive Engineer Bhadrak
Orissa High Court · (2002) 06 OHC CK 0050
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1
High Courts26 Jun 2002Allowed
Deepika Maharana Vs Prasanna Maharana ' Prasanna Kumar Maharana
Orissa High Court · (2002) 94 CLT 168 : (2002) 2 OLR 311
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts26 Jun 2002Dismissed
Hadi sisa Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0044
Penal Code, 1860 (IPC) — Section 302
High Courts26 Jun 2002
Hemanta Kumar Kar Vs Srimanta Kumar Kar
Orissa High Court · (2002) 94 CLT 156 : (2002) OLR 369 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Jun 2002Dismissed
Laxmi Sahoo and Another Vs Chaturbhuj Sahoo and Another
Orissa High Court · AIR 2003 Ori 8 : (2003) 1 DMC 414 : (2002) OLR 25 Supp
Hindu Marriage Act, 1955 — Section 16
High Courts26 Jun 2002Dismissed
Manu Bewa and Others Vs Guru Charan Jena and Others
Orissa High Court · (2002) 06 OHC CK 0005
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts26 Jun 2002Dismissed
Buda Muduli and Another Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0002
Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Jun 2002Allowed
Bidhan Mandai Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0003
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts21 Jun 2002Allowed
Susanta Bisoi alias Naik Vs State of Orissa and Others
Orissa High Court · (2002) 06 OHC CK 0051
Arms Act, 1959 — Section 27National Security Act, 1980 — Section 3(2), 8Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts21 Jun 2002Dismissed
Sanyashi Harijan Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0038
Penal Code, 1860 (IPC) — Section 302
High Courts21 Jun 2002Dismissed
Angada Pujhari Vs Kanhei Pujhari and Another
Orissa High Court · (2002) 94 CLT 361 : (2002) OLR 786 Supp
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 54
High Courts21 Jun 2002Dismissed
Ganesh Nayak and Others Vs Collector, Kalahandi and Another
Orissa High Court · (2002) 94 CLT 298 : (2002) OLR 194 Supp
Easements Act, 1882 — Section 15
High Courts21 Jun 2002Dismissed
Berhampur Municipality Vs P. Bhagi Rao
Orissa High Court · AIR 2002 Ori 193 : (2002) 94 CLT 461 : (2002) OLR 77 Supp
Orissa Municipal Act, 1950 — Section 133(1)
High Courts21 Jun 2002Dismissed
Smt. Sumani Kharsel Vs Dayamati Kharsel and Others
Orissa High Court · (2002) 94 CLT 86 : (2002) OLR 288 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(8), 401
High Courts21 Jun 2002Allowed
Rabinarayan Mahasuar Vs Lokanath Mahasuar and Others
Orissa High Court · AIR 2003 Ori 5 : (2003) 1 CivCC 311 : (2002) 94 CLT 511 : (2002) 2 OLR 221 : (2003) 3 RCR(Civil) 2
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts21 Jun 2002
Renuka Dash Vs State of Orissa and Others
Orissa High Court · (2002) 2 OLR 279
Constitution of India, 1950 — Article 226, 227
High Courts21 Jun 2002Allowed
Pandab Chhadia Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0016
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Jun 2002
Basanta Kumar Sasani Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0015
Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts21 Jun 2002Dismissed
Krushna Ch. Sahu Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 498A