High Courts04 Jul 2002Dismissed
K. Samantaray Vs National Insurance Company Ltd.
Orissa High Court · (2002) 2 OLR 293
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 983 of 1,623
High Courts04 Jul 2002Dismissed
State of Orissa Vs Seleja Digal
Orissa High Court · (2002) 07 OHC CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts03 Jul 2002Dismissed
Trinath Thakur and Others Vs Budhi Pani and Others
Orissa High Court · (2002) 94 CLT 488 : (2002) OLR 440 Supp
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Jul 2002
Smt. Rahas Mohapatra Vs Dr. Balakrushna Dash
Orissa High Court · (2002) 94 CLT 597 : (2002) OLR 173 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 104, 125, 125(1), 397
High Courts03 Jul 2002Dismissed
Rabindranath Sahu Vs Suresh Ch. Nayak and Others
Orissa High Court · (2002) 94 CLT 221 : (2002) 2 OLR 198
Civil Procedure Code, 1908 (CPC) — Section 100Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4, 51
High Courts03 Jul 2002Dismissed
Brajaraj Mishra and Others Vs Ananda Chandra Mishra and Others
Orissa High Court · AIR 2002 Ori 205 : (2003) 1 CivCC 91 : (2002) 94 CLT 638 : (2002) OLR 18 Supp : (2003) 1 RCR(Civil) 695
Easements Act, 1882 — Section 15
High Courts03 Jul 2002Dismissed
Bishnu Oram Vs State of Orissa
Orissa High Court · (2002) 2 OLR 303
Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 2002Dismissed
State of Orissa Vs Udaya Naik and Others
Orissa High Court · (2002) 94 CLT 229 : (2002) OLR 488 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Jul 2002
Sri Narahari Panda Vs Sri Aviram Panda
Orissa High Court · (2002) 94 CLT 335 : (2002) OLR 621 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 1, 115
High Courts01 Jul 2002Dismissed
Dhruba Ch. Patnaik Vs Antaryami Patnaik and Another
Orissa High Court · (2002) 94 CLT 148 : (2002) OLR 370 Supp
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115
High Courts01 Jul 2002Allowed
Saroj Kumar Sahoo Vs State of Orissa and Another
Orissa High Court · (2002) 94 CLT 65 : (2003) CriLJ 1872 : (2002) OLR 546 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120A, 120B, 420, 468
High Courts01 Jul 2002Allowed
Kedu Karml Vs State of Orissa
Orissa High Court · (2002) 07 OHC CK 0035
Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Jul 2002Dismissed
Nachika Deruku Vs State of Orissa
Orissa High Court · (2002) 94 CLT 368 : (2002) OLR 154 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 383Evidence Act, 1872 — Section 24, 25, 26, 27, 28Penal Code, 1860 (IPC) — Section 302
High Courts28 Jun 2002Allowed
Fakir Singh Vs Bijaya Kumar Bagaria
Orissa High Court · (2002) 94 CLT 295 : (2002) 2 OLR 274
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts28 Jun 2002Allowed
Banu alias Kamal Lochan Mohanty Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts28 Jun 2002Allowed
Ratan Naik Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0006
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts27 Jun 2002Dismissed
Rasananda Sahu Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323
High Courts27 Jun 2002Dismissed
Saukat Ansari Vs Asrafan Nesa and Others
Orissa High Court · (2002) 2 OLR 291
Succession Act, 1925 — Section 370, 372
High Courts27 Jun 2002
Jogendra Kumar Naik Vs Kanhu Charan Moharana
Orissa High Court · (2002) 2 OLR 316
Stamp Act, 1899 — Section 49
High Courts27 Jun 2002Dismissed
Ghasiram Gond Vs State of Orissa
Orissa High Court · (2002) 06 OHC CK 0019
Penal Code, 1860 (IPC) — Section 302