High Courts24 Jan 2003Allowed
Rama Chandra Mallick and Another Vs Sribachha alias Bachha Mallick
Orissa High Court · (2003) 01 OHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 961 of 1,623
High Courts22 Jan 2003Allowed
The Divisional Manager, Orissa Estate Cashew Development Corporation Ltd. Vs Presiding Officer, Labour Court and Another
Orissa High Court · (2003) 01 OHC CK 0084
Industrial Disputes Act, 1947 — Section 25F
High Courts22 Jan 2003Allowed
Simplex Concrete Piles India Ltd. Vs Sales Tax Officer and Another
Orissa High Court · (2003) 01 OHC CK 0078
Orissa Sales Tax Act, 1947 — Section 14, 14C, 14D, 23(4)Orissa Sales Tax Rules, 1947 — Rule 80, 89
High Courts22 Jan 2003Dismissed
Samir Kumar Baghel Vs Chairman, Admission Sub-Committee, JEE (E and M) and Another
Orissa High Court · (2003) 01 OHC CK 0072
High Courts22 Jan 2003
Muna Jani Vs State of Orissa
Orissa High Court · (2003) CriLJ 4392 : (2003) 1 OLR 321
Penal Code, 1860 (IPC) — Section 307
High Courts22 Jan 2003
Management of Aska Co-operative Central Bank Ltd. Vs State of Orissa and Others
Orissa High Court · (2003) 2 LLJ 1143 : (2003) OLR 179 Supp
Industrial Disputes Act, 1947 — Section 10(1)Limitation Act, 1963 — Article 137
High Courts22 Jan 2003Dismissed
Dinabandhu Patro and Others Vs State Bank of India and Others
Orissa High Court · AIR 2003 Ori 129 : (2003) OLR 168 Supp
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts22 Jan 2003Allowed
Mohan Behera Vs State of Orissa
Orissa High Court · (2003) 25 OCR 185 : (2003) 1 OLR 344
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts22 Jan 2003Allowed
Sunil Rajgarhia Vs Orissa State Financial Corporation and Another
Orissa High Court · AIR 2003 Ori 131 : (2003) 3 CivCC 474 : (2003) 1 CivCC 431 : (2003) 1 OLR 260
Electricity Act, 1910 — Section 24
High Courts22 Jan 2003Dismissed
Prakash Chandra Panda Vs Institute of Life Science and Others
Orissa High Court · (2003) 2 LLJ 921 : (2003) OLR 177 Supp
High Courts22 Jan 2003
Hemanta Kumar Parida Vs State of Orissa
Orissa High Court · (2003) CriLJ 2206
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts22 Jan 2003
Sunil Rajgarhia Vs State of Orissa and Others
Orissa High Court · (2003) 24 OCR 814 : (2003) 1 OLR 355
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2)
High Courts22 Jan 2003Allowed
Bhabani Sankar Mohapatra Vs State of Orissa
Orissa High Court · (2003) CriLJ 2465
Police Act, 1861 — Section 34A
High Courts21 Jan 2003Dismissed
Khemchand Agrawal Vs Commissioner, Irrigation, presently designated as Commissioner, Water Resources Department, Government of Orissa and The Executive Engineer
Orissa High Court · (2003) 01 OHC CK 0093
High Courts21 Jan 2003
Sabitri Das and Another Vs Saraswati Barik and Others
Orissa High Court · (2003) 01 OHC CK 0083
Orissa Grama Panchayat Act, 1964 — Section 31, 38(2), 38(3)Orissa Zilla Parishad Act, 1991 — Section 32
High Courts21 Jan 2003Dismissed
Manas Ranjan Das and Others Vs State of Orissa and Others
Orissa High Court · AIR 2004 Ori 62 : (2003) OLR 197 Supp
Essential Commodities Act, 1955 — Section 3
High Courts21 Jan 2003Dismissed
Smt. Laxmi Magar and Another Vs Smt. Kishorimoni Patel
Orissa High Court · (2003) 95 CLT 368 : (2003) 1 OLR 290
Contract Act, 1872 — Section 65Orissa Land Reforms Act, 1960 — Section 22, 23
High Courts21 Jan 2003Allowed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Nayan Das and Another
Orissa High Court · (2003) 01 OHC CK 0002
Workmens Compensation Act, 1923 — Section 4(1), 4(1)
High Courts21 Jan 2003
State of Orissa and Others Vs Smt. Sabitri Nayak Smt. Sabitri Nayak Vs State of Orissa and Others
Orissa High Court · (2003) 01 OHC CK 0001
High Courts20 Jan 2003Allowed
Sri Narendra Kumar Chawda Vs Keonjhar Municipal Council and Others
Orissa High Court · (2003) 01 OHC CK 0082
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)