High Courts31 Jan 2003Allowed
Lakhiram Agarwala Vs Land Acquisition Officer and Others
Orissa High Court · (2003) 01 OHC CK 0009
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 960 of 1,623
High Courts31 Jan 2003
L.A. Zone Officer, Talcher-Sambalpur Rail Link, Angul Vs Rabindranath Panda and Another and Kamal Lochan Panda and Others
Orissa High Court · (2003) 01 OHC CK 0008
High Courts30 Jan 2003Dismissed
Regional Director, Employees tate Insurance Corporation Vs Dharanidhar Dixit and Others
Orissa High Court · (2003) 2 LLJ 781
High Courts30 Jan 2003
Rishabh Electricals (P) Ltd. Vs The Chief Minister of Orissa and Others
Orissa High Court · (2003) 95 CLT 348
Constitution of India, 1950 — Article 226, 227Orissa Sales Tax Rules, 1947 — Rule 50(3)
High Courts30 Jan 2003
Lokanath Singh Vs State of Orissa and Another
Orissa High Court · (2003) 95 CLT 278
Constitution of India, 1950 — Article 226, 227
High Courts30 Jan 2003Dismissed
Pravas Chandra Mohapatra Vs Union of India (UOI) and Others
Orissa High Court · (2003) 01 OHC CK 0015
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 12, 5(1)
High Courts30 Jan 2003Dismissed
Regional Director, Employees' State Insurance Corporation Vs Dharanidhar Dixit and Others
Orissa High Court · (2003) 2 LLJ 781
High Courts29 Jan 2003
Tito alias Sayed Usman Ali Vs State of Orissa and Others
Orissa High Court · (2003) 25 OCR 376 : (2003) 1 OLR 350
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2)
High Courts29 Jan 2003Dismissed
Narayan Chandra Mishra Vs State of Orissa and Others
Orissa High Court · (2003) 95 CLT 435
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 2(2), 9
High Courts29 Jan 2003Allowed
Smt. Tilatama Bhatra Vs State Election Commission and Others
Orissa High Court · (2003) 95 CLT 299 : (2003) 1 OLR 336
Orissa Grama Panchayat Act, 1964 — Section 31Orissa Grama Panchayat Election Rules, 1965 — Rule 31, 92E
High Courts29 Jan 2003Allowed
Bishi Keshan Pradhan Vs State of Orissa and Others
Orissa High Court · (2003) CLT 428 (Suppl Crl) : (2003) 24 OCR 810 : (2003) 1 OLR 324
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2)
High Courts29 Jan 2003Dismissed
Jayashree Patnaik and Another Vs Urban Cooperative Bank and Others
Orissa High Court · (2003) 2 ARBLR 294 : (2003) 95 CLT 356
Constitution of India, 1950 — Article 226, 227
High Courts27 Jan 2003
Bidesi Bagarty Vs Jogendra Sahu and Others
Orissa High Court · (2003) 2 OLR 42
High Courts27 Jan 2003Dismissed
Rasmi Ranjan Sahoo and Bibhu Prada Das Vs Board of Secondary Education and Another
Orissa High Court · (2003) 1 OLR 419
Constitution of India, 1950 — Article 226
High Courts24 Jan 2003Dismissed
Bipra Charan Kar Vs The Chief General Manager, State Bank of India and Others
Orissa High Court · (2003) 2 LLJ 928
Constitution of India, 1950 — Article 226State Bank of India (Officers Service) Rules, 1992 — Rule 19(1)
High Courts24 Jan 2003Dismissed
Bipra Charan Kar Vs Chief General Manager, State Bank of India and Others
Orissa High Court · (2003) 2 LLJ 928
State Bank of India (Officers Service) Rules, 1992 — Rule 19(1)
High Courts24 Jan 2003Dismissed
Ratha Behera and Others Vs Gangei Behera and Others
Orissa High Court · (2003) 95 CLT 467
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Jan 2003Dismissed
Subal Baliarsingh and Another Vs Chanchala Bewa and Another
Orissa High Court · (2003) 95 CLT 438
Easements Act, 1882 — Section 60
High Courts24 Jan 2003Allowed
Jai alias Gandhu and Others Vs Uchhaba Sahu
Orissa High Court · (2003) 01 OHC CK 0019
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 73