High Courts06 May 2003Dismissed
Pravash Kumar Sahoo Vs The Hon'ble Speaker, represented through Secretary, Orissa Legislative Assembly and Others
Orissa High Court · (2003) 96 CLT 398 : (2003) 2 OLR 142
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 947 of 1,623
High Courts02 May 2003
Soubhagya Kumar Panda and Ugam Nath Vs State of Orissa
Orissa High Court · (2003) 96 CLT 78 : (2003) 25 OCR 449 : (2003) 2 OLR 52
Bihar and Orissa Excise Act, 1915 — Section 47, 66, 67, 68Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts02 May 2003Dismissed
Raghunath Das and Others Vs State of Orissa and Another
Orissa High Court · (2003) 96 CLT 97 : (2003) CriLJ 4274 : (2003) 25 OCR 630
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 325, 395
High Courts02 May 2003Dismissed
State Transport Employees Federation Vs O.S.R.T.C. and Others
Orissa High Court · (2003) 96 CLT 380
Constitution of India, 1950 — Article 226, 227
High Courts02 May 2003Dismissed
Land Acquisition Officer Vs Trilochan Sahu
Orissa High Court · (2003) 96 CLT 177
Land Acquisition Act, 1894 — Section 54
High Courts02 May 2003Allowed
Pratap Sahu Vs State of Orissa
Orissa High Court · (2003) CLT 848 (Suppl Crl) : (2003) 25 OCR 633 : (2003) 2 OLR 47 : (2003) OLR 848 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 376
High Courts01 May 2003Allowed
Anima Das Vs State of Orissa and Another
Orissa High Court · (2003) 95 CLT 681 : (2003) 1 OLR 686
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts30 Apr 2003Allowed
Dr. Dilip Kumar Agarwalla Vs State of Orissa and Others
Orissa High Court · (2003) 04 OHC CK 0065
High Courts30 Apr 2003
Shaikh Farid and Another Vs State of Orissa and Others
Orissa High Court · (2003) 96 CLT 179 : (2003) 2 OLR 45
Constitution of India, 1950 — Article 226, 227
High Courts30 Apr 2003
Oriental Insurance Co. Ltd. Vs Akadasi Das and Another
Orissa High Court · (2003) 96 CLT 126
Workmens Compensation Act, 1923 — Section 15
High Courts25 Apr 2003Dismissed
Manabinda Sarkar Vs State of Orissa
Orissa High Court · (2003) CLT 635 (Suppl Crl) : (2003) CriLJ 3404 : (2003) 25 OCR 266
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Apr 2003Dismissed
Jadunath Nayak Vs The Sub-Collector and Others
Orissa High Court · (2003) 96 CLT 605 : (2003) CriLJ 4666 : (2003) 25 OCR 273
Criminal Procedure Code, 1973 (CrPC) — Section 133, 482
High Courts25 Apr 2003
Bhabani Prasad Gochhayat alias Mangu and Another Vs State of Orissa
Orissa High Court · (2003) 25 OCR 245
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 8(1)Penal Code, 1860 (IPC) — Section 363, 366
High Courts25 Apr 2003
Nalinikanta Muduli Vs State of Orissa
Orissa High Court · (2003) CLT 689 (Suppl Crl) : (2003) 25 OCR 289 : (2003) 2 OLR 1 : (2003) OLR 689 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts25 Apr 2003Dismissed
Subash Chandra Das Vs State of Orissa
Orissa High Court · (2003) 04 OHC CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 164, 227, 311, 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 17, 5(2)
High Courts25 Apr 2003Allowed
Minati Das and Another Vs State of Orissa
Orissa High Court · (2003) CLT 665 (Suppl Crl) : (2003) CriLJ 3627 : (2003) 25 OCR 282 : (2003) OLR 754 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 10, 7, 9
High Courts25 Apr 2003
Shyam Sundar Sahoo and Others Vs Bibhu Prasad Sahoo
Orissa High Court · (2003) CLT 685 (Suppl Crl) : (2003) 25 OCR 262 : (2003) 2 OLR 24
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 384
High Courts25 Apr 2003Dismissed
Sarat Chandra Patra Vs Ananta Kumar Behera
Orissa High Court · (2003) CLT 557 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 379
High Courts25 Apr 2003Dismissed
Dasarathi Sahoo Vs State of Orissa
Orissa High Court · (2003) 04 OHC CK 0003
Penal Code, 1860 (IPC) — Section 34, 409
High Courts25 Apr 2003
Prashanta Kumar Das Vs State of Orissa and Others
Orissa High Court · (2003) 25 OCR 437 : (2003) 1 OLR 573
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 120B