COURT ARCHIVE

Orissa High Court judgments

32,444 judgments · page 945 of 1,623

High Courts18 Jun 2003Dismissed

Oriental Insurance Co. Ltd., National Insurance Co. Ltd. Vs Nirupama Mahalik and Others National Insurance Co.Ltd , National Insurance Co. Ltd. Vs The Presiding Officer, Second Motor Accident Claims Tribunal and Others

Orissa High Court · (2003) 06 OHC CK 0007

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140(2), 149(2), 170, 173, 173(2)

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High Courts18 Jun 2003Allowed

Saroj Kumar Ray Vs Smt. Santilata Mallick and Another

Orissa High Court · (2003) 96 CLT 234 : (2003) 25 OCR 583 : (2003) 2 OLR 108

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482

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High Courts18 Jun 2003Allowed

Raja Kishore Jena Vs Orissa Administrative Tribunal and Another

Orissa High Court · (2003) 2 OLR 301

Constitution of India, 1950 — Article 226, 227

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High Courts17 Jun 2003

Sri Sudarsan Biswal and Others Vs State of Orissa and Another

Orissa High Court · (2003) 2 OLR 130

Constitution of India, 1950 — Article 226, 227

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High Courts17 Jun 2003Dismissed

Bidyadhar Behera Vs Smt. Kanakalata Nayak

Orissa High Court · (2003) 96 CLT 725

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts17 Jun 2003Dismissed

M. Sivaji Vs M. Kuresum and Others

Orissa High Court · (2003) 96 CLT 524 : (2003) OLR 493 Supp

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts17 Jun 2003Dismissed

Jhilly Mallick and Others Vs Board of Secondary Education and Another

Orissa High Court · (2003) 96 CLT 458

Constitution of India, 1950 — Article 226, 227

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High Courts17 Jun 2003Dismissed

Jaya Chandra Mohapatra Vs Land Acquisition Officer

Orissa High Court · (2003) 96 CLT 393 : (2003) 2 OLR 343

Land Acquisition Act, 1894 — Section 26(1)

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High Courts17 Jun 2003

Gopal Chandra Sao and Others, Dillip Kumar Behera and Others, Durga Charan Raj and Others, Gayadhar Dash, Uttam Kumar Mohapatra, Narendra Nayak and Others and Guruba Mohanta and Others Vs Chief Engineer and Basin Manager, Baitarani, Subarnarekha and Budhabalanga Basin, Laxmiposi and Others

Orissa High Court · (2003) 96 CLT 315 : (2003) 2 OLR 244

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2Orissa Administrative Tribunals Act, 1985 — Section 15

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High Courts17 Jun 2003Dismissed

Kunjabihari Pradhan Vs Jayanti Pradhan

Orissa High Court · (2003) 3 CivCC 129 : (2003) 96 CLT 151

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 9 Rule 13, 100Hindu Marriage Act, 1955 — Section 9

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High Courts17 Jun 2003Dismissed

Syama Ghana Biswal Vs General Manager, State Bank of India and Others

Orissa High Court · (2003) 96 CLT 82 : (2003) 3 LLJ 1011

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

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High Courts17 Jun 2003Dismissed

Biswambhar Adhikari Vs Prasar Bharati and Others

Orissa High Court · (2003) 96 CLT 70 : (2003) 2 OLR 134

Constitution of India, 1950 — Article 226, 227Prasar Bharati (Broadcasting Corporation of India) Act, 1990 — Section 11, 30, 32

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High Courts17 Jun 2003Dismissed

Hrushikesh Das and Others Vs Shree Shree Brundaban Jew Thakura and Others

Orissa High Court · (2003) 96 CLT 148

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 14, 15

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High Courts17 Jun 2003Allowed

State Bank of India and Others Vs Somnath Sahoo

Orissa High Court · (2004) 1 CivCC 634 : (2003) 96 CLT 323

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115

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High Courts17 Jun 2003Allowed

Braja Mohan Patra Vs Ananta Charan Patra and Others

Orissa High Court · AIR 2003 Ori 209 : (2004) 1 CivCC 382 : (2003) 96 CLT 168

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 21

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High Courts17 Jun 2003Dismissed

Smt. Sapa Mahalaxmi Vs Sapa Lingaraj and Others

Orissa High Court · (2003) 96 CLT 139

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 115

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High Courts17 Jun 2003Allowed

Madan Mohan Sahu @ Sahoo Vs Bijay Kumar Sahoo

Orissa High Court · (2003) 96 CLT 197

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts17 Jun 2003

Bijay Kumar Moharana and Others Vs State of Orissa and Others

Orissa High Court · (2004) 1 LLJ 692 : (2003) 2 OLR 158

Industrial Disputes Act, 1947 — Section 10, 2, 25G

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High Courts17 Jun 2003

Sri Debajyoti Misra Vs State of Orissa and Others

Orissa High Court · (2003) 06 OHC CK 0010

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High Courts17 Jun 2003Dismissed

Shri Bhabani Sankar Sahu and Others Vs Board of Secondary Education and Others

Orissa High Court · (2003) 06 OHC CK 0009

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