COURT ARCHIVE
32,444 judgments · page 896 of 1,623
Orissa High Court · (2006) 101 CLT 743 : (2005) 2 OLR 40
Orissa High Court · (2006) 2 OLR 344
Orissa High Court · (2005) 04 OHC CK 0017
Orissa High Court · (2005) 4 BC 455 : (2005) 100 CLT 31
Orissa High Court · AIR 2005 Ori 160 : (2005) OLR 712 Supp
Orissa High Court · (2005) 04 OHC CK 0016
Orissa High Court · (2005) 1 OLR 739
Orissa High Court · (2005) 1 OLR 738
Orissa High Court · (2005) 1 OLR 740
Orissa High Court · (2005) CLT 584 (Suppl Crl) : (2005) 2 OLR 69 : (2005) OLR 584 (Suppl Crl)
Orissa High Court · AIR 2005 Ori 145 : (2005) 100 CLT 33 : (2005) 2 DMC 408
Orissa High Court · (2006) 101 CLT 774 : (2005) 2 OLR 93
Orissa High Court · (2005) 100 CLT 452 : (2005) 2 OLR 1
Orissa High Court · (2005) 2 OLR 159
Orissa High Court · (2006) 2 OLR 219
Orissa High Court · (2006) CLT 603 (Suppl Crl) : (2006) 2 DMC 392 : (2006) OLR 603 (Suppl Crl) : (2005) OLR 163 Supp
Orissa High Court · (2005) 04 OHC CK 0018
Orissa High Court · (2005) 99 CLT 689
Orissa High Court · (2005) 1 OLR 693
Orissa High Court · AIR 2005 Ori 155 : (2005) 4 BC 177 : (2005) 100 CLT 36 : (2005) 1 OLR 744