High Courts27 Apr 2005Allowed
Sheik Mohammad Amin Vs Presiding Officer, Industrial Tribunal and Another
Orissa High Court · (2005) 04 OHC CK 0056
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 895 of 1,623
High Courts27 Apr 2005Allowed
Plar Latex Ltd. Vs Presiding Officer, Labour Court and Another
Orissa High Court · (2006) 101 CLT 195 : (2005) 106 FLR 285 : (2005) 2 OLR 64
Industrial Disputes Act, 1947 — Section 10(1), 12(5), 36(4)
High Courts27 Apr 2005Dismissed
Oriental Insurance Co. Ltd. Vs Raghunath Srichandan and Others
Orissa High Court · (2006) 3 ACC 622 : (2006) 101 CLT 409
High Courts27 Apr 2005Dismissed
Bhagabat Sahoo Vs Collector and Others Dasaratha Murmu and Debaraj Sahoo Vs State of Orissa and Others
Orissa High Court · (2005) 100 CLT 17
Constitution of India, 1950 — Article 14, 40Orissa Grama Panchayat Act, 1949 — Section 16(1), 18, 19(1)Orissa Grama Panchayat Act, 1964 — Section 24
High Courts27 Apr 2005
Rabi Mansingh Vs State of Orissa
Orissa High Court · (2005) 2 OLR 101
Criminal Procedure Code, 1973 (CrPC) — Section 482, 64Penal Code, 1860 (IPC) — Section 294, 324, 341, 506
High Courts27 Apr 2005Dismissed
Dhurba Charan Das Vs State of Orissa
Orissa High Court · (2005) CLT 561 (Suppl Crl) : (2005) OLR 561 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 498A
High Courts26 Apr 2005
Divisional Manager, Orissa Forest Development Corporation, Berhampur (C) Division Vs Gourisankar Misra and Another
Orissa High Court · (2005) 100 CLT 23
Industrial Disputes Act, 1947 — Section 10, 12
High Courts26 Apr 2005
Divisional Manager, Orissa Forest Development Corporation, Berhampur (C) Division Vs Gourishankar Misra and Another
Orissa High Court · (2005) 2 OLR 73
Industrial Disputes Act, 1947 — Section 10, 12
High Courts25 Apr 2005Dismissed
Surendranath Subudhi Vs State of Orissa
Orissa High Court · (2005) CLT 940 (Suppl Crl) : (2005) CriLJ 3367 : (2005) 2 OLR 244 : (2005) OLR 940 (Suppl Crl) : (2005) 4 RCR(Criminal) 586
Essential Commodities Act, 1955 — Section 3, 3(2), 7, 7(1)Probation of Offenders Act, 1958 — Section 4
High Courts25 Apr 2005
Executive Officer, Berhampur Municipality Vs Smt. Bishnu Priya Bisoi and Others
Orissa High Court · (2005) 99 CLT 778 : (2005) CriLJ 3787 : (2005) OLR 179 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Orissa Municipal Act, 1950 — Section 264, 266, 271, 273, 273A
High Courts21 Apr 2005Dismissed
Pradeep Kumar Sahoo Vs State of Orissa
Orissa High Court · (2005) CLT 646 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts21 Apr 2005
Hari Naik and Others Vs State of Orissa
Orissa High Court · (2005) 100 CLT 271
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304, 323
High Courts21 Apr 2005
Sukadev Mohanty and Others Vs State of Orissa
Orissa High Court · (2005) 100 CLT 61
Penal Code, 1860 (IPC) — Section 137, 148, 149, 302, 304
High Courts21 Apr 2005
Mohan Gouda and Another Vs State of Orissa
Orissa High Court · (2005) 1 OLR 751
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts21 Apr 2005Allowed
Kapila Kandi Vs State of Orissa
Orissa High Court · (2006) 1 ALT(Cri) 2 : (2005) CLT 943 (Suppl Crl) : (2005) 2 OLR 312 : (2005) OLR 943 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376, 451
High Courts21 Apr 2005Dismissed
Prem Kumar Agarwala Vs State of Orissa and Others
Orissa High Court · AIR 2006 Ori 146 : (2006) 1 OLR 583 Supp
High Courts20 Apr 2005Dismissed
Dr. Banabihari Mohanty Vs State of Orissa
Orissa High Court · (2005) CLT 572 (Suppl Crl) : (2005) OLR 572 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts20 Apr 2005Dismissed
Sri Pravat Kishan Vs State of Orissa and Others
Orissa High Court · (2005) 04 OHC CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts20 Apr 2005
Gopinath Sahu and Another Vs State of Orissa and Another
Orissa High Court · (2005) 2 OLR 67
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 506
High Courts20 Apr 2005
Ram Parbesh Gosain Vs Republic of India
Orissa High Court · (2005) 1 OLR 678
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 317, 482