High Courts22 Dec 2006Allowed
Hari Das Vs Director of Fisheries and Another
Orissa High Court · (2007) 103 CLT 254 : (2007) 1 OLR 350 Supp
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Orissa High Court judgments
32,451 judgments · page 846 of 1,623
High Courts22 Dec 2006Allowed
State of Orissa and Others Vs Nandankanan Workers Union and Others
Orissa High Court · (2006) 12 OHC CK 0036
Industrial Disputes Act, 1947 — Section 2, 2(J)Trade Unions Act, 1926 — Section 10, 4, 8
High Courts22 Dec 2006
B.C. Dagara Vs M.K.D. Mineral and Exports (P) Ltd. M.K.D. Mineral and Exports (P) Ltd. Vs Birat Chandra Dagara
Orissa High Court · (2006) 12 OHC CK 0034
Arbitration and Conciliation Act, 1996 — Section 21, 37(1), 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Mineral Concession Rules, 1960 — Rule 37(1)
High Courts22 Dec 2006Dismissed
Bishra Stone and Lime Co. Ltd. Vs Union of India (UOI)
Orissa High Court · (2007) 103 CLT 461 : (2007) 113 FLR 590 : (2007) 3 LLJ 209
Constitution of India, 1950 — Article 12Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 2, 5Industrial Disputes Act, 1947 — Section 10, 2
High Courts22 Dec 2006Dismissed
Ruhatia Spinners (P) Ltd. Vs Rajashree Vanijya (P) Ltd. and Others
Orissa High Court · (2007) 103 CLT 451 : (2008) 142 CompCas 426 : (2007) 78 SCL 415
High Courts22 Dec 2006
Kumari Babita Jena and Others Vs Council of Higher Secondary Education and Others
Orissa High Court · (2007) 1 OLR 161
High Courts22 Dec 2006Allowed
Managing Committee, Sayeed Seminary and Another Vs State of Orissa and Another
Orissa High Court · (2007) 103 CLT 376 : (2007) 1 OLR 209
Constitution of India, 1950 — Article 26, 29, 30
High Courts22 Dec 2006Dismissed
Kabita Barik Vs State of Orissa and Others
Orissa High Court · (2007) CLT 667 Supp : (2007) 1 OLR 186 : (2007) OLR 667 Supp
Orissa Municipal Act, 1900 — Section 43(1), 54(1)(ii)
High Courts22 Dec 2006Dismissed
Jayanarayan Khandayat Ray and Others Vs State of Orissa and Others
Orissa High Court · (2006) 12 OHC CK 0004
Orissa Grama Panchayat Act, 1964 — Section 149, 3, 3(3)
High Courts22 Dec 2006
Chandrakanti Bhoi Vs The Collector, Balangir and Another
Orissa High Court · (2007) CLT 238 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 110Orissa Grama Panchayat Act, 1964 — Section 25, 25(1), 26, 30, 31(1)Orissa Panchayat Samiti Act, 1959 — Section 16(1)
High Courts21 Dec 2006
Orissa Chrome Export and Mining Company Ltd. Vs Orissa Mining Corporation Ltd.
Orissa High Court · (2007) 104 CLT 51 : (2007) 1 OLR 341 Supp
Constitution of India, 1950 — Article 14, 226
High Courts21 Dec 2006Allowed
Ananta Kishore Rout and Others and Susama Mohanty and Others Vs National Aluminium Company Ltd. and Others
Orissa High Court · (2007) 103 CLT 281 : (2007) 1 OLR 317 Supp
COMPANIES ACT, 1956 — Section 619, 620Constitution of India, 1950 — Article 226, 227
High Courts21 Dec 2006Allowed
Puspak Behera and etc. Vs Vice-Chancellor, Utkal University and Others etc.
Orissa High Court · AIR 2007 Ori 58 : (2007) 103 CLT 445 : (2007) 1 OLR 157
High Courts21 Dec 2006Dismissed
Samal Barrage Employees' Union and Another and Mohan Chandra Sahu and Another Vs Chief Engineer and Basin Manager, Brahmani Left Basin and Another
Orissa High Court · (2007) 103 CLT 681 : (2007) 114 FLR 382 : (2007) 1 OLR 331 Supp
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts20 Dec 2006Allowed
Bharat Nath and Others Vs CESCO
Orissa High Court · (2007) 1 OLR 315 Supp
High Courts20 Dec 2006Dismissed
State of Orissa Vs Kelu Charan Panigrahi and Another
Orissa High Court · (2007) CLT 396 (Suppl Crl) : (2007) 1 OLR 293 : (2007) OLR 396 (Suppl Crl)
Essential Commodities Act, 1955 — Section 10C, 7, 9
High Courts20 Dec 2006
Divisional Manager, The New India Assurance Co. Ltd. Vs Jyotirmayee ' Ranu Rout and Others
Orissa High Court · (2007) 2 ACC 893 : AIR 2007 Ori 85 : (2007) 103 CLT 308 : (2007) 1 OLR 377
Motor Vehicles Act, 1988 — Section 166, 168, 171
High Courts19 Dec 2006Dismissed
Prahallad Swain and Another Vs Sri Mallikeswar Swamy and Others
Orissa High Court · (2007) 103 CLT 234 : (2007) 1 OLR 311 Supp
Limitation Act, 1963 — Section 14
High Courts19 Dec 2006
Syama Takri Vs State of Orissa
Orissa High Court · (2007) CLT 354 (Suppl Crl) : (2007) 1 OLR 184
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts19 Dec 2006
Dr. Braja Bhai ' Brajaraj Das and Others Vs State of Orissa
Orissa High Court · (2006) 12 OHC CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 408, 420, 461