High Courts16 Jan 2007
Golekha Behari Senapati Vs Debdas Mansingh and Others
Orissa High Court · (2007) 103 CLT 243 : (2007) 1 OLR 455 Supp
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Orissa High Court judgments
32,451 judgments · page 844 of 1,623
High Courts15 Jan 2007Dismissed
Maheswar Behera Vs Radhashyam Behera and Another
Orissa High Court · (2007) 103 CLT 419 : (2007) 1 OLR 442 Supp
Limitation Act, 1963 — Section 5
High Courts12 Jan 2007
Biraja Sankar Mishra Vs Mrs. Uma Mitra and Others
Orissa High Court · (2007) 103 CLT 221 : (2007) 1 OLR 333
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 2007
Ashwini Kumar Behera Vs State of Orissa and Others
Orissa High Court · (2007) CLT 338 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 364(A)
High Courts11 Jan 2007
National Insurance Company Vs Smt. Sarada Patra and Others and Dilip Kumar Mohanty and Others
Orissa High Court · (2008) ACJ 1347 : (2007) 103 CLT 316 : (2007) 1 OLR 440 Supp
High Courts11 Jan 2007Allowed
Ashwini Kumar Behera Vs State of Orissa
Orissa High Court · (2007) 2 OLR 1041 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 364(A)
High Courts10 Jan 2007Dismissed
State of Orissa and Another Vs Smt. Harapriya Bisoi and Another
Orissa High Court · (2007) 01 OHC CK 0056
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Orissa Estates Abolition Act, 1951 — Section 3, 5, 8(1)Stamp Act, 1899 — Section 47A
High Courts10 Jan 2007Allowed
Dandapani Sahu Vs Budhuram Lohar and after him Smt. Fulmati Lohar and Others
Orissa High Court · (2007) 1 OLR 219
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Jan 2007Dismissed
G. Sambhu Rao Vs State of Orissa
Orissa High Court · (2007) CLT 393 (Suppl Crl) : (2007) OLR 393 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts10 Jan 2007Dismissed
Kshetramohan Dwary and Another Vs Sub-Divisional Officer-cum-Revenue Officer and Others
Orissa High Court · (2007) 103 CLT 296 : (2007) 1 OLR 328
Orissa Land Reforms Act, 1960 — Section 22, 23, 59(1)
High Courts10 Jan 2007Allowed
Gula and Others Vs State of Orissa
Orissa High Court · (2007) CLT 505 (Suppl Crl) : (2007) CriLJ 2582 : (2007) 1 OLR 357 Supp : (2007) OLR 505 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts10 Jan 2007
Sagi Chitti Raju Vs State of Orissa
Orissa High Court · (2008) 39 OCR 11
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts10 Jan 2007Dismissed
Sri Dandapani Sahoo Vs Smt. Harapriya Bisoi and Others
Orissa High Court · (2007) CLT 798 Supp : (2007) 1 OLR 331 : (2007) OLR 798 Supp
High Courts10 Jan 2007Dismissed
The ECP Infotech Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 215 : (2007) 1 OLR 417 Supp
High Courts09 Jan 2007Dismissed
Sri Parsuram Parida and Another Vs State of Orissa and Others
Orissa High Court · (2007) 1 OLR 446 Supp
High Courts09 Jan 2007
Ganesh Mallik and Others Vs Upendra ' Rupa Rout and fifteen Ors.
Orissa High Court · (2007) CLT 799 Supp : (2007) 1 OLR 381
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 11Limitation Act, 1963 — Section 5
High Courts09 Jan 2007Allowed
Smt. Shantilata Masanta and Others Vs Smt. Rajanimani Nayak and Others
Orissa High Court · AIR 2007 Ori 69 : (2007) 103 CLT 238 : (2007) 1 OLR 287
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 52
High Courts09 Jan 2007Dismissed
Hari Mohan Behera Vs State Bank of India, Berhampur Branch
Orissa High Court · AIR 2007 Ori 96 : (2007) CLT 801 Supp : (2007) 1 OLR 337 : (2007) OLR 801 Supp
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts09 Jan 2007
Executive Engineer, Sundargarh Irrigation Division and Others Vs Sri Gokul Chandra Kanungo
Orissa High Court · AIR 2007 Ori 78 : (2007) 2 ARBLR 486 : (2007) 103 CLT 226 : (2007) 1 OLR 436 Supp
Arbitration Act, 1940 — Section 5Arbitration and Conciliation Act, 1996 — Section 16, 34, 85
High Courts09 Jan 2007Allowed
Sarbeswar Jena (dead), after him, his L.Rs, Pakili Jena and Dinabandhu Jena and Others Vs Smt. Illabala Jena and Others
Orissa High Court · (2007) 104 CLT 29 : (2007) 1 OLR 545
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37(1), 7(1)