High Courts18 Jan 2008
Ramesh Chandra Nayak Vs State of Orissa and Others
Orissa High Court · (2008) 1 OLR 331
Orissa Public Distribution System (Control) Order, 2002 — Clause 14
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 805 of 1,624
High Courts18 Jan 2008
Nanda alias Anant Charan Behra Vs State of Orissa
Orissa High Court · (2008) CLT 397 (Suppl Crl) : (2008) CriLJ 1686 : (2008) 1 OLR 254 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 235, 437, 439
High Courts18 Jan 2008Dismissed
Motilal Rakhit Vs Hindustan Petroleum Corpn. Ltd. and Others
Orissa High Court · AIR 2008 Ori 74 : (2008) 1 OLR 515 Supp
Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited Act, 1977 — Section 4, 5, 7, 9Transfer of Property Act, 1882 — Section 107
High Courts18 Jan 2008
Rama Chandra Sishu Vs State of Orissa and Others
Orissa High Court · (2008) 1 OLR 471
High Courts18 Jan 2008Dismissed
Niranjan Prusty Vs State of Orissa
Orissa High Court · (2008) CLT 391 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 216, 227, 228, 232Penal Code, 1860 (IPC) — Section 306, 376, 376(1), 417, 419
High Courts18 Jan 2008Dismissed
Susanta Kumar Bisoi @ Tuna @ Susant Bisoi Vs State of Orissa
Orissa High Court · (2008) CLT 362 (Suppl Crl) : (2008) 1 OLR 155 Supp : (2008) OLR 362 (Suppl Crl)
Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts17 Jan 2008
Janmajay Panda Vs Lochani Panda and Others
Orissa High Court · (2008) 105 CLT 749 : (2008) 1 OLR 483 Supp
Partition Act, 1893 — Section 4
High Courts17 Jan 2008
Patitapaban Mohapatra Vs S.E. Eastern Circle and Others
Orissa High Court · AIR 2008 Ori 80 : (2008) 3 ARBLR 136 : (2008) 105 CLT 636 : (2008) 1 OLR 493 Supp
Arbitration and Conciliation Act, 1996 — Section 11, 16, 2, 7
High Courts17 Jan 2008
National Aluminium Company Limited and Others Vs State of Orissa and Others
Orissa High Court · (2008) 1 OLR 443 : (2008) 15 VST 296
Constitution of India, 1950 — Article 255, 301, 302, 303, 304
High Courts16 Jan 2008
Payan Raju ' Raju Behera Vs State of Orissa and Others
Orissa High Court · (2008) 01 OHC CK 0090
Arms Act, 1959 — Section 27National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 294, 307, 323, 324, 34
High Courts16 Jan 2008Dismissed
Nitei Ranjan Swain and Others Vs Krushna Swain (after his death) Suni Dei and Others
Orissa High Court · (2008) 105 CLT 734 : (2008) 1 OLR 477 Supp
Evidence Act, 1872 — Section 65Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 120
High Courts16 Jan 2008
United Traders and Another Vs State Bank of India and Another
Orissa High Court · (2008) 1 OLR 371
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts15 Jan 2008Allowed
Sukuria Naik Vs State of Orissa
Orissa High Court · (2008) CLT 368 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 201, 302
High Courts15 Jan 2008Dismissed
State of Orissa Vs Rajkishore Subudhi and Others
Orissa High Court · (2008) 01 OHC CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jan 2008Allowed
Laxman Das Vs State of Orissa
Orissa High Court · (2008) CLT 486 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304(2)
High Courts15 Jan 2008
Giridhari Nayak and Others Vs State of Orissa
Orissa High Court · (2008) CLT 428 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 341
High Courts15 Jan 2008Allowed
Arta Bhujabal and Others Vs State of Orissa
Orissa High Court · (2008) CLT 417 (Suppl Crl) : (2008) 1 OLR 581
Explosives Act, 1884 — Section 9Penal Code, 1860 (IPC) — Section 120B, 302, 307, 326, 34
High Courts15 Jan 2008
Principal, Ghanteswar Mahavidyalaya Vs Council of Higher Secondary Education and seven Ors.
Orissa High Court · (2008) 2 OLR 302
High Courts15 Jan 2008
Bharat Petroleum Corpn. Ltd. Vs Hemanta Kumar Sahu
Orissa High Court · (2008) 105 CLT 688 : (2008) CLT 458 (Suppl Crl) : (2008) 1 OLR 487 Supp : (2008) OLR 458 (Suppl Crl)
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 12Transfer of Property Act, 1882 — Section 106, 107
High Courts15 Jan 2008
Kalyan Raj Pandit @ Kalyan Pandit Vs State of Orissa
Orissa High Court · (2008) CLT 407 (Suppl Crl) : (2008) 1 OLR 428 : (2008) OLR 407 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 438Penal Code, 1860 (IPC) — Section 381