High Courts07 Feb 2008
Khirod Kumar Dash and Others Vs State of Orissa
Orissa High Court · (2008) CLT 432 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 307, 323, 325, 34
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 803 of 1,624
High Courts06 Feb 2008Dismissed
State of Orissa Vs Trinath Majhi
Orissa High Court · (2008) 1 OLR 187 Supp
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts06 Feb 2008Allowed
Mansingh Munda Vs State of Orissa
Orissa High Court · (2008) 2 OLR 106
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Feb 2008Dismissed
Sri Japani Samal Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 404
Constitution of India, 1950 — Article 226
High Courts06 Feb 2008Allowed
Gobinda Chandra Sahoo Vs State of Orissa
Orissa High Court · (2008) 1 OLR 521
High Courts05 Feb 2008
Dandapani Barik Vs State of Orissa and Another
Orissa High Court · (2008) 1 OLR 185 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376 , 506
High Courts05 Feb 2008Allowed
Kartika Chandra @ Nanda Sahu and Others Vs State of Orissa
Orissa High Court · (2008) CLT 728 (Suppl Crl) : (2008) 1 OLR 906 : (2008) OLR 728 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 320, 323
High Courts05 Feb 2008
Mangalam Timber Products Ltd. Vs State of Orissa
Orissa High Court · (2008) 18 VST 1
Orissa Sales Tax Act, 1947 — Section 7
High Courts04 Feb 2008Dismissed
Sarat Kumar Panda Vs Raghunath Pathi Sastrl and Others
Orissa High Court · (2008) 02 OHC CK 0079
High Courts04 Feb 2008Dismissed
State of Orissa Vs Nakula Baliarsingh and Another
Orissa High Court · (2008) 1 OLR 182 Supp
Penal Code, 1860 (IPC) — Section 114, 376
High Courts01 Feb 2008
Arkhita Behera Vs State of Orissa
Orissa High Court · (2008) CLT 598 (Suppl Crl) : (2008) 1 OLR 179 Supp : (2008) OLR 598 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304, 304
High Courts01 Feb 2008
Satyabadi Behera and Others Vs Girish Chandra Das
Orissa High Court · (2008) 1 OLR 549
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Jan 2008Dismissed
Babulal Agarwal Vs Secretary to Government of Orissa and Others
Orissa High Court · (2008) 105 CLT 718 : (2008) 1 OLR 999
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts31 Jan 2008Dismissed
Smt. Sudha Kaur Vs Secretary to Government of Orissa, Revenue Department, Collector and Tahasildar
Orissa High Court · (2008) 105 CLT 813 : (2008) 1 OLR 552 Supp
High Courts31 Jan 2008Dismissed
Kishan Goyal Vs Secretary to Govt. of Orissa and Others
Orissa High Court · (2008) 106 CLT 92 : (2008) 1 OLR 551 Supp
High Courts30 Jan 2008
State and Others Vs Tangamalai Ramaswamay
Orissa High Court · (2009) 107 CLT 610
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Jan 2008Dismissed
United Insurance Co. Ltd. and Another Vs Harjit Singh Raina
Orissa High Court · (2008) 1 OLR 597
Arbitration and Conciliation Act, 1996 — Section 11, 14, 34, 37
High Courts29 Jan 2008Dismissed
Sarat Chandra Panda Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 428 : (2008) 2 OLR 1107 Supp
Constitution of India, 1950 — Article 226
High Courts29 Jan 2008Dismissed
Divisional Manager, New India Assurance Company Ltd. Vs Riba Paikaray and Others
Orissa High Court · (2008) 105 CLT 555 : (2008) 1 OLR 925
Motor Vehicles Act, 1988 — Section 170, 173
High Courts29 Jan 2008
New India Assurance Company Ltd. Vs Balaram Bhatra @ Arjuna Bhatra and Another
Orissa High Court · (2008) 106 CLT 113 : (2008) 1 OLR 597 Supp
Motor Vehicles Act, 1988 — Section 168, 173Penal Code, 1860 (IPC) — Section 279, 337, 338