High Courts15 Jan 2008Allowed

Sukuria Naik Vs The State

Orissa High Court · (2008) CLT 368 (Suppl Crl)

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts11 Jan 2008

Fakir Sa Vs State of Orissa

Orissa High Court · (2008) CLT 256 (Suppl Crl) : (2008) CriLJ 2715 : (2008) 1 OLR 146 Supp : (2008) OLR 256 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 307, 324
High Courts11 Jan 2008Dismissed

Dhanu Besra Vs Pitabas Panda and Others

Orissa High Court · (2008) CLT 285 (Suppl Crl) : (2008) CriLJ 2286 : (2008) 1 OLR 144 Supp : (2008) OLR 285 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 202, 37Penal Code, 1860 (IPC) — Section 24, 289, 294, 307, 323