High Courts10 Apr 2008
Divisional Manager, Oriental Insurance Co. Ltd. Vs Babaji Raut and Another
Orissa High Court · (2009) ACJ 2124 : (2008) 2 OLR 437 Supp
Constitution of India, 1950 — Article 142
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 794 of 1,624
High Courts10 Apr 2008Dismissed
K. Lachheya Patra and Others Vs State of Orissa
Orissa High Court · (2008) 1 OLR 259 Supp
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts10 Apr 2008
Governing Body of Stewart Science College and Another etc. Vs State of Orissa and Others
Orissa High Court · AIR 2008 Ori 143 : (2008) CLT 302 Supp : (2008) 1 OLR 959 Supp
Constitution of India, 1950 — Article 30
High Courts10 Apr 2008Allowed
Rama Ranjan Mohanty Vs Bijaya Kumar Padhihari and Another
Orissa High Court · (2008) 106 CLT 48 : (2008) 2 OLR 93
High Courts09 Apr 2008Dismissed
Rajesh Kumar Jain Vs State of Orissa
Orissa High Court · (2008) CriLJ 4472
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 145, 154
High Courts09 Apr 2008Dismissed
Citi Financial Consumer Finance India Ltd. Vs Swapan Bihari Pati
Orissa High Court · (2008) 04 OHC CK 0058
Arbitration and Conciliation Act, 1996 — Section 5, 7, 8
High Courts09 Apr 2008Allowed
Bharamarbar Das Vs State of Orissa and Others
Orissa High Court · (2008) CLT 1118 (Suppl Crl) : (2008) 117 FLR 1143 : (2008) 3 LLJ 385 : (2008) 2 OLR 274
Industrial Disputes Act, 1947 — Section 17, 17A, 29
High Courts09 Apr 2008Dismissed
Bhagabat Rout and Another Vs Sudarsan Rout and Another
Orissa High Court · (2008) 106 CLT 46 : (2008) 2 OLR 59
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Apr 2008Allowed
Gautam Kumar Das and Others Vs Saraj Kumar Sahu
Orissa High Court · (2008) 1 OLR 958
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 204Penal Code, 1860 (IPC) — Section 21
High Courts09 Apr 2008Allowed
Ukali Musmat Vs Kishori Sahu
Orissa High Court · AIR 2008 Ori 138 : (2008) CLT 307 Supp : (2008) 1 OLR 949 Supp
Evidence Act, 1872 — Section 68Hindu Adoptions and Maintenance Act, 1956 — Section 7Transfer of Property Act, 1882 — Section 122
High Courts08 Apr 2008Allowed
Assam Transport Service and Others Vs State of Orissa and Others
Orissa High Court · (2008) CLT 584 Supp : (2008) 1 OLR 916 Supp : (2008) 14 VST 557
Central Sales Tax Act, 1956 — Section 8
High Courts08 Apr 2008Allowed
Krishna Chandra Mohanty Vs State of Orissa
Orissa High Court · (2008) 1 OLR 996
Bihar and Orissa Excise Act, 1915 — Section 47(a)
High Courts08 Apr 2008Dismissed
Smt. Silu Ekka Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 21 : (2008) 1 OLR 938 Supp
Orissa Prevention of Land Encroachment Act, 1972 — Section 3(a1), 7, 8A
High Courts08 Apr 2008Dismissed
Ram Nag Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 64 : (2008) 1 OLR 943 Supp
Land Acquisition Act, 1894 — Section 11A, 4, 6
High Courts08 Apr 2008Allowed
Santosh Nayak Vs State of Orissa
Orissa High Court · (2008) CLT 764 (Suppl Crl) : (2009) CriLJ 193 : (2008) 2 OLR 25
Criminal Procedure Code, 1973 (CrPC) — Section 31, 311, 313, 319Penal Code, 1860 (IPC) — Section 201, 302, 325, 341, 342
High Courts08 Apr 2008
Smt. Parbati Majhi Vs Collector and Another
Orissa High Court · (2008) 106 CLT 525 : (2008) 2 OLR 198
Orissa Grama Panchayat Act, 1964 — Section 26, 30
High Courts08 Apr 2008Allowed
Balabhadra Rout and Others Vs State of Orissa and Others
Orissa High Court · (2008) 40 OCR 363
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts08 Apr 2008
Managing Committee of Satyanarayan Sikshya Sansthan (Primary School) Vs Presiding Officer, State Education Tribunal, Orissa, Bhubaneswar. State of Orissa
Orissa High Court · (2008) 04 OHC CK 0001
Orissa Education Act, 1969 — Section 10(1), 10A, 10A(1)
High Courts07 Apr 2008
Orissa State Financial Corporation Vs State of Orissa and Another
Orissa High Court · AIR 2008 Ori 119 : (2008) 4 JCR 183 : (2008) 40 OCR 52 : (2008) 1 OLR 796 : (2009) 1 RCR(Civil) 276
Orissa Forest Act, 1972 — Section 56, 64, 64(2)
High Courts07 Apr 2008Allowed
Orissa Flour Mills Ltd. Vs Sri Lalchand Agarwal and Others
Orissa High Court · (2008) 1 OLR 793
COMPANIES ACT, 1956 — Section 439