High Courts01 May 2008Dismissed
Dr. Bibhuti Kalyan Mahakul Vs Sambalpur University and Others
Orissa High Court · (2008) 2 OLR 246
Orissa Universities Act, 1989 — Section 5(10)
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 792 of 1,624
High Courts01 May 2008
Ajit Narayan Sahoo and Arun Kumar Sahoo Vs State of Orissa and Others
Orissa High Court · (2008) 106 CLT 3 : (2008) 2 OLR 1105 Supp
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4
High Courts01 May 2008Dismissed
Binapani Vidyamandir Parichalana Samiti and Another Vs Srikhetra Sikhya Vikash Parishad and Others
Orissa High Court · (2008) CLT 294 Supp : (2007) CLT 292 Supp
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 47 Rule 1
High Courts01 May 2008Dismissed
Dr. Nirjharini Dhal Vs O.A.T. and Others
Orissa High Court · (2008) CLT 624 Supp
High Courts29 Apr 2008Allowed
Manoj Kumar Sahu Vs State of Orissa and Another
Orissa High Court · (2008) 2 OLR 256
High Courts29 Apr 2008Dismissed
Bhikari Naik Vs Baban Sahoo and Others
Orissa High Court · AIR 2009 Ori 38 : (2008) CLT 24 Supp : (2008) OLR 24 Supp
Orissa Money Lenders Act, 1939 — Section 17Orissa Tenancy Act, 1913 — Section 31Transfer of Property Act, 1882 — Section 54
High Courts25 Apr 2008Allowed
National Insurance Company Vs Smt. Malati Sethi and Others
Orissa High Court · (2008) 106 CLT 488 : (2008) 2 OLR 465 Supp
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts25 Apr 2008
United India Insurance Co. Ltd. Vs Pala Dei and Others
Orissa High Court · (2008) 106 CLT 263 : (2008) 2 OLR 239
Motor Vehicles Act, 1988 — Section 170, 173
High Courts25 Apr 2008Allowed
State of Orissa and Another Vs Karunakar Raul
Orissa High Court · (2008) 106 CLT 573 : (2008) 1 OLR 1004 Supp
High Courts24 Apr 2008Allowed
Arvind Construction Co. Pvt. Ltd. Vs Sales Tax Commissioner and Another
Orissa High Court · (2008) 106 CLT 493 : (2008) 1 OLR 991 Supp
Constitution of India, 1950 — Article 265, 286, 300A, 301ORISSA VALUE ADDED TAX ACT, 2004 — Section 10, 74, 9
High Courts24 Apr 2008Allowed
Kabita Das Vs State of Orissa
Orissa High Court · (2008) CriLJ 4740 : (2008) 40 OCR 927 : (2008) 2 OLR 441 Supp
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 164, 170, 173Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts23 Apr 2008Dismissed
Bamana Charan Jena Vs Union of India (UOI) and Others
Orissa High Court · (2008) CLT 622 Supp
High Courts23 Apr 2008Dismissed
Gopal Chandra Das Vs The State of Orissa and Others
Orissa High Court · (2008) 106 CLT 309
High Courts23 Apr 2008Allowed
Nara Naik Vs Parsuram Naik
Orissa High Court · (2008) 106 CLT 473
Limitation Act, 1963 — Section 27
High Courts22 Apr 2008Allowed
Smt. Bina Sukla Vs Smt. Meena Devi Panch and Others
Orissa High Court · AIR 2008 Ori 156 : (2008) 106 CLT 330 : (2008) 2 OLR 97
Hindu Succession Act, 1956 — Section 22Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts22 Apr 2008
Angada Khatua Vs State of Orissa
Orissa High Court · (2008) CriLJ 3484 : (2008) 1 OLR 277 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 436
High Courts21 Apr 2008Dismissed
Aswini Kumar Das Vs State of Orissa and Another
Orissa High Court · (2008) 106 CLT 292 : (2008) 2 OLR 100 Supp
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 161, 482Penal Code, 1860 (IPC) — Section 376, 379, 420, 506
High Courts21 Apr 2008Dismissed
Church of St. John in the Wilderness Vs South Eastern Railways and Another
Orissa High Court · (2008) 2 OLR 109
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts21 Apr 2008Dismissed
Puran Chandra Sahoo Vs State of Orissa and Another
Orissa High Court · (2008) 1 OLR 606 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Apr 2008Allowed
Kumari Sanghamitra Narendra Vs Prasanta Kumar Praharaj
Orissa High Court · (2008) 106 CLT 321 : (2008) 1 OLR 962
Special Marriage Act, 1954 — Section 11, 12, 25, 39, 5