High Courts28 Mar 2008Dismissed
Dr. Sibaram Panda Vs State of Orissa and Others
Orissa High Court · (2008) 1 OLR 848 Supp
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 796 of 1,624
High Courts28 Mar 2008Dismissed
Prasanna Kumar Das Vs Republic of India
Orissa High Court · (2008) CriLJ 2341 : (2008) 40 OCR 42 : (2008) 1 OLR 242 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 401, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471
High Courts28 Mar 2008Dismissed
Jyotsnarani Padhi and Others Vs Smt. Susila Padhi and Others
Orissa High Court · (2008) 105 CLT 860 : (2008) 2 OLR 243
Civil Procedure Code, 1908 (CPC) — Section 115, 16, 20Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Mar 2008
Dinabandhu Mohanty Vs Smt. Ramamani Pattnaik and Others
Orissa High Court · (2008) 105 CLT 863 : (2008) 2 OLR 125
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts28 Mar 2008
Rabi Sankar Sharma Vs State Bank of India and Another
Orissa High Court · (2008) 106 CLT 426 : (2008) 1 OLR 683
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Mar 2008Dismissed
Management of Food Corporation of India Vs Sri Narayan Raul and Others
Orissa High Court · (2008) CLT 301 Supp : (2008) 118 FLR 913 : (2009) 1 LLJ 861 : (2008) 2 OLR 415 Supp
High Courts28 Mar 2008
Sambit Kumar Mohanty and Others Vs State of Orissa and Others
Orissa High Court · AIR 2008 Ori 136 : (2008) 1 OLR 844 Supp
High Courts27 Mar 2008Allowed
Harendra Prasad Sahu Vs State of Orissa
Orissa High Court · (2008) CLT 583 (Suppl Crl) : (2008) 2 OLR 35
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Mar 2008Dismissed
Dr. Niranjan Sutar Vs The Chancellor, Biju Patnaik University of Technology
Orissa High Court · (2008) CLT 577 Supp : (2008) 1 OLR 839 Supp : (2008) OLR 577 Supp
High Courts27 Mar 2008
The New India Assurance Co. Ltd. Vs Manegar Bag and Another
Orissa High Court · (2008) 106 CLT 598 : (2008) 1 OLR 685
High Courts27 Mar 2008Allowed
Sri Kumar Debasish Vs State of Orissa and Another
Orissa High Court · (2008) CLT 644 (Suppl Crl) : (2008) CriLJ 2397 : (2008) 1 OLR 721
Criminal Procedure Code, 1973 (CrPC) — Section 156, 250, 482Penal Code, 1860 (IPC) — Section 441, 442, 447, 448, 482Transfer of Property Act, 1882 — Section 106, 108
High Courts27 Mar 2008
Prasanta Kumar Das Vs State of Orissa
Orissa High Court · (2008) 105 CLT 807 : (2008) 1 OLR 976
High Courts27 Mar 2008Dismissed
Kanakmanjari Das and Another Vs Santosh Kumar Ray and Others
Orissa High Court · (2008) 105 CLT 847 : (2008) 4 JCR 181 : (2008) 1 OLR 966
High Courts27 Mar 2008Allowed
Akshya Panda and Another Vs State of Orissa
Orissa High Court · (2008) 40 OCR 347
Penal Code, 1860 (IPC) — Section 201, 302, 34, 498A
High Courts26 Mar 2008Dismissed
Dileswar Behera and Another Vs Benudhar Palei and Others
Orissa High Court · (2008) 106 CLT 36 : (2008) 1 OLR 836 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 145Orissa Land Reforms Act, 1960 — Section 23B
High Courts26 Mar 2008
Kario Oramin @ Oram and Others Vs Nishikanta Khalkho
Orissa High Court · (2008) CLT 583 Supp : (2008) CLT 580 Supp : (2008) 2 OLR 678 Supp : (2008) OLR 583 Supp : (2008) OLR 580 Supp
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 41 Rule 23, Order 41 Rule 25
High Courts26 Mar 2008Allowed
Doughlas Garden Wilson Vs None
Orissa High Court · (2008) 105 CLT 844 : (2008) 1 OLR 823
Succession Act, 1925 — Section 287
High Courts25 Mar 2008
Budhraja Mining and Construction Ltd. Vs Union of India (UOI)
Orissa High Court · AIR 2008 Ori 98 : (2008) 1 OLR 825 Supp
Arbitration and Conciliation Act, 1996 — Section 11, 16, 34
High Courts25 Mar 2008Dismissed
Gunanidhi Sahoo (dead) and after him Rajkishore Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (2008) CLT 549 Supp
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 65, 13, 30
High Courts25 Mar 2008Allowed
Sudam Charan Panda and Another Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 193
Hindu Succession Act, 1956 — Section 14