High Courts26 Aug 2009
Runu @ Girish Budek and Others Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 650 : (2009) 2 OLR 660 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 34
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 728 of 1,624
High Courts25 Aug 2009
Dhadi @ Nityananda Sahu and Others Vs State of Orissa
Orissa High Court · (2009) 44 OCR 760
Criminal Procedure Code, 1973 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 302, 304, 324, 34
High Courts25 Aug 2009
Chakrapani Nayak Vs State of Orissa
Orissa High Court · (2009) 108 CLT 896 : (2009) 2 OLR 992 Supp
Penal Code, 1860 (IPC) — Section 302, 324
High Courts25 Aug 2009Dismissed
Satya Bewa and Another Vs State of Orissa
Orissa High Court · (2009) 108 CLT 715 : (2009) 2 OLR 624 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts21 Aug 2009
Bijay Kumar Sahoo and Others Vs State of Orissa and Another
Orissa High Court · (2009) CLT 152 Supp : (2009) 44 OCR 731 : (2009) 2 OLR 834
Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 323
High Courts21 Aug 2009Dismissed
Rajkumar Biswal Vs Santilata Biswal and Another
Orissa High Court · (2009) 108 CLT 758 : (2009) 2 OLR 796
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Aug 2009
The New India Assurance Co. Ltd. Vs Surendra Patra and Others
Orissa High Court · (2010) 109 CLT 194 : (2009) 2 OLR 400 Supp
Evidence Act, 1872 — Section 108Workmens Compensation Act, 1923 — Section 3, 3(1)
High Courts21 Aug 2009
Renubala Mohanty Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 19 : (2009) 2 OLR 1018 Supp
High Courts21 Aug 2009
Ram Kishan Khetan and Others Vs Udayanath Pradhan
Orissa High Court · (2009) CriLJ 4676 : (2009) 44 OCR 717 : (2009) 2 OLR 326 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 146(1), 482
High Courts21 Aug 2009Dismissed
Smt. Margaret Palai and Another Vs Smt. Savitri Palai and Others
Orissa High Court · (2010) 4 CivCC 837
Hindu Marriage Act, 1955 — Section 2, 4, 5(1), 7, 8
High Courts20 Aug 2009Dismissed
Tutu ' Basanta Swain Vs Bipin Bihari Parida
Orissa High Court · (2009) 2 ILR (Ori) 511 : (2010) 1 OLR 273 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 Aug 2009
Surendranath Sahoo Vs Mahendra Samantaray and Others
Orissa High Court · (2010) 2 CivCC 109 : (2009) 108 CLT 649 : (2009) 2 OLR 953
Civil Procedure Code, 1908 (CPC) — Section 141, 151, 47Partition Act, 1893 — Section 4
High Courts20 Aug 2009Dismissed
Supreme Polymers Private Ltd. and Another Vs State of Orissa and Others
Orissa High Court · (2009) 2 OLR 642 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7
High Courts19 Aug 2009Allowed
General Manger, South Eastern Railway and Others Vs Mr. Chintamani Acharya and Others
Orissa High Court · (2009) 108 CLT 473 : (2009) 2 OLR 752
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Aug 2009Allowed
Pratap Kishore Dash Vs High Court of Orissa and Others
Orissa High Court · (2010) 109 CLT 12 : (2010) 1 OLR 722 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Aug 2009Allowed
Smt. Geeta mishra and Others Vs State of Orissa and Others
Orissa High Court · (2009) CLT 37 Supp : (2009) 2 ILR (Ori) 540 : (2009) 2 OLR 374 Supp
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 9 Rule 13Limitation Act, 1963 — Article 120, 121, 3 , 5
High Courts18 Aug 2009Dismissed
Sri Ranjan Kumar Das Vs State of Orissa and Others
Orissa High Court · (2009) 2 OLR 551
Constitution of India, 1950 — Article 226, 227
High Courts17 Aug 2009Dismissed
Prahallad Agarwalla Vs Bijay Shankar Chandgotia
Orissa High Court · (2009) 108 CLT 818 : (2009) 2 OLR 799
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts17 Aug 2009Dismissed
Sarat Chandra Mukhi Vs Sri Mohan Naik and Others
Orissa High Court · AIR 2010 Ori 49 : (2010) 109 CLT 1 : (2010) 1 OLR 141
Orissa Municipal Act, 1950 — Section 19, 21(1), 21(2)
High Courts17 Aug 2009
Dukhabandhu Sahoo Vs Anant Charan Naik and State
Orissa High Court · (2010) 1 ALT(Cri) 26 : (2009) CLT 1578 (Suppl Crl) : (2009) CriLJ 4626 : (2009) 2 OLR 321 Supp : (2009) OLR 1578 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 408, 427, 506