High Courts05 Sept 2009Allowed
Jagadananda Pal Vs State of Orissa and Others
Orissa High Court · (2009) 2 ILR (Ori) 746
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 726 of 1,624
High Courts05 Sept 2009Dismissed
Muralidhar Nayak Vs State of Orissa
Orissa High Court · (2009) 09 OHC CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 313, 82, 83Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 34, 498(A)
High Courts04 Sept 2009
Sri Pravat Chandra Pani and Others Vs Comptroller and Auditor General of India and Others
Orissa High Court · (2009) 09 OHC CK 0060
High Courts04 Sept 2009Allowed
Mirza Asaf Alli Baig and Another Vs State of Orissa
Orissa High Court · (2009) 2 ILR (Ori) 783
Penal Code, 1860 (IPC) — Section 120B, 302, 452
High Courts04 Sept 2009Allowed
Anadi Charan Bhuyan and Another Vs The Collector and Others
Orissa High Court · (2009) CLT 41 Supp : (2009) 2 ILR (Ori) 806 : (2009) 2 OLR 193 Supp : (2009) OLR 41 Supp
Evidence Act, 1872 — Section 114Orissa Land Reforms (Amendment) Act, 1974 — Section 22, 22(3), 22(4), 22(5), 23
High Courts03 Sept 2009
Santosh Kumar Patro and Others Vs State of Orissa
Orissa High Court · (2010) CLT 207 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 164, 235, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 304, 34, 341
High Courts03 Sept 2009Dismissed
Bhikari Nayak Vs Principal, D.A.V. Public School
Orissa High Court · (2009) 108 CLT 787 : (2009) 2 OLR 1040 Supp
Industrial Disputes Act, 1947 — Section 10, 12Penal Code, 1860 (IPC) — Section 420
High Courts03 Sept 2009Allowed
Mani Vyapar Private Ltd. Vs Sanwaria Steel Private Limited and Another
Orissa High Court · (2009) 108 CLT 814 : (2009) 2 OLR 785
Constitution of India, 1950 — Article 227
High Courts03 Sept 2009
Seetal Automobiles Vs The Sales Tax Officer
Orissa High Court · (2010) 109 CLT 33 : (2010) 109 CLT 271 : (2009) 2 OLR 968
Orissa Sales Tax Act, 1947 — Section 5A, 9B(3)(a)(ii)
High Courts03 Sept 2009Dismissed
Biharilal Banjara and Others Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 916 : (2009) 2 OLR 1025 Supp
High Courts03 Sept 2009Dismissed
Srimati Chhabilata Dei Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 889 : (2009) 2 OLR 1036 Supp
High Courts03 Sept 2009Dismissed
Bibhuti Kumar Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 201 : (2010) 1 OLR 724 Supp
High Courts03 Sept 2009
The Divisional Manager, National Insurance Co. Ltd. Vs Mallika Rana and Others
Orissa High Court · (2010) 109 CLT 294 : (2010) 124 FLR 272 : (2009) 2 OLR 1020 Supp
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts03 Sept 2009Dismissed
Sri Nilakantha Rath Vs Indian Oil Corporation Limited and Others
Orissa High Court · (2009) 108 CLT 638 : (2009) 2 OLR 1029 Supp
Constitution of India, 1950 — Article 226
High Courts02 Sept 2009Allowed
Gupta Cables Private Ltd. (Now Gupta Power Infrastructure Ltd.) Vs Assistant Commissioner of Sales Tax, Puri Range and Another
Orissa High Court · (2010) 109 CLT 276 : (2009) 2 OLR 680 Supp : (2010) 35 VST 42
Orissa Value Added Tax Act, 2004 — Section 57, 58
High Courts02 Sept 2009
Niranjan Rout and Another Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 7 : (2009) 2 OLR 167 Supp
Contract Act, 1872 — Section 23Orissa Co-operative Societies Act, 1962 — Section 30
High Courts02 Sept 2009Allowed
Batakrishna Samal Vs State of Orissa and Another
Orissa High Court · (2009) 108 CLT 919 : (2009) 2 OLR 361 Supp
High Courts01 Sept 2009Dismissed
Sama @ Syamasundar Pradhan @ Chhota and Others Vs State of Orissa and Others
Orissa High Court · (2009) CLT 155 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts01 Sept 2009Allowed
Saroj Ranjan Mohanty Vs Orissa State Housing Board and Others
Orissa High Court · (2009) CLT 49 Supp : (2009) 2 OLR 418 Supp : (2009) OLR 49 Supp
High Courts01 Sept 2009Allowed
Om Oil and Flour Mills Ltd. Vs State of Orissa and Another
Orissa High Court · (2009) 2 ILR (Ori) 492 : (2009) 44 OCR 715 : (2009) 2 OLR 332 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 420, 426, 467, 468