High Courts01 Sept 2009
Dhruba Charan Nayak and Others Vs State of Orissa
Orissa High Court · (2009) CLT 1609 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 727 of 1,624
High Courts01 Sept 2009
Khaga @ Khageswar Naik and Others Vs State of Orissa
Orissa High Court · (2009) CLT 1603 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 201, 302, 304, 34, 354
High Courts01 Sept 2009
Purna Chandra Sahu and Lochan Sahu Vs State of Orissa
Orissa High Court · (2009) 108 CLT 672 : (2009) 2 OLR 177 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts31 Aug 2009
Kiran Stone Crusher Vs State of Orissa
Orissa High Court · (2010) 109 CLT 291 : (2010) 1 OLR 547 : (2010) 31 VST 45
Orissa Sales Tax Act, 1947 — Section 12(8), 5(2)(A)(a)(iii)
High Courts31 Aug 2009
Gorel Venkat Ratnam @ G.V. Ratnam Vs State Of Orissa
Orissa High Court · (2009) 2 ILR (Ori) 489 : (2009) 44 OCR 721 : (2009) 2 OLR 330 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 482Penal Code, 1860 (IPC) — Section 342, 366, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts31 Aug 2009
Gouranga Ghana and Maheswar Ghana Vs State of Orissa
Orissa High Court · (2009) CLT 1565 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts31 Aug 2009Dismissed
State of Orissa Vs Mohanlal Agarwal
Orissa High Court · (2010) CLT 323 (Suppl Crl) : (2009) 44 OCR 844 : (2010) OLR 323 (Suppl Crl) : (2009) 2 OLR 1081 Supp
Constitution of India, 1950 — Article 19, 21, 214Criminal Procedure Code, 1973 (CrPC) — Section 172(8), 235(1)Dowry Prohibition Act, 1961 — Section 4
High Courts31 Aug 2009Allowed
Anil Kumar Das and Others Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 923 : (2009) 2 OLR 412 Supp
High Courts31 Aug 2009Allowed
Narendra Nath Biswal Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 185 : (2010) 1 OLR 54
High Courts31 Aug 2009
Manoranjan Gouda and Another Vs State of Orissa
Orissa High Court · (2010) CLT 73 (Suppl Crl) : (2010) CriLJ 559 : (2010) OLR 73 (Suppl Crl) : (2009) 2 OLR 661 Supp
Penal Code, 1860 (IPC) — Section 302, 304(ii), 34, 341
High Courts29 Aug 2009
Surya News Print and Papers Private Ltd. and Others Vs Branch Manager, State Bank of India
Orissa High Court · AIR 2010 Ori 32 : (2009) 2 OLR 774
Arbitration and Conciliation Act, 1996 — Section 17, 18, 42, 5, 7Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 20
High Courts29 Aug 2009Allowed
Dillip Kumar Sahoo Vs Suresh Sahu
Orissa High Court · (2009) 08 OHC CK 0007
Constitution of India, 1950 — Article 136, 226Orissa Municipal Act, 1950 — Section 16, 16(1), 18, 33Penal Code, 1860 (IPC) — Section 323, 34, 383, 506
High Courts28 Aug 2009
H.M. Electrical Vs The Presiding Officer, Labour Court and Another
Orissa High Court · (2009) 108 CLT 754 : (2009) 2 OLR 839
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12, 2, 25F
High Courts28 Aug 2009Allowed
Luis Packaging Pvt. Ltd. Vs State Of Orissa and Others
Orissa High Court · (2009) CLT 145 Supp : (2009) 2 OLR 1019 Supp : (2009) OLR 145 Supp : (2010) 32 VST 481
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1), 7
High Courts27 Aug 2009Dismissed
Pradeep Kumar Sahoo Vs State of Orissa and Others
Orissa High Court · (2009) CLT 15 Supp
Constitution of India, 1950 — Article 226, 227
High Courts27 Aug 2009
Manoj Kumar Pattnaik Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 599 : (2010) 1 OLR 16
High Courts27 Aug 2009
Baidhara Munda @ Mansda @ Murmu Vs State of Orissa
Orissa High Court · (2009) 108 CLT 901 : (2009) 2 OLR 993 Supp
Penal Code, 1860 (IPC) — Section 302
High Courts27 Aug 2009Dismissed
State of Orissa and Others Vs Muralidhar Roula
Orissa High Court · (2010) 1 OLR 287
High Courts26 Aug 2009Allowed
Adikanda Mohanty and Another Vs State of Orissa
Orissa High Court · (2009) 44 OCR 723
Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 341
High Courts26 Aug 2009
Gandha Moharana and Another Vs State of Orissa
Orissa High Court · (2010) CLT 40 (Suppl Crl) : (2010) OLR 40 (Suppl Crl) : (2009) 2 OLR 1075 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34