High Courts08 May 2025Dismissed
S.G.B.L. India Ltd., Cuttack And Another Vs State Of Orissa & Others Vs
Orissa High Court · (2025) 05 OHC CK 1230
Code of Civil Procedure, 1908 - Section 114, Order 47 Rule 1
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 70 of 1,624
High Courts08 May 2025Dismissed
Managing Committee of Nakula Chandra Special School for Hearing Impaired and Nakula Chandra Special School for Visual Impaired and NGO, Angul Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 05 OHC CK 1229
High Courts08 May 2025Dismissed
Baijayanti Mohanty Vs Union Of India and Others Vs
Orissa High Court · (2025) 05 OHC CK 1228
Constitution of India, 1950 - Article 226, 227
High Courts08 May 2025Disposed Of
Janakalyan Majhi Vs Secretary To Govt. Of Odisha, Department Of Social Security & Empowerment Of Persons With Disabilities, Bhubaneswar And Another Vs
Orissa High Court · (2025) 05 OHC CK 1227
Constitution of India, 1950 - Article 226, 227
High Courts07 May 2025Bhadrak Vs State Of Odisha Vs "
Orissa Construction And Techno Engineer Cooperative Society Limited Represented Through Its Secretary Kulamani Senapati, Bhubaneswar Vs Brundaban Sahoo Vs
Orissa High Court · (2025) 05 OHC CK 1235
Code of Civil Procedure, 1908 - Section 151, Order 2 Rule 2, Order 6 Rule 17, Order 21 Rule 2Orissa Co Operative Societies Act, 1962 - Section 129Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 15A
High Courts07 May 2025Dismissed
Falcon Consultancy Pvt. Ltd., Bhubaneswar Vs Rupanjali Sahu Vs
Orissa High Court · (2025) 05 OHC CK 1234
Bharatiya Nyaya Sanhita, 2023 - Section 438, 438(2), 442Code of Criminal Procedure, 1973 - Section 397, 397(2)Negotiable Instrument Act, 1881 - Section 138, 143, 143A, 148
High Courts07 May 2025Disposed Of
Shrutisudha Nayak And Another Vs Abhijit Nayak Vs
Orissa High Court · (2025) 05 OHC CK 1233
Bharatiya Nyaya Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125, 125(4)Hindu Marriage Act, 1955 - Section 13
High Courts07 May 2025Disposed Of
Surendra Kumar Jena Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 05 OHC CK 1232
Odisha Non-Government Aided Colleges Ministerial Service (Method of Recruitment and Conditions of Service) Rules, 1999 - Rule 3(e), 4, 16
High Courts06 May 2025Disposed Of
Deepak Kindo Vs State Of Odisha Vs
Orissa High Court · (2025) 05 OHC CK 1240
Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 120B, 406, 420, 467, 468, 471, 497
High Courts06 May 2025Allowed
Mr. Laxmikanta Dhal Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 05 OHC CK 1239
Constitution of India, 1950 - Article 226
High Courts06 May 2025Dismissed
Bijay Sukla & Ors Vs State Of Odisha & Ors Vs
Orissa High Court · (2025) 05 OHC CK 1238
Constitution of India, 1950 - Article 226, 227Odisha Panchayat Samiti Act, 1959 - Section 46B(2)(a), 46B(2)(f)
High Courts06 May 2025Disposed Of
Dr. Surendranath Mahapatra Vs State Of Odisha & Ors Vs
Orissa High Court · (2025) 05 OHC CK 1237
Constitution of India, 1950 - Article 226, 227Indian Penal Code, 1860 - Section 294, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(xi), 3(1)(xii)
High Courts06 May 2025Disposed Of
Trinath Shakti Group (SHG), Bhadrak Vs State Of Odisha Vs
Orissa High Court · (2025) 05 OHC CK 1236
Constitution of India, 1950 - Article 226, 227
High Courts02 May 2025Dismissed
State Government Of Odisha Vs Jagadananda Mohanty Vs
Orissa High Court · (2025) 05 OHC CK 1250
Constitution of India, 1950 - Article 226, 227
High Courts02 May 2025Disposed Of
Kalpana Tripathy Vs Arun Kumar Panda Vs
Orissa High Court · (2025) 05 OHC CK 1249
Hindu Marriage Act, 1955 - Section 13(1)(ib), 26
High Courts02 May 2025Disposed Of
Saroj Kumar Sethy And Others Vs State Of Odisha Vs
Orissa High Court · (2025) 05 OHC CK 1247
Code of Criminal Procedure, 1973 - Section 144, 188, 320, 482Indian Penal Code, 1860 - Section 34, 294, 323, 354, 379, 448, 506
High Courts02 May 2025Allowed
Sudhanshu Debata @ Sudhanshu Sekhar Debata Vs State Of Odisha Vs
Orissa High Court · (2025) 05 OHC CK 1246
Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 413Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12, 101(5)
High Courts01 May 2025Disposed Of
Mohan Nahak Vs State Of Odisha Vs
Orissa High Court · (2025) 05 OHC CK 1245
Bharatiya Nyaya Sanhita, 2023 - Section 69Indian Penal Code, 1860 - Section 34, 294, 376(2)(a), 376(2)(i), 376(2)(n), 506
High Courts01 May 2025Dismissed
Gokul Ganda @ Gardia (Since Dead), Represented By His Legal Representatives Usha Gardia And Others Vs Special Land Acquisition Officer, Ultra Mega Power Project, Sundargarh And Others Vs
Orissa High Court · (2025) 05 OHC CK 1244
Land Acquisition Act, 1894 - 30, Section 54Evidence Act, 1872 - Section 35
High Courts01 May 2025Dismissed
Kalpana Maharana Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 05 OHC CK 1243
Odisha Building and Other Construction Workers (Regulation of Employment and Condition of Service) Rules, 2002 - Rule 267, 267(3)