High Courts25 Apr 2025Dismissed
Sita Das Vs Axis Bank, Delta Colony Branch, Bhubaneswar Vs
Orissa High Court · (2025) 04 OHC CK 1337
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 72 of 1,624
High Courts25 Apr 2025Dismissed
Chhabirani Pramanik Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 04 OHC CK 1336
Constitution of India, 1950 - Article 226, 227
High Courts25 Apr 2025Allowed
Puspanjali Sahoo Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 04 OHC CK 1335
Constitution of India, 1950 - Article 226, 227
High Courts24 Apr 2025Disposed Of
Rashmi Ranjan Bhol @ Silu Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1349
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21(C), 29, 37, 52A, 54
High Courts24 Apr 2025Disposed Of
Dinesh Biswas @ Dinesh Kumar Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1348
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 29, 37, 37(1)(b), 52A, 54
High Courts24 Apr 2025Allowed
Iswar Raju @ Illu Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1347
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Bharatya Nyaya Sanhita, 2023 - Section 3(5), 103(1), 109Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12, 102
High Courts24 Apr 2025Disposed Of
D.M., Oriental Insurance Co. Ltd (TP HUB), Bhubaneswar Vs Prabhasini Rout & Anr Vs
Orissa High Court · (2025) 04 OHC CK 1346
High Courts24 Apr 2025Disposed Of
State of Odisha And Others Vs Kamala Panda Vs
Orissa High Court · (2025) 04 OHC CK 1345
High Courts24 Apr 2025Allowed
Alok Kumar Nayak Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1344
Constitution of India, 1950 - Article 226, 227
High Courts23 Apr 2025Allowed
Rabindra Kumar Mohanty Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1354
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 307, 323, 325, 406, 498ADowry Prohibition Act, 1961 - Section 4
High Courts23 Apr 2025Disposed Of
Keshab Chandra Nath Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1353
Constitution of India, 1950 - Article 142Code of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 34, 294, 498A, 506
High Courts23 Apr 2025Disposed Of
State Of Odisha Vs Sanjeeb Kerketta Vs
Orissa High Court · (2025) 04 OHC CK 1352
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 161, 227, 228, 311, 313, 366Indian Penal Code, 1860 - Section 201, 302, 304, 366, 376(A), 376(2)(i), 450
High Courts23 Apr 2025Dismissed
Himansu Sekhar Meher Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1351
High Courts23 Apr 2025Disposed Of
Baladev Panda Vs Chief General Manager, State Bank of India Vs
Orissa High Court · (2025) 04 OHC CK 1350
Constitution of India, 1950 - Article 226, 227State Bank of India Officers Service Rules (SBIOSR), 1992 - Rule 67(e), 67(f), 67(g), 67(i), 68(3)(iii)
High Courts22 Apr 2025Disposed Of
Reliance G.I. Co. Ltd Vs Dharitri Mahapatra & Ors Vs
Orissa High Court · (2025) 04 OHC CK 1357
Indian Penal Code, 1860 - Section 279, 337, 338
High Courts22 Apr 2025Disposed Of
Sandeep Ranjan Mishra And Ors Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1356
High Courts22 Apr 2025Allowed
KTI Logistics and Services Pvt. Ltd., Cuttack Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1355
Constitution of India, 1950 - Article 226, 227Transfer of Property Act, 1882 - Section 105
High Courts21 Apr 2025Disposed Of
Gupta Prasad Panda Vs State Of Odisha Vs
Orissa High Court · (2025) 04 OHC CK 1363
Indian Penal Code, 1860 - Section 34, 294, 323, 498A, 506Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13B
High Courts21 Apr 2025Dismissed
Rajanikanta Mahalik Vs Debashree Mohanty Vs
Orissa High Court · (2025) 04 OHC CK 1362
Code of Criminal Procedure, 1973 - Section 125, 126(2)Family Courts Act, 1984 - Section 19(4)
High Courts21 Apr 2025Allowed
Radharani Behera Vs Sitarani Senapati & Another Vs
Orissa High Court · (2025) 04 OHC CK 1361
Orissa Grama Panchayats Election Rules, 1965 - Rule 51