High Courts19 Dec 2011Allowed
Bainsi Mohakud Vs State of Orissa
Orissa High Court · (2011) 12 OHC CK 0023
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 323
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 655 of 1,624
High Courts16 Dec 2011
Ratnamanjari Swain Vs Ritanjali Pattanaik and Another
Orissa High Court · (2011) 12 OHC CK 0019
Hindu Succession Act, 1956 — Section 22Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4), 41(1)
High Courts16 Dec 2011
Pratima Kumari Das and Others Vs Laxmi Kanta Sabat and Another
Orissa High Court · (2011) 12 OHC CK 0017
High Courts16 Dec 2011Allowed
Kshnaprava Mohanty Vs State of Orissa and Others
Orissa High Court · (2011) 12 OHC CK 0014
Orissa Education Act, 1969 — Section 10A, 3
High Courts15 Dec 2011Dismissed
Orissa Rural Housing Development Corporation Ltd. Vs Assistant Commissioner of Income Tax
Orissa High Court · (2012) 247 CTR 137 : (2012) 343 ITR 316 : (2012) 204 TAXMAN 673
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 139(1), 139(5), 139(9), 142(1)
High Courts14 Dec 2011
Madan Mohan Behera Vs State of Orissa
Orissa High Court · (2012) 113 CLT 968
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 34, 407, 408, 420
High Courts13 Dec 2011
Orissa State Financial Corporation Vs Soumendra Narayn Mohanty and Others
Orissa High Court · (2012) 114 CALLT 81
High Courts12 Dec 2011Dismissed
Amit Toppo Vs None
Orissa High Court · AIR 2012 Ori 123 : (2012) 113 CLT 1033
Guardians and Wards Act, 1890 — Section 7Lunacy Act, 1912 — Section 3(5)Mental Health Act, 1987 — Section 2, 2(1), 52, 53, 98
High Courts09 Dec 2011Allowed
Tulsi Prasad Agarwala Vs Narayan Das and Another
Orissa High Court · (2012) 3 TAC 837
High Courts08 Dec 2011Dismissed
Niranjan Tripathy Vs State of Orissa and others
Orissa High Court · (2011) 12 OHC CK 0006
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 3, Order 6 Rule 15, 80Constitution of India, 1950 — Article 121, 124, 14, 15, 226Orissa High Court Public Interest Litigation Rules, 2010 — Rule 3, 5, 6, 7, 8
High Courts07 Dec 2011Allowed
Pashupati Acharya Vs Dipali Acharya
Orissa High Court · (2011) 12 OHC CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
High Courts07 Dec 2011
Raju @ Rajendra Kumar Sahu Vs State of Orissa
Orissa High Court · (2011) 12 OHC CK 0013
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Dec 2011Allowed
Jugal Kishore Nayak Vs State of Orissa and Others
Orissa High Court · (2011) 12 OHC CK 0012
High Courts02 Dec 2011Dismissed
Kalandi Rana Vs Sri Sri Biraja Thakurani, Jajpur
Orissa High Court · (2012) 1 ILR (Ori) 194
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Orissa Estates Abolition Act, 1951 — Section 6, 7
High Courts02 Dec 2011
M/s. Bhushan Power and Steel Ltd. Vs State of Orissa and Others
Orissa High Court · (2012) 47 VST 466
Central Sales Tax (Orissa) Rules, 1957 — Rule 10, 12, 12(1), 12(2), 12(3)Constitution of India, 1950 — Article 14Orissa Value Added Tax Act, 2004 — Section 2(6), 39, 40, 42, 42(7)
High Courts01 Dec 2011Allowed
Puspanjali Champati Vs Sub Collector and Others
Orissa High Court · (2012) 132 FLR 835
High Courts30 Nov 2011
Bimavihar Duplex House Owners' Welfare Society Vs Chairman, L.I.C. Ltd. and Others
Orissa High Court · (2011) 11 OHC CK 0023
High Courts25 Nov 2011Allowed
Aparup Mohan Das (Dead) and After Himsurandan Das and Others Vs State of Orissa and Others
Orissa High Court · (2011) 11 OHC CK 0013
High Courts24 Nov 2011Allowed
Sukanta Kumar Jena Vs State of Orissa and Another
Orissa High Court · (2011) 11 OHC CK 0025
Orissa Forest (Detection, Enquiry and Disposal of Forest Offences) Rules, 1980 — Rule 4, 4(2)Orissa Forest Act, 1972 — Section 56
High Courts24 Nov 2011Dismissed
State of Orissa Vs Tarun Khamari
Orissa High Court · (2011) 11 OHC CK 0024
Orissa Forest Act, 1972 — Section 56, 56(2)