High Courts31 Jan 2012
Smitarani Sahoo and Another Vs State Of Orissa and Others
Orissa High Court · (2012) 01 OHC CK 0020
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 653 of 1,624
High Courts31 Jan 2012Dismissed
Trilochan Mohanta and Others Vs Executive Engineer, Baripada Electrical Division
Orissa High Court · (2012) 135 FLR 817 : (2012) 3 LLJ 712
Industrial Disputes Act, 1947 — Section 25F
High Courts30 Jan 2012
Hanu Sandha @ Gajendra Ghasi @ Gajendra and Others Vs State of Orissa
Orissa High Court · (2012) 113 CLT 1036
Evidence Act, 1872 — Section 27Explosives Act, 1884 — Section 9 B(1)(b)Identification of Prisoners Act, 1920 — Section 5
High Courts30 Jan 2012Allowed
Laxmidhar Pradhan Vs State or Orissa and Others
Orissa High Court · (2012) 113 CLT 975
High Courts30 Jan 2012Allowed
Management, National Bank for Agriculture and Rural Development Vs Government of India and Others
Orissa High Court · (2012) 133 FLR 1037
High Courts30 Jan 2012
Chief Regional Manager (Retail) Hindustan Petroleum Corporation Ltd. Orissa Vs Banamali Mishra and Others
Orissa High Court · (2012) 114 CLT 188
Essential Commodities Act, 1955 — Section 3
High Courts25 Jan 2012Dismissed
Bijayeeni Mallik Vs State of Orissa and Others
Orissa High Court · (2012) 113 CLT 943
Constitution of India, 1950 — Article 162
High Courts25 Jan 2012Dismissed
Swayamprava Mohanty Vs Sub-Collector, Bhadrak and Others
Orissa High Court · (2012) 114 CLT 731
Constitution of India, 1950 — Article 162
High Courts25 Jan 2012Dismissed
Manorama Muduli and Others Vs State of Orissa and Others
Orissa High Court · (2012) 01 OHC CK 0028
Orissa Childrens and Womens Welfare Service Rules, 1989 — Rule 7
High Courts25 Jan 2012
Damodar Mohapatra Vs Union of India and Others
Orissa High Court · (2012) 114 CLT 298
High Courts25 Jan 2012Dismissed
Kartar Singh (Since dead) after him Gurudeep Kaur and Others Vs Steel Authority of India Ltd, Rourkela Steel Plant and Others
Orissa High Court · AIR 2012 Ori 145 : (2012) 113 CLT 1079
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Orissa Development Authorities Act, 1982 — Section 3
High Courts24 Jan 2012
Prasant Kumar Pattnaik and Others Vs State of Orissa and Others
Orissa High Court · (2012) 113 CLT 1056
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 24, 397, 482Environment (Protection) Act, 1986 — Section 15, 19(b), 25, 3, 3(1)Orissa Development Authorities Act, 1982 — Section 110, 16(3), 6
High Courts24 Jan 2012Dismissed
Soumya Ku. Mohapatra Vs State of Orissa and Others
Orissa High Court · (2012) 01 OHC CK 0018
High Courts24 Jan 2012
Bodhiram Sethy and Another Vs Tahasildar, Dharmasala.
Orissa High Court · AIR 2012 Ori 143
High Courts24 Jan 2012
Sri Dayanidhi Rout and Others Vs State of Orissa
Orissa High Court · (2012) 113 CLT 981
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 482Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 347
High Courts19 Jan 2012Dismissed
Arati Barik Vs Harish Chandra Barik and Others
Orissa High Court · (2012) 114 CLT 805
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 115, 115(1)
High Courts19 Jan 2012Allowed
Sova Dei and another Vs Krushna Chandra Pratap Singh and Others
Orissa High Court · (2012) 113 CLT 946
Civil Procedure Code Amendment Act, 1999 — Section 16, 7Civil Procedure Code Amendment Act, 2002 — Section 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17, Order 6 Rule 18, 16(2)(b)
High Courts19 Jan 2012
Divisional Manager, Oriental Insurance Co. Ltd. Vs Narasingha Mohanta and another
Orissa High Court · AIR 2012 Ori 141
Motor Vehicles Act, 1988 — Section 173
High Courts18 Jan 2012Allowed
Biswambhar Behera Vs State and Others
Orissa High Court · (2012) 114 CLT 241
High Courts16 Jan 2012Dismissed
Parbati Kumari Swain Vs Amita Das and Others
Orissa High Court · (2012) 114 CALLT 574