High Courts23 Nov 2011Dismissed
Ranjan, Hapura Vs State of Orissa.
Orissa High Court · (2012) CriLJ 1473
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 656 of 1,624
High Courts18 Nov 2011Allowed
United India Insurance Co. Ltd. Vs Labanyabati Dev and Others
Orissa High Court · (2012) ACJ 2451
Motor Vehicles Act, 1988 — Section 140, 147, 147(1)
High Courts17 Nov 2011Allowed
M/s. Bibek Motors Vs Pyarimohan and Pramila Trust.
Orissa High Court · AIR 2012 Ori 87
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226, 227Specific Relief Act, 1963 — Section 6
High Courts17 Nov 2011
Akhila Kumar Mohapatra Vs State of Orissa and Others
Orissa High Court · AIR 2012 Ori 81 : (2012) 3 BC 674 : (2012) 3 BC 435
Advocates Act, 1961 — Section 29Constitution of India, 1950 — Article 14, 226, 301
High Courts16 Nov 2011Dismissed
Gobind Chandra Rout and Others Vs State of Orissa and Others
Orissa High Court · (2012) 1 ILR (Ori) 104
Constitution of India, 1950 — Article 226Orissa Industrial Infrastructure Development Corporation Act, 1980 — Section 15, 18
High Courts16 Nov 2011
Bishnupriya Mohanty and Another Vs Pravat Kumar Das and Others
Orissa High Court · AIR 2012 Ori 132
Hindu Succession Act, 1956 — Section 14
High Courts16 Nov 2011Allowed
Smt. Sukanti Mohapatra and Another Vs Orissa State Financial Corporation and Others
Orissa High Court · AIR 2012 Ori 133 : (2013) 2 BC 175
Constitution of India, 1950 — Article 14, 21, 300AContract Act, 1872 — Section 128State Financial Corporations Act, 1951 — Section 29, 30, 31, 32
High Courts16 Nov 2011Allowed
Niranjan Behera Vs State of Orissa and Another
Orissa High Court · (2012) 1 ILR (Ori) 168 : (2011) 2 OLR 1052
Criminal Procedure Code, 1973 (CrPC) — Section 100Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 201, 34, 407, 411
High Courts16 Nov 2011Allowed
Bijaya Kumar Sahoo Vs State of Orissa
Orissa High Court · (2011) 11 OHC CK 0006
Criminal Law (Amendment) Ordinance, 1944 — Section 2(2), 3, 4Penal Code, 1860 (IPC) — Section 415, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 5(6)
High Courts15 Nov 2011
Rajak Khan Vs Collector, Jajpur and two Others
Orissa High Court · (2011) 2 OLR 1076
High Courts15 Nov 2011Allowed
Jatindra Prasad Das Vs State of Orissa and others
Orissa High Court · (2011) 11 OHC CK 0017
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 14, 141, 16Orissa Superior Judicial Service Rules, 1963 — Rule 17, 28, 4(2), 5, 5(2)
High Courts15 Nov 2011
Kanda @ Ajen Murmu Vs State of Orissa
Orissa High Court · (2011) 11 OHC CK 0015
Penal Code, 1860 (IPC) — Section 302, 304
High Courts15 Nov 2011Dismissed
Budhuni Dehury and Another Vs State of Orissa
Orissa High Court · (2011) 11 OHC CK 0014
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Nov 2011Allowed
Hari Harijan Vs State of Orissa
Orissa High Court · (2011) 11 OHC CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 395
High Courts14 Nov 2011Allowed
Srikanta Mohapatra Vs Life Insurance Corporation of India and others
Orissa High Court · (2012) 133 FLR 136
Constitution of India, 1950 — Article 226Insurance Act, 1938 — Section 42(2A), 42(3), 42(4), 42(5), 43Life Insurance Corporation (Agents) Regulations, 1972 — Regulation 19(1)
High Courts04 Nov 2011Dismissed
Rangadhar Behera and Others Vs State of Orissa
Orissa High Court · (2011) 11 OHC CK 0005
Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 302
High Courts04 Nov 2011Allowed
Rajeswar Thakur Vs State of Orissa and Others
Orissa High Court · (2011) 11 OHC CK 0004
Land Acquisition Act, 1894 — Section 17, 4(1), 6, 6(1)
High Courts03 Nov 2011Allowed
Maa Banadurga WSHG Vs State of Orissa and Four Others
Orissa High Court · (2011) 2 OLR 1005
Orissa Public Distribution System (Control) Order, 2008 — Rule 14
High Courts02 Nov 2011Dismissed
Kailash Chandra Padhi Vs State of Orissa and Another
Orissa High Court · (2012) 114 CALLT 577
High Courts02 Nov 2011
Biranchi Dehury Vs State of Orissa
Orissa High Court · (2011) 11 OHC CK 0002
Penal Code, 1860 (IPC) — Section 302