High Courts11 Jul 2025Disposed Of
Pallavi Panda Vs Pravupada Panda Vs
Orissa High Court · (2025) 07 OHC CK 1283
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 64 of 1,624
High Courts11 Jul 2025Partly Allowed
Sanjaya Kumar Sahoo Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 07 OHC CK 1282
High Courts11 Jul 2025Disposed Of
Antaryami Nayak Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 07 OHC CK 1281
Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 71Orissa Registration Rules, 1988 - Rule 147
High Courts10 Jul 2025Disposed Of
Jagannath Patro Vs Seema Patrao And Others Vs
Orissa High Court · (2025) 07 OHC CK 1280
High Courts10 Jul 2025Allowed
Rasana Mallik & Anr Vs State Of Odisha and Ors Vs
Orissa High Court · (2025) 07 OHC CK 1279
Constitution of India, 1950 - Article 226, 227
High Courts10 Jul 2025Allowed
Diptimayee Lenka Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 07 OHC CK 1278
Constitution of India, 1950 - Article 226, 227
High Courts10 Jul 2025Disposed Of
Sri Radhamohan Mahapravu and Sri Radha Damodar Mahapravu, Bije at Radhamohan Math, Ganjam Vs State Of Odisha, represented through Department of Law, Odisha, Bhubaneswar Vs
Orissa High Court · (2025) 07 OHC CK 1277
Constitution of India, 1950 - Article 226, 227Odisha Hindu Religious Endowments Act, 1951 - Section 19, 19(1), 19(2)Orissa Land Reforms Act, 1960 - Section 15
High Courts09 Jul 2025Disposed Of
Management of Sanjay Memorial Institute of Technology Vs State Of Orissa And Others Vs
Orissa High Court · (2025) 07 OHC CK 1270
Constitution of India, 1950 - Article 12, 226
High Courts08 Jul 2025Allowed
Niranjan Rout Vs State Of Odisha Vs
Orissa High Court · (2025) 07 OHC CK 1269
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 126(2), 296, 303(2), 308(2), 351(2)Arms Act, 1959 - Section 25Scheduled Caste & Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s), 3(2)(va), 14A(2)
High Courts08 Jul 2025Allowed
Dr. Snigdha Prava Mishra Vs State Of Odisha Represented through Commissioner cum Secretary Health and Family Welfare Department Vs
Orissa High Court · (2025) 07 OHC CK 1268
Constitution of India, 1950 - Article 32, 226, 227, 309Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 118Odisha Civil Services (Pension) Rules, 1992 - Rule 42, 42(2)
High Courts07 Jul 2025Disposed Of
Khageswar Bishi Vs State Of Odisha Vs
Orissa High Court · (2025) 07 OHC CK 1267
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023 - Section 35
High Courts07 Jul 2025
Bijaya Kumar Barik Vs Lokanath Ratha Vs
Orissa High Court · (2025) 07 OHC CK 1266
Negotiable Instruments Act, 1881 - Section 138
High Courts07 Jul 2025Allowed
Bijay Kumar Biswal Vs State Of Odisha & Another Vs
Orissa High Court · (2025) 07 OHC CK 1265
Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 482Indian Penal Code, 1860 - Section 34, 143, 149, 294, 447, 448, 506
High Courts07 Jul 2025Disposed Of
Chittaranjan Padhiary & Others Vs Jasmine Das Vs
Orissa High Court · (2025) 07 OHC CK 1264
Code of Civil Procedure, 1908 - Section 24Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023 - Section 144, 447Indian Penal Code, 1860 - Section 34, 294, 302, 323, 498A, 506
High Courts07 Jul 2025Disposed Of
Ashok Kumar Khandelwal Vs Sub Registrar, Betnoti, Mayurbhanj & Another Vs
Orissa High Court · (2025) 07 OHC CK 1263
Constitution of India, 1950 - Article 226, 227Indian Stamp Act, 1899 - Section 47A(3)
High Courts04 Jul 2025Disposed Of
Nishamani Sahoo Vs Rohit Kumar Prusty Vs
Orissa High Court · (2025) 07 OHC CK 1262
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 9 Rule 9, Order 9 Rule 13, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts04 Jul 2025Allowed
Satyanarayana Sahu And Others Vs Khirod Kumar Sahu And Others Vs
Orissa High Court · (2025) 07 OHC CK 1261
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 144, 152, Order 3 Rule 4, Order 6 Rule 14, Order 6 Rule 14(4), Order 6 Rule 15, Order 8 Rule 1
High Courts04 Jul 2025Dismissed
Manoj Kumar Dash & Anr Vs State Of Odisha & Anr Vs
Orissa High Court · (2025) 07 OHC CK 1260
Code of Criminal Procedure, 1973 - Section 362, 482Indian Penal Code, 1860 - Section 34, 294, 328, 380, 420, 506
High Courts04 Jul 2025Dismissed
Manas Mohanty Vs Uttara Sahoo Vs
Orissa High Court · (2025) 07 OHC CK 1259
Code of Civil Procedure, 1908 - Section 100Transfer of Property Act, 1882 - Section 106, 111(h)
High Courts04 Jul 2025Dismissed
Amiya Kumar Swain Vs Nandita Mohanty Vs
Orissa High Court · (2025) 07 OHC CK 1258
Code of Civil Procedure, 1908 - Section 100