High Courts30 Jun 2025Disposed Of
Jhansi Rani Bosi And Others Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 06 OHC CK 0948
Constitution of India, 1950 - Article 226, 227Orissa Land Reforms Act, 1960 - Section 22, 23
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 66 of 1,624
High Courts24 Jun 2025Disposed Of
Sarangadhara Patalasingh @ Saragadhara
Orissa High Court · (2025) 06 OHC CK 0947
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 304B, 306, 406, 498A
High Courts24 Jun 2025Disposed Of
Kiran Prava Panigrahi Vs State Of Odisha & Anr Vs
Orissa High Court · (2025) 06 OHC CK 0946
High Courts23 Jun 2025Disposed Of
Sasmita Kumari Patro & Another Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 06 OHC CK 0945
High Courts23 Jun 2025Disposed Of
Sri. Ghanshyam Das Khandelwa Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 06 OHC CK 0944
Constitution of India, 1950 - Article 226, 227
High Courts23 Jun 2025Disposed Of
Pranima Giri Vs Jagadish Behera & Others Vs
Orissa High Court · (2025) 06 OHC CK 0943
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 37(1), 41
High Courts23 Jun 2025Disposed Of
State Of Odisha & Others Vs Sadhana Pradhan & Others Vs
Orissa High Court · (2025) 06 OHC CK 0934
Constitution of India, 1950 - Article 14, 41Orissa Education Act, 1969 - Section 3(b), 6A(2), 7C, 7C(1), 24CIncometax Act, 1961 - Section 279
High Courts20 Jun 2025Dismissed
Bishnupada Sethi And Ors Vs Central Bureau of Investigation (CBI), New Delhi and Ors Vs
Orissa High Court · (2025) 06 OHC CK 0942
Constitution of India, 1950 - Article 14, 19, 20(3), 21, 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 105Code of Criminal Procedure, 1973 - Section 165
High Courts20 Jun 2025Partly Allowed
M/s. Indo Nissin Foods Pvt. Ltd., Bangalore Vs Food Safety and Standards Authority of India & Ors Vs
Orissa High Court · (2025) 06 OHC CK 0941
Constitution of India, 1950 - Article 226, 227
High Courts20 Jun 2025Dismissed
Basanti Banjara Vs Spl. Land Acquisition Officer, Lower Indra Irrigation Project, Khariar Vs
Orissa High Court · (2025) 06 OHC CK 0940
Constitution of India, 1950 - Article 226, 227Code of Civil Procedure, 1908 - Section 151Land Acquisition Act, 1894 - Section 18
High Courts20 Jun 2025Disposed Of
Sanjay Kumar Rout Vs State Of Odisha Vs
Orissa High Court · (2025) 06 OHC CK 0939
Bharatya Nyaya Sanhita, 2023 - Section 3(5), 109(1), 115(2), 296, 351(2)Indian Penal Code, 1860 - Section 506
High Courts19 Jun 2025Disposed Of
State Of Odisha, Represented Through Its Secretary, Home Department, Bhubaneswar
Orissa High Court · (2025) 06 OHC CK 0938
Constitution of India, 1950 - Article 21, 32, 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 193(9), 528Code of Criminal Procedure, 1973 - Section 173(2), 482
High Courts19 Jun 2025Dismissed
Sidheswar Mallik Vs State Of Odisha Vs
Orissa High Court · (2025) 06 OHC CK 0937
Constitution of India, 1950 - Article 20, 20(2), 32, 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 337, 528Code of Criminal Procedure, 1973 - Section 154, 155(2), 156(1), 161, 162, 173, 482
High Courts19 Jun 2025Allowed
Basanta Ku. Behera Vs State Of Odisha Vs
Orissa High Court · (2025) 06 OHC CK 0936
Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 34, 109, 120B, 420, 467, 468, 471
High Courts19 Jun 2025Allowed
B. Ganesh Reddy @ Ganesh Reddy Vs State Of Odisha Vs
Orissa High Court · (2025) 06 OHC CK 0935
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Bharatya Nyaya Sanhita, 2023 - Section 3(5), 103(1), 109Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 102
High Courts19 Jun 2025Disposed Of
Sanjita Das Vs State Of Odisha Represented through Chief Secretary Lok Seva Bhawan Vs
Orissa High Court · (2025) 06 OHC CK 0933
Constitution of India, 1950 - Article 309Odisha Civil Services (Classification, Control and Appeal) Rules, 1962 - Rule 13High Court of Odisha, 1948 - Rule 6
High Courts19 Jun 2025Disposed Of
State Bank Of India Vs Rama Krishna Behera Vs
Orissa High Court · (2025) 06 OHC CK 0932
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 17B
High Courts18 Jun 2025Disposed Of
Divisional Manager, National Insurance Co., Ltd Vs Subash Chandra Swain & Others Vs
Orissa High Court · (2025) 06 OHC CK 0931
Indian Penal Code, 1860 - Section 279, 304(A)Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a)(ii), 163A, 165, 166, 168, 168(3), 173, 174, 181
High Courts18 Jun 2025Dismissed
M/s Odisha Mining Corporation Limited Vs Union of India, Ministry Of Micro, Small and Medium Enterprises Vs
Orissa High Court · (2025) 06 OHC CK 0930
Constitution of India, 1950 - Article 226, 227Arbitration and conciliation Act, 1996 - Section 7, 23, 34Micro, Small and Medium Enterprises Development Act, 2006 - Section 15, 16, 17, 18, 18(2), 18(3), 18(4), 19, 20, 21, 22, 23, 24, 32, 32(1)
High Courts17 Jun 2025Allowed
Amareswar Sahoo & Others Vs Rani Bewa & Others Vs
Orissa High Court · (2025) 06 OHC CK 0929
Code of Criminal Procedure, 1973 - Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 103(2)Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 9(3), 48