High Courts06 Oct 2025Disposed Of
Tuna Das & Ors Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1441
Bharatiya Nyaya Sanhita, 2023-Section 331(a)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 60 of 1,624
High Courts06 Oct 2025Disposed Of
Sarojit Dafadar @ Sarojit Daphadar Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1440
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C)
High Courts06 Oct 2025
Umesh Chouhan @ Dadu Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1439
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21(b), 29
High Courts06 Oct 2025
Prasanta Kumar Behera Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1438
Indian Penal Code, 1860-Section 294, 302, 307, 324, 506Arms Act, 1959-Section 25(1B)(a), 27
High Courts01 Oct 2025Disposed Of
Manager Claims (T.P. Cell), M/S. Oriental Insurance Co. Ltd Vs Susanta Kumar Pattnaik And Others
Orissa High Court · (2025) 10 OHC CK 1437
High Courts29 Sept 2025
Purna Chandra Barik And Others Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0759
High Courts29 Sept 2025Disposed Of
Chiku Naik Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0758
Bharatiya Nyaya Sanhita, 2023-Section 74, 109(1), 118(1), 118(3), 118(5), 296, 351(2)
High Courts29 Sept 2025
Laren Choudhury Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0757
Bharatiya Nyaya Sanhita, 2023-Section 82, 85, 115(2), 115(3), 115(5), 351(2)
High Courts29 Sept 2025
Sunita Rout Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0756
Bharatiya Nyaya Sanhita, 2023-Section 82, 85, 115(2), 115(3), 115(5), 351(2)
High Courts29 Sept 2025Disposed Of
Akash Kumar Ray @ Kalia Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0755
Bharatiya Nyaya Sanhita, 2023-Section 190, 191(2), 191(3), 326(F), 351(2)Explosive Substances Act, 1908-Section 3, 4
High Courts26 Sept 2025Disposed Of
Guru Pradhan Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0764
Constitution Of India, 1950-Article 226, 227Orissa Registration Rules, 1988-Rule 100, 147Transfer of Property Act, 1882-Section 44
High Courts26 Sept 2025Disposed Of
Sashikanta Panigrahi Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0763
Constitution Of India, 1950-Article 226, 227
High Courts26 Sept 2025Dismissed/Disposed Of
Bhismadev Sahu @ Vismadev Sahu & Another Vs State Of Orissa & Others
Orissa High Court · (2025) 09 OHC CK 0762
Constitution Of India, 1950-Article 226, 227Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972 -Section 33, 34, 35, 36A
High Courts26 Sept 2025Disposed Of
Braja Kishore Bedamatta Vs Deepak Kumar Bedamatta & Others
Orissa High Court · (2025) 09 OHC CK 0761
Code Of Civil Procedure, 1908-Section 151, Order 7 Rule 11
High Courts26 Sept 2025Allowed/Disposed Of
Pritiman Dey Vs State Of Odisha & Ors
Orissa High Court · (2025) 09 OHC CK 0760
Constitution Of India, 1950-Article 21Code Of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts25 Sept 2025Dismissed
Gitanjali Sahu Vs State Of Odisha & Ors
Orissa High Court · (2025) 09 OHC CK 0769
Orissa Timber And Other Forest Produce Transit Rules, 1980-Rule 4, 4(2), 12, 14Orissa Forest Act, 1972-Section 53C, 52(4), 52(5), 56(2c), 56(2d), 56(2e)Trade Marks Act, 1999-Section 17
High Courts25 Sept 2025Allowed
Chhota @ Gouranga Behera And Another Vs State Of Orissa
Orissa High Court · (2025) 09 OHC CK 0768
Indian Penal Code, 1860-Section 34, 336, 436Code Of Criminal Procedure, 1973-Section 161, 394
High Courts25 Sept 2025Partly Allowed
Akshaya Bag And Others Vs State Of Orissa
Orissa High Court · (2025) 09 OHC CK 0767
Code Of Criminal Procedure, 1973-Section 357, 360, 374(2)Indian Penal Code, 1860-Section 147, 148, 149, 307, 323, 325, 332Probation Of Offenders Act, 1958-Section 4
High Courts25 Sept 2025Allowed
Nandi @ Nandakishore Das & Another Vs State Of Orissa
Orissa High Court · (2025) 09 OHC CK 0766
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8, 20(b), 42, 42(1), 42(2), 50, 55Code Of Criminal Procedure, 1973-Section 374
High Courts25 Sept 2025Dismissed
Bidulata Prusty Vs Kalpana Chattarjee & Ors
Orissa High Court · (2025) 09 OHC CK 0765
Code Of Civil Procedure, 1908-Order 26 Rule 9