High Courts24 Sept 2025Allowed
Nabakishore Barik Vs Brahmahari Shankar Dash
Orissa High Court · (2025) 09 OHC CK 0859
Negotiable Instruments Act, 1881-Section 138Evidence Act, 1872-Section 45, 47, 73
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 61 of 1,624
High Courts24 Sept 2025Allowed
Tanmaya Pattnaik Vs State Of Odisha & Another
Orissa High Court · (2025) 09 OHC CK 0858
Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 161, 482Indian Penal Code, 1860-Section 120B, 418, 420, 468, 471
High Courts24 Sept 2025Disposed Of
Sabitri Palei Vs Bhikari Palei & Others
Orissa High Court · (2025) 09 OHC CK 0857
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 151, Order 6 Rule 17
High Courts24 Sept 2025Dismissed
Nityananda Naik Vs Prafulla Naik And Others
Orissa High Court · (2025) 09 OHC CK 0856
Code Of Civil Procedure, 1908-Section 151, 152, 153, Order 9 Rule 13, Order 20 Rule 18
High Courts24 Sept 2025Disposed Of
Abda Khatoon Vs Union Of India
Orissa High Court · (2025) 09 OHC CK 0855
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(B), 20(b)(ii))(C), 23, 27(A), 28, 29, 37Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts24 Sept 2025Disposed Of
Venkat Balaji Patra Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0854
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 269, 318(4), 336(2), 336(3), 340(2), 351(3)
High Courts23 Sept 2025Allowed
Gurudayal Singh Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 0867
Constitution Of India, 1950-Article 226Orissa Registration Rules, 1988-Rule 100Registration Act, 1908-Section 71
High Courts23 Sept 2025Allowed
Chhinderpel Kaur Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 0866
Constitution Of India, 1950-Article 226, 227Orissa Registration Rules, 1988- Rule 100Registration Act, 1908-Section 71
High Courts23 Sept 2025Dismissed
Durgeshnandini Mohapatra Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0865
High Courts23 Sept 2025Dismissed
Anita Samantaray Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0864
High Courts23 Sept 2025Dismissed
Geeta Bal Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0863
High Courts23 Sept 2025Disposed Of
Ashalata Nayak Vs Parikhita Swain And Others
Orissa High Court · (2025) 09 OHC CK 0862
Code Of Civil Procedure, 1908-Order 7 Rule 14, Order 13 Rule 1, Order 18 Rule 3A, Order 18 Rule 4
High Courts23 Sept 2025Disposed Of
Radheshyam Singhaal Vs Bajranglal Agrawala
Orissa High Court · (2025) 09 OHC CK 0861
Code Of Civil Procedure, 1908-Section, Order 8 Rule 6 A
High Courts23 Sept 2025Disposed Of
Gunjan Mahadeo Adsul Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0860
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 37, 37(1)(b)(ii), 42, 42(1), 42(2), 50Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts22 Sept 2025Allowed
Priyadarsini Das Vs Union Of India & Ors
Orissa High Court · (2025) 09 OHC CK 0875
National Savings Time Deposit Scheme, 2019-Rule 8(d)
High Courts22 Sept 2025Disposed Of
Babula Sahu And Another Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0874
Constitution Of India, 1950-Article 226, 227Indian Registration Act, 1908,-Section 71
High Courts22 Sept 2025Disposed Of
Renubala Biswal Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 0873
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Rules, 1962-Rule 55(4)Orissa Government Land Settlement Act, 1962-Section 3B
High Courts22 Sept 2025
Ranjit Kumar Mohanty Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0872
Constitution Of India, 1950-Article 26, 227Odisha Survey And Settlement Rules, 1962-Rule 34Odisha Government Land Settlement Act, 1962-Section 3(b), 7A(3)
High Courts22 Sept 2025Dismissed
Prasanta Kumar Parija Vs State Of Odisha (Vigilance)
Orissa High Court · (2025) 09 OHC CK 0871
Prevention Of Corruption Act, 1988-Section 13(1)(d), 13(2)Indian Penal Code, 1860-Section 120B, 420, 468, 471Code Of Criminal Procedure, 1973-Section 227
High Courts22 Sept 2025Allowed
E. Sankar Rao Vs State Of Odisha (Vig.)
Orissa High Court · (2025) 09 OHC CK 0870
Code Of Criminal Procedure, 1973-Section 161, 173(2), 228, 397, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 109