High Courts06 Feb 2019Disposed Of
Divisional Manager, M/s. Oriental Insurance Co. Ltd Vs Dillip Kumar Dalai And Others
Orissa High Court · (2019) 02 OHC CK 0026
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 473 of 1,624
High Courts06 Feb 2019Allowed/Dismissed
Divisional Manager, Reliance General Insurance Co. Ltd., Vs Manjushree Mohapatra And Another
Orissa High Court · (2019) 02 OHC CK 0024
Motor Vehicles Act, 1988 — Section 129, 166
High Courts06 Feb 2019Allowed
Achyuta Charan Mohanty Vs Govt. Of Orissa & Others
Orissa High Court · (2019) 02 OHC CK 0023
Motor Vehicles Act, 1988 — Section 166, 173
High Courts06 Feb 2019Disposed Of
Subasini Mishra @ Kar Vs Jagdeep Pratap Deo And Others
Orissa High Court · (2019) 02 OHC CK 0022
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 11, Order 21 Rule 22
High Courts06 Feb 2019Dismissed
Bapi @ Rupak Kumar Panda Vs Mrugaraj Panda & Others
Orissa High Court · (2019) 02 OHC CK 0021
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17
High Courts06 Feb 2019Allowed
Ramakanta Sahoo And Others Vs Jagannath Sahoo And Others
Orissa High Court · (2019) 02 OHC CK 0020
Constitution Of India, 1950 — Article 227, 332Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)
High Courts06 Feb 2019Dismissed
Jugal Kishor Banka Vs Sri Gopal Gosala, Bargarh
Orissa High Court · (2019) 02 OHC CK 0019
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts06 Feb 2019Dismissed/ Allowed
Divisional Manager And Others Vs Manjushree Mohapatra And Another
Orissa High Court · (2019) 02 OHC CK 0012
High Courts06 Feb 2019Dismissed
National Insurance Company Ltd Vs Emerenciana Soy & Others
Orissa High Court · (2019) 02 OHC CK 0011
Motor Vehicles Act, 1988 — Section 166
High Courts06 Feb 2019Disposed Of
Divisional Manager And Others Vs Dillip Kumar Dalai And Others
Orissa High Court · (2019) 02 OHC CK 0010
Motor Vehicles Act, 1988 — Section 166
High Courts06 Feb 2019Dismissed
Subala Tarai And Others Vs Collector, Puri And Others
Orissa High Court · (2019) 02 OHC CK 0009
Orissa Government Land Settlement Act, 1962 — Section 7A(3)Limitation Act, 1963 mdash; Section 17, 22Constitution Of India, 1950 — Article 14, 21, 300A
High Courts06 Feb 2019Allowed
Jambu Bisoiani @ Jambhubati Bisoi & Others Vs M/s. General Traders & Another
Orissa High Court · (2019) 02 OHC CK 0008
Limitation Act, 1963 mdash; Section 21, Article 14Code Of Civil Procedure, 1908 mdash; Order 1 Rule 10
High Courts06 Feb 2019Disposed Of
Sridhar Behera Vs Sebati Behera And Another
Orissa High Court · (2019) 02 OHC CK 0007
High Courts05 Feb 2019Allowed
Akshya Kumar Mohanty Vs State Of Orissa
Orissa High Court · (2019) 02 OHC CK 0006
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 393, 394
High Courts04 Feb 2019Dismissed
Sri Kartika Dalai Vs Collector, Balasore & Others
Orissa High Court · (2019) 02 OHC CK 0017
Constitution Of India, 1950 — Article 226Orissa Land Reforms Act, 1960 — Section 22, 23
High Courts04 Feb 2019Dismissed
Kartika Dalai Vs Collector, Balasore & Others
Orissa High Court · (2019) 02 OHC CK 0005
High Courts01 Feb 2019Disposed Of
Pabani Parida And Another Vs Union Of India And Others
Orissa High Court · (2019) 02 OHC CK 0016
Constitution Of India, 1950 — Article 14, 21, 226, 226(2), 227Motor Vehicles Act, 1988 — Section 64(o), 211Code Of Civil Procedure, 1908 — Section 20(c)
High Courts01 Feb 2019Disposed Of
M/s. Orissa Forest Corporation Vs Addl. Collector Of Central Excise And Customs, Bhubaneswar And Others
Orissa High Court · (2019) 02 OHC CK 0015
Constitution Of India, 1950 — Article 226, 227Central Excises And Salt Act, 1944 — Section 5, 5A, 11A, 35A(2), 37Orissa Sales Tax Act, 1947 — Section 2(c)
High Courts01 Feb 2019Allowed/Disposed Of
M/s. B. Engineers & Builders Ltd Vs State Of Odisha And Others
Orissa High Court · (2019) 02 OHC CK 0013
Arbitration AND Conciliation Act, 1996 — Section 11, 11(6), 11(8), 14, 14(1), 14(2)Arbitration And Conciliation (Amendment) Act, 2015 — Section 29A
High Courts01 Feb 2019Allowed
M/s. B. Engineers & Builders Ltd Vs State Of Orissa And Others
Orissa High Court · (2019) 02 OHC CK 0004
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(8), 14, 14(1), 14(1)(a), 14(2), 15Arbitration & Conciliation (Amendment) Act, 2015 — Section 29AConstitution Of India, 1950 — Article 136