High Courts01 Feb 2019Allowed
Hemlal Chandrakar Vs State Of Orissa
Orissa High Court · (2019) 02 OHC CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)Evidence Act, 1872 — Section 114, 154
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 474 of 1,624
High Courts01 Feb 2019Disposed Of
M/s. Orissa Forest Corporation And Others Vs Addl. Collector Of Central Excise And Customs, Bhubaneswar And Others
Orissa High Court · (2019) 02 OHC CK 0002
Central Excises & Salt Act, 1944 — Section 5, 5A, 11, 11A, 35A(2), 37Indian Forest Act, 1927 — Section 2(6), 2(c), 2(j)Orissa Sales Tax Act, 1947 — Section 2(c)
High Courts01 Feb 2019Disposed Of
Pabani Parida And Others Vs Union Of India And Others
Orissa High Court · (2019) 02 OHC CK 0001
Motor Vehicles Act, 1988 — Section 64(o), 211Code Of Civil Procedure, 1908 — Section 20(c)Constitution Of India, 1950 — Article 14, 21, 226, 226(2)
High Courts31 Jan 2019Disposed Of
Nabaghana Swain And Another Vs Union Of India And Others
Orissa High Court · (2019) 01 OHC CK 0057
High Courts30 Jan 2019Allowed
OCL India Limited And Another Vs Union Of India And Others
Orissa High Court · (2019) 01 OHC CK 0110
Constitution Of India, 1950 — Article 226, 227, 265Finance Act, 1994 — Section 64, 65, 65(5), 65(41)(d), 65(41)(j), 65(41)(m), 66, 66A, 68, 68(1), 68(1A), 68(2), 69, 70, 70(1), 70(2), 71, 94, 94(1), 94(2)Service Tax Rules, 1994 — Rule 2(1)(d),2(d)(viii), 2(d)(xii), 2(1)(d)(iv), 4(1), 6
High Courts30 Jan 2019Dismissed
Khuswari Begum And Others Vs Sk. Piru And Others
Orissa High Court · (2019) 196 AIC 309 : 2019 AIR CC 1804
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227
High Courts29 Jan 2019Dismissed
Purusottam Behera Vs State Of Odisha And Others
Orissa High Court · (2019) 01 OHC CK 0108
Constitution Of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 8(I)(g), 8(I)(j)
High Courts29 Jan 2019Allowed
Girish Chandra Tripathy Vs State Of Odisha And Another
Orissa High Court · (2019) 01 OHC CK 0107
Constitution Of India, 1950 — Article 14, 15, 16, 21A, 32, 136, 226, 227, 246Orissa Education Act, 1969 — Section 3(f), 3(p), 4, 4(3), 4(3)(b), 4(4), 5, 6, 6A, 6B
High Courts29 Jan 2019Allowed
Rabinarayan Das & Others Vs State Of Odisha & Another
Orissa High Court · (2019) 01 OHC CK 0106
Constitution Of India, 1950 — Article 14, 166, 166(3), 226, 227Employees' Provident Funds & Miscellaneous Provisions Act, 1952 — Section 17, 17(1)
High Courts29 Jan 2019Disposed Of
General Secretary, North Orissa Workers’ Union, Rourkela Vs Superintendent, Prospecting Division & Another
Orissa High Court · (2019) 01 OHC CK 0105
Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(oo)(bb), 10(2A), 25B, 25B(2)(a)(ii), 25F, 36(1)(c)
High Courts29 Jan 2019Dismissed
Rama Chandra Pujari & Anr Vs State Of Orissa & Anr.
Orissa High Court · (2019) 01 OHC CK 0104
Code Of Criminal Procedure, 1973 — Section 91, 161, 173, 204, 227, 228, 397, 482Indian Penal Code, 1860 — Section 34, 294, 323, 324, 447Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts29 Jan 2019
Amina Bibi And Other Vs Sk. Md. Hanif And Others
Orissa High Court · (2019) 01 OHC CK 0103
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts29 Jan 2019Disposed Of
General Secretary, North Orissa Workers' Union, Rourkela Vs Superintendent, Prospecting Division And Another
Orissa High Court · (2019) 160 FLR 947 : (2019) Lab IC 1342
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 10(d)(1), 10(d)(2A), 25B, 25F, 25B(2)(a)(ii), 36(1)(c)Constitution Of India, 1950 — Article 226, 227
High Courts29 Jan 2019Allowed
Amina Bibi And Others Vs Sk. Md. Hanif And Others
Orissa High Court · (2019) 01 OHC CK 0033
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227
High Courts28 Jan 2019Allowed
Sri Gopal Krushna Panda @ Gopal Krishna Panda Vs Manager, Utkal Grameen Bank, Humma Branch, Dist.-Ganjam And Another
Orissa High Court · (2019) 01 OHC CK 0102
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 41 Rule 6, Order 41 Rule 27
High Courts28 Jan 2019Allowed
Gopal Krushna Panda Alias Gopal Krishna Panda Vs Manager, Utkal Grameen Bank And Another
Orissa High Court · (2019) 196 AIC (Sum 17) 7
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts25 Jan 2019Allowed/Dismissed
State Of Orissa And Another Vs Jaladhar Sha And Another
Orissa High Court · (2019) 01 OHC CK 0101
High Courts25 Jan 2019Allowed
Jogendranath Sahoo And Another Vs Binapani Senapati And Another
Orissa High Court · (2019) 01 OHC CK 0099
Motor Vehicles Act, 1988 — Section 166
High Courts25 Jan 2019
State Of Orissa And Another Vs Jaladhar Sha And Others
Orissa High Court · AIR 2019 Ori 48 : (2019) 2 ICC 472 : (2019) 196 AIC 314
High Courts25 Jan 2019Dismissed
Madan Mohan Sahoo Vs State Of Orissa And Another
Orissa High Court · (2019) 196 AIC 324 : AIR 2019 (NOC 288) 99
Transfer Of Property Act, 1882 — Section 117Registration Act, 1908 — Section 17, 49Evidence Act, 1872 — Section 91