High Courts28 Feb 2019Disposed Of
Smt.Geetarani Padhi Vs State Of Orissa And Others
Orissa High Court · (2019) 02 OHC CK 0064
Limitation Act, 1963 — Article 65Orissa Survey And Settlement Act, 1958 — Section 42Limitation Act, 1963 — Section 63
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 471 of 1,624
High Courts27 Feb 2019Disposed Of
M/s. Utkal Steels Ltd. Vs State Of Orissa And Others
Orissa High Court · (2019) 02 OHC CK 0063
Constitution Of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 5(1), 8, 9(B), 9(B)(2), 9(B)(3), 12(I), 14(C)Central Sales Act, 1956 — Section 14(iv), 14(xvi), 15
High Courts26 Feb 2019
Arun Kumar Sahu Vs State Of Odisha & Another
Orissa High Court · (2019) 02 OHC CK 0071
Constitution Of India, 1950 — Article 227Orissa Forest Act, 1972 — Section 2(c), 27(2), 56
High Courts26 Feb 2019Dismissed
Tikayat Naik Vs State Of Odisha, Represented Through Its Secretary To Government Of Odisha, Panchayati Raj Department & Others
Orissa High Court · (2019) 02 OHC CK 0070
Constitution Of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1964 — Section 11, 11(b), 25, 26(2), 30Orissa Panchayat Samiti Act, 1959 — 16(1)
High Courts26 Feb 2019Disposed Of
Kampal Behera (Since Dead) Through Lrs Vs Commissioner Of Consolidation & Settlement, Kendrapara And Others
Orissa High Court · (2019) 02 OHC CK 0062
Constitution Of India, 1950 — Article 226, 227Orissa Survey And Settlement Act, 1958 — Section 15(b)
High Courts26 Feb 2019Dismissed
Ganeswar Behera Vs State Of Odisha
Orissa High Court · (2019) 02 OHC CK 0061
Code Of Criminal Procedure, 1973 — Section 299, 299(1), 482Indian Penal Code, 1860 — Section 394, 397Evidence Act, 1872 — Section 33
High Courts25 Feb 2019Dismissed
Shrikishan And Company (P) Ltd., Represented Through Its Director, Bhawanipatna, Kalahandi Vs State Of Odisha & Others
Orissa High Court · (2019) 02 OHC CK 0069
Constitution Of India, 1950 — Article 14, 226, 227Odisha VAT Act, 2004 — Section 99Odisha Value Added Tax Rules, 2005 — Rule 129
High Courts25 Feb 2019Dismissed
Gandharba Swain & Another Vs Sudarsan Lenka & Other
Orissa High Court · (2019) 02 OHC CK 0060
Hindu Succession Act, 1956 — Section 3(1), 3(2), 14, 14(1), 14(2)
High Courts25 Feb 2019Dismissed
Smt. Sureswari Biswasroy Vs State Of Orissa
Orissa High Court · (2019) 02 OHC CK 0059
High Courts25 Feb 2019Dismissed
Arati Sahoo @ Behera Vs State Of Orissa (Vigilance)
Orissa High Court · (2019) 02 OHC CK 0058
Constitution Of India, 1950 — Article 226, 227Prevention Of Corruption Act, 1988 — Section 13, 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 109
High Courts22 Feb 2019Dismissed
Nabin Chandra Mohanta (Since Dead) Through L.Rs. Vs State Of Orissa And Others
Orissa High Court · (2019) 02 OHC CK 0057
Orissa Prevention Of Land Encroachment Act, 1972 — Section 16Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts22 Feb 2019Dismissed
Faiz Rehman Vs State Of Orissa
Orissa High Court · (2019) 02 OHC CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 341, 354A, 506Protection Of Children From Sexual Offences Act, 2012 — Section 10, 12
High Courts20 Feb 2019Disposed Of
Pushpalata Samal And Other Vs Union Of India And Others
Orissa High Court · (2019) 02 OHC CK 0055
Constitution Of India, 1950 — Article 14, 21, 226, 226(2), 227Motor Vehicles Act, 1988 — Section 64(o), 211Industrial Disputes Act, 1947 — Section 10A(1), 17A
High Courts20 Feb 2019Dismissed
Bikar @ Bikrtan Mallik Vs State Of Orissa
Orissa High Court · (2019) 02 OHC CK 0054
Indian Penal Code, 1860 — Section 375, 376, 376(2), 376(2)(f), 450, 511
High Courts20 Feb 2019Allowed
Srinibash Mohanty Vs Kalpana Jena
Orissa High Court · (2019) 02 OHC CK 0053
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 80, 80(1), Order 6 Rule 17, Order 39 Rule 1
High Courts19 Feb 2019Dismissed
Institute Of Management And Agricultural Extension (IMAGE), Represented Through Its Director, Bhubaneswar Vs Sri Pulin Bihari Moharana And Another
Orissa High Court · (2019) 02 OHC CK 0052
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts19 Feb 2019Disposed Of
Pravat Kishore Das Vs Pramod Kumar Khuntia And Others
Orissa High Court · (2019) 02 OHC CK 0051
Constitution Of India, 1950 — Article 227
High Courts18 Feb 2019Dismissed
IFFCO Tokio General Insurance Co. Ltd Vs Sumitra Samal & Others
Orissa High Court · (2019) 02 OHC CK 0050
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(b), 147(1)(b), 163A, 166
High Courts18 Feb 2019Dismissed
Senior Divisional Manager, National Insurance Company Ltd. Vs Suresh Kumar Behera & Another
Orissa High Court · (2019) 02 OHC CK 0049
Employee’s Compensation Act, 1923 — Section 3, 3(1), 4A(3), 30Motor Vehicles Act, 1988 — Section 147
High Courts18 Feb 2019Dismissed
Senior Divisional Manager, National Insurance Company Ltd. Vs Shaibarani Mohanta & Others
Orissa High Court · (2019) 02 OHC CK 0048
Employee’s Compensation Act, 1923 — Section 3, 3(1), 4A(3), 30Motor Vehicles Act, 1988 — Section 147