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Orissa High Court judgments

32,476 judgments · page 44 of 1,624

High Courts15 Jan 2026Disposed Of

Sumitra Sahu Vs State Of Odisha & Another

Orissa High Court · (2026) 01 OHC CK 1774

Constitution Of India, 1950-Article 226, 227Odisha Survey And Settlement Rules, 1962- Rule 34, 34(g)Orissa Survey And Settlement Act, 1958-Section 12B, 15(b)
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High Courts15 Jan 2026Disposed Of

Sankar Sethi Vs State Of Odisha & Another

Orissa High Court · (2026) 01 OHC CK 1773

Constitution Of India, 1950-Article 226, 227Odisha Survey And Settlement Rules, 1962-Rule 34Orissa Survey And Settlement Act, 1958-Section 12B, 15(b)
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High Courts12 Jan 2026Dismissed

Kamal Mallick @ Lalu Vs State Of Odisha & Another

Orissa High Court · (2026) 01 OHC CK 1765

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 2(2)(va), 3(1)(r)(s), 14ABharatiya Nyaya Sanhita, 2023-Section 3(5), 74, 103, 109, 115(2), 126(2), 296, 351(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 181
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