High Courts03 Feb 2026Disposed Of/Dismissed
Pratyusha Rajeswari Singh Vs Aruna Kumar Sahoo & Another
Orissa High Court · (2026) 02 OHC CK 1692
Code Of Civil Procedure, 1908-Section, Order 1 Rule 10
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 42 of 1,624
High Courts03 Feb 2026Dismissed
Rakesh Kumar Barik Vs State Of Odisha
Orissa High Court · (2026) 02 OHC CK 1691
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29, 37Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 438, 439
High Courts02 Feb 2026Disposed Of
Dusmanta Sabar Vs State Of Orissa And Another
Orissa High Court · (2026) 02 OHC CK 1699
Constitution Of India, 1950-Article 21, 22, 22(1)Protection Of Children From Sexual Offences Act, 2012-Section 6Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m), 137(2)
High Courts02 Feb 2026Allowed
Dr.Manas Ranjan Senapati Vs State Of Orissa & Another
Orissa High Court · (2026) 02 OHC CK 1698
Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 34, 294, 323, 341, 498A, 506Dowry Prohibition Act, 1961-Section 4
High Courts02 Feb 2026Disposed Of
Ayush Sahu Vs State Of Odisha And Another
Orissa High Court · (2026) 02 OHC CK 1697
Odisha Excise Rules, 2017- Rule 45, 45(5)Odisha Excise Act, 2008-Section 26, 26(1)
High Courts02 Feb 2026Dismissed
M/S. Ipinit Vanaspati Limited, Cuttack Vs Principal Secretary, MSME Department & Chairman OSFC, Bhubaneswar And Others
Orissa High Court · (2026) 02 OHC CK 1696
State Financial Corporations Act 1951-Section 29
High Courts30 Jan 2026Dismissed
Suresh Chandra Sahu Vs Indian Bank, Cuttack & Others
Orissa High Court · (2026) 01 OHC CK 1813
Constitution Of India, 1950-Article 226, 227Security Interest (Enforcement) Rules, 2002-Rule 8, 8(5), 9Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(2), 13(3A), 13(4), 13(8), 14
High Courts29 Jan 2026Dismissed
Bhaskar Swain Vs Panchu Das & Ors
Orissa High Court · (2026) 01 OHC CK 1802
Specific Relief Act, 1963-Section 13(c)
High Courts29 Jan 2026Disposed Of
Citizens' Action Forum, Bhubaneswar Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1799
Constitution Of India, 1950-Article 39(b)Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016-Rule 12, 12(1)(ee)
High Courts28 Jan 2026Dismissed
Sidheswar Pradhan Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1810
Constitution Of India, 1950-Article 227Orissa Grama Panchayats (Amendments) Act, 1994-Section 25(1)(v)Registration Of Births And Deaths Act, 1969-Section 12
High Courts28 Jan 2026Dismissed
Maa Anapurna SHG Represented By Secretary Manosini Dikshit And Another Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1809
Constitution Of India, 1950-Article 14(1)(c), 226, 227
High Courts28 Jan 2026Dismissed
Mahavir SHG Represented By Secretary Mamata Behera And Another Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1808
Constitution Of India, 1950-Article 14(1)(c), 226, 227
High Courts28 Jan 2026Dismissed
Omm Maa Mangala SHG Represented By President Smitarekha Behera Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1807
Constitution Of India, 1950-Article 14(1)(c), 226, 227
High Courts28 Jan 2026Disposed Of
Ramesh Chandra Panda Vs State Of Odisha & Others
Orissa High Court · (2026) 01 OHC CK 1806
Constitution Of India, 1950-Article 226, 227, 141
High Courts28 Jan 2026Disposed Of
Rasmita Pal @ Rashmita Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1805
Constitution Of India, 1950-Article 67, 226, 227Indian Penal Code, 1860-Section 34, 120B, 212, 302, 326(A), 417, 452, 494Poisons Act, 1919-Section 4(2)
High Courts28 Jan 2026Disposed Of
Haldhar Mishra And Others Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1804
Constitution Of India, 1950-Article 19(1)(g)
High Courts28 Jan 2026
Shiwangi Mahato Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1803
Constitution Of India, 1950-Article 12, 14, 16, 162, 309
High Courts28 Jan 2026Dismissed
Mahanadi Coalfields Ltd. And Others Vs Chinmaya Pasayat And Others
Orissa High Court · (2026) 01 OHC CK 1801
Constitution Of India, 1950-Article 16(1), 16(4)Ex-Servicemen (Re-Employment In Central Civil Services And Posts) Rules, 1979-Rule 3
High Courts28 Jan 2026Dismissed
Shyama Khila Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1800
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 25, 29, 37
High Courts27 Jan 2026Disposed Of
Dibakar Sahu Vs Krushnapriya Biswal & Others
Orissa High Court · (2026) 01 OHC CK 1812
Insurance Act, 1938-Section 39, 39(8), 45Hindu Succession Act, 1956-Section 8