Bharatiya Nagarik Suraksha Sanhita, 2023-Section 84, 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(B), 20(b)(ii)(C), 23, 27(A), 28, 29, 37Bharatiya Nyaya Sanhita, 2023-Section 209, 269

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High Courts07 Jan 2026Allowed

Gouranga Chandra Mohanty And Others Vs Saraswati Mohapatra (Since Dead) Through L.Rs.

Orissa High Court · (2026) 01 OHC CK 1749

Code Of Civil Procedure, 1908-Section 47Indian Succession Act, 1925-Section 2(h), 57, 213(1), 213(2), 264Transfer of Property Act, 1882-Section 122, 123

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High Courts07 Jan 2026Dismissed

M/S. Heraeus Electro-Nite International N.V., Belgium And Another Vs G.S. Narayan And Others

Orissa High Court · (2026) 01 OHC CK 1750

Constitution Of India, 1950-Article 20Code Of Civil Procedure, 1908-Section, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e), Order 7 Rule 11(f), Order 7 Rule 14(1)Specific Relief Act, 1963-Section 14(1)(c)

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High Courts06 Jan 2026Disposed Of

Aswini Kumar Patra Vs Republic Of India (CBI)

Orissa High Court · (2026) 01 OHC CK 1753

Constitution Of India, 1950-Article 14, 15Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120B, 409, 420, 471

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High Courts06 Jan 2026Allowed/ Disposed Of

Sujata Sahu Vs Hemanta Kumar Sahu

Orissa High Court · (2026) 01 OHC CK 1752

Code Of Criminal Procedure, 1973-Section 125Code Of Civil Procedure, 1908-Section 24

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High Courts06 Jan 2026Disposed Of

Pabana @ Prabhakar Sahu @ Pabana Sahu And Others Vs State Of Odisha

Orissa High Court · (2026) 01 OHC CK 1751

Odisha Excise Act, 2008-Section 52(a), 59, 62Code Of Criminal Procedure, 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Section 61(2), 103(1), 110, 118(3), 118(5), 123, 269, 274, 275

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High Courts05 Jan 2026Disposed Of

Baman Charan Swain Vs Prabhat Kumar Swain And Others

Orissa High Court · (2026) 01 OHC CK 1755

Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Section 96, 115, Order-23, Rule 3ALegal Services Authorities Act, 1987-Section 21(2)

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High Courts05 Jan 2026Disposed Of

Bharati Mohanty Vs State Of Odisha & Another

Orissa High Court · (2026) 01 OHC CK 1754

Constitution Of India, 1950-Article 226, 227

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High Courts31 Dec 2025

Jaldhi Overseas Pte Ltd Vs MV The Patron

Orissa High Court · (2025) 12 OHC CK 1929

Orissa High Court Admiralty (Jurisdiction And Settlement Of Maritime Claims) Rules, 2020- Rule 38(2)

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High Courts26 Dec 2025

Jaldhi Overseas Pte Ltd Vs MV The Patron

Orissa High Court · (2025) 12 OHC CK 1901

Code Of Civil Procedure, 1908- Order 2 Rule 2Orissa High Court Admiralty (Jurisdiction And Settlement Of Maritime Claims) Rules, 2020-Rule 2(1)(g)Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017-Section 1(2), 3, 4(1)(h), 5

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High Courts24 Dec 2025Disposed Of