High Courts24 Jul 2023Allowed
Kala @ Kishore Ghadei Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0180
Code of Criminal Procedure, 1973 — Section 383Indian Penal Code, 1860 — Section 302
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Orissa High Court judgments
32,472 judgments · page 210 of 1,624
High Courts24 Jul 2023Allowed
Surati Matri Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0179
Code of Criminal Procedure, 1973 — Section 383Indian Penal Code, 1860 — Section 302
High Courts24 Jul 2023Allowed
Biju Kanhar Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0178
Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302Evidence Act, 1872 — Section 27
High Courts21 Jul 2023Allowed
Swornalata Dash Vs State Of Odisha And Others
Orissa High Court · (2023) 07 OHC CK 0174
Constitution of India, 1950 — Article 21, 39, 42, 226, 227Orissa Education Act, 1969 — Section 3(b)
High Courts21 Jul 2023Dismissed
AF Enterprises Ltd Vs State Of Odisha And Others
Orissa High Court · (2023) 07 OHC CK 0173
Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 2023Dismissed
Salipur College, Salipur Vs Salipur Training College Salipur And Others
Orissa High Court · (2023) 07 OHC CK 0172
Code of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 2(3)
High Courts21 Jul 2023Dismissed
Principal Commissioner of Income Tax 1, Bhubaneswar Vs Dimple Murarka
Orissa High Court · (2023) 07 OHC CK 0171
High Courts21 Jul 2023Allowed
Tutu Digal Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0170
Code of Criminal Procedure, 1973 — Section 202Indian Penal Code, 1860 — Section 34, 109, 363, 365, 366, 376, 392, 394
High Courts21 Jul 2023Disposed Of
J. Prakash Ch. Senapati Vs State Of Odisha And Others
Orissa High Court · (2023) 07 OHC CK 0169
Odisha Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 8(2)(b)
High Courts21 Jul 2023Disposed Of
Pawan Kumar Agrawal Vs Shree Laxminarayan Builders And Developers Pvt. Ltd., Sambalpur And Others
Orissa High Court · (2023) 07 OHC CK 0168
Code of Civil Procedure, 1908 — Order 1 Rule 10(2)
High Courts21 Jul 2023Disposed Of
Bulu@Suratha Jena Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0167
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 324, 326, 326A, 436, 506
High Courts20 Jul 2023Dismissed
Narayan Parida Vs Chairman, Odisha Gramya Bank And Others
Orissa High Court · (2023) 07 OHC CK 0177
High Courts20 Jul 2023Allowed
Chinmaya Sahu Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0176
Code of Criminal Procedure, 1973 — Section 436, 437(1), 437(2), 437(5), 439(2), 482Indian Penal Code, 1860 — Section 34, 120B, 304, 409, 420, 465, 467, 471
High Courts20 Jul 2023Allowed
Indian Oil Corporation Ltd Vs Central Government Industrial Tribunal cum Labour Court & Others
Orissa High Court · (2023) 07 OHC CK 0175
Constitution of India, 1950 — Article 226, 227Companies Act, 1956 — Section 617Industrial Dispute Act, 1947 — Section 10(1)(d), 10(2A), 18(3)(b), 25F
High Courts20 Jul 2023Allowed
Arun Kumar Pal Vs State Of Odisha And Others
Orissa High Court · (2023) 07 OHC CK 0166
Constitution of India, 1950 — Article 21, 199(2), 226, 319(d)Code of Civil Procedure, 1908 — Order 41 Rule 3A(1)Land Acquisition Act, 1894 — Section 4(1)
High Courts20 Jul 2023Dismissed
Kasi Prasad Modi Vs Chaitnya Dev & Radhakanta Deb Bada Matha, Puri
Orissa High Court · (2023) 07 OHC CK 0150
Odisha Survey and Settlement Act, 1958 — Section 12B, 15, 15(b)Odisha Hindu Religious Endowments Act, 1951 — Section 13(D), 19, 69, 69(1)Limitation Act, 1963 — Section 5, 6, 7, 8, 9, 19, 20
High Courts19 Jul 2023Disposed Of
Damayanti Swain Vs State Of Odisha And Others
Orissa High Court · (2023) 07 OHC CK 0149
High Courts19 Jul 2023Disposed Of
M/s. Indusind Bank Ltd., G. N. Chetty Road, Chenai Vs Maheswar Rout And Another
Orissa High Court · (2023) 07 OHC CK 0148
Code of Civil Procedure, 1908 — Section 39Arbitration and Conciliation Act, 1996 — Section 20, 34, 34(4), 36, 42
High Courts19 Jul 2023Disposed Of
Suku Darli Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0147
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts19 Jul 2023Disposed Of
Khirod Rana Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0146
Indian Penal Code, 1860 — Section 120B, 468, 471, 489(B), 489(C)