High Courts18 Jul 2023Disposed Of
Jhumar Parida Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0157
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
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Orissa High Court judgments
32,472 judgments · page 212 of 1,624
High Courts18 Jul 2023Disposed Of
Amar Parida Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0156
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts18 Jul 2023Disposed Of
Subash Chandra Parida And Another Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0155
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304(B), 498ADowry Prohibition Act, 1961 — Section 4
High Courts18 Jul 2023Disposed Of
Deepak Sunani Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0154
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304B, 498A
High Courts18 Jul 2023Disposed Of
Ikhlaq Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0153
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts18 Jul 2023Disposed Of
Uday Kumar Majhi Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0152
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 498A
High Courts18 Jul 2023Disposed Of
Bijaya Kumar Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts17 Jul 2023Disposed Of
Sikeswar Dehury Vs Kailas Dehury And Another
Orissa High Court · (2023) 07 OHC CK 0133
Code of Criminal Procedure, 1973 — Section 125, 125(1)(b), 125(1)(c)
High Courts17 Jul 2023Dismissed
Jiten Sahoo @ Jiten Kumar Sahoo Vs Pravasin Barik @ Sahoo And Another
Orissa High Court · (2023) 07 OHC CK 0132
Code of Criminal Procedure, 1973 — Section 125
High Courts17 Jul 2023Dismissed
Ananta Kumar Vs Jena Reeka Rani Nayak @ Jena And Another
Orissa High Court · (2023) 07 OHC CK 0131
Code of Criminal Procedure, 1973 — Section 125Family Courts Act, 1984 — Section 19(4)
High Courts17 Jul 2023Disposed Of
Vikash Kumar Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0130
Constitution of India, 1950 — Article 14, 15Code of Criminal Procedure, 1973 — Section 173(8)Indian Penal Code, 1860 — Section 34, 120B, 326, 336, 420, 465, 467, 471, 483, 486
High Courts17 Jul 2023Disposed Of
Jagannath Panigrahi Vs Kalpalata Das
Orissa High Court · (2023) 07 OHC CK 0129
Code of Civil Procedure, 1908 — Section 151, Order 39 Rules 1, Order 39 Rules 2
High Courts17 Jul 2023Dismissed
Union Of India & Another Vs Sri Jatindra Mohan Beura & Another
Orissa High Court · (2023) 07 OHC CK 0128
High Courts17 Jul 2023Disposed Of
Dilpreet Singh Chhabra Vs Income Tax Officer, Ward 1, Rourkela And Others
Orissa High Court · (2023) 07 OHC CK 0127
Income Tax Act, 1961 — Section 48, 143(3), 148A(b), 270A
High Courts17 Jul 2023Disposed Of
Nisar Khan Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts17 Jul 2023Disposed Of
Alok Behera @ Guman Singh Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
High Courts17 Jul 2023Disposed Of
Madhaba Digal Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0124
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts17 Jul 2023Disposed Of
Akash Kuldip Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0123
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
High Courts17 Jul 2023Disposed Of
Babula @ Suvasish Sutar Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0122
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts17 Jul 2023Disposed Of
Srichan Kausalya Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302