Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 151, 152, 153Limitation Act, 1908 — Article 181, 6Transfer of Property Act, 1882 — Section 52 , 73

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High Courts15 Feb 1956Dismissed

Harishankar Lath and Others Vs General Merchants Ltd.

Orissa High Court · AIR 1956 Ori 186

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10 , Order 30 Rule 10

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High Courts14 Feb 1956Dismissed

Raghu Nath Ray Vs Nityananda Sahu and Others

Orissa High Court · AIR 1956 Ori 175

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7Orissa House Rent Control Act, 1947 — Section 13, 5

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High Courts02 Feb 1956Dismissed

Bharat Sahu and Another Vs Gadadhar Ramanuj Das and Others

Orissa High Court · AIR 1956 Ori 128

Transfer of Property Act, 1882 — Section 106, 8

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High Courts01 Feb 1956Dismissed

Shew Bhagavan Shewratna and Another Vs The Sales Tax Officer and Another

Orissa High Court · AIR 1956 Ori 145 : (1956) 22 CLT 208 : (1956) 7 STC 645

Constitution of India, 1950 — Article 246, 286, 286(2)Orissa Sales Tax Act, 1947 — Section 5(2)

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High Courts31 Jan 1956Allowed

Bibuni Bewa Vs Padmanav Swain and Others

Orissa High Court · AIR 1956 Ori 105

Partition Act, 1893 — Section 4

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High Courts30 Jan 1956Dismissed

Triumala Bhaskara Rao Naidu Vs Panasa Narayanamma and Another

Orissa High Court · AIR 1956 Ori 124 : (1956) 22 CLT 309

General Clauses Act, 1897 — Section 3Limitation Act, 1908 — Section 14, 2(7)Penal Code, 1860 (IPC) — Section 52

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High Courts30 Jan 1956

Madan Mohan Mohapatra and Others Vs The State

Orissa High Court · AIR 1956 Ori 171 : (1956) 22 CLT 145 : (1956) CriLJ 1083

Criminal Procedure Code, 1898 (CrPC) — Section 225, 233, 234, 367, 537Evidence Act, 1872 — Section 5Penal Code, 1860 (IPC) — Section 148, 149, 326

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High Courts19 Jan 1956Dismissed

Dhanapati Das and Others Vs Mahadevlal Agarwala

Orissa High Court · (1956) 22 CLT 287

Central Provinces Land Revenue Act, 1881 — Section 203, 77

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High Courts16 Jan 1956

RAMAKRISHNA DEO Vs AGRICULTURAL Income Tax OFFICER.

Orissa High Court · (1956) 30 ITR 248

Constitution of India, 1950 — Article 226

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High Courts16 Jan 1956Allowed

Sri Ramkrishna Deo Vs The Agricultural Income Tax Officer and Others

Orissa High Court · (1956) 22 CLT 116

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 41(1), 41(2)Orissa Agricultural Income Tax Act, 1947 — Section 13, 13(3)

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High Courts12 Jan 1956Dismissed

Gangadhar Patra and Another Vs Dolgovinda Sahu and Another

Orissa High Court · AIR 1956 Ori 193 : (1956) 22 CLT 270

Limitation Act, 1908 — Section 19, 6, 9

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High Courts10 Jan 1956Partly Allowed

Prasanna Kumar Das and Others Vs State of Orissa

Orissa High Court · AIR 1956 Ori 114

Constitution of India, 1950 — Article 14, 162Land Acquisition Act, 1894 — Section 11, 17(4), 4, 6, 9

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High Courts10 Jan 1956

Bhima Shaw and Others Vs The State

Orissa High Court · AIR 1956 Ori 177 : (1956) 22 CLT 317 : (1956) CriLJ 1208

Criminal Procedure Code, 1898 (CrPC) — Section 109, 110, 164, 337, 342(1)Evidence Act, 1872 — Section 114, 24, 30, 54, 9Penal Code, 1860 (IPC) — Section 395, 400

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High Courts09 Jan 1956Allowed