High Courts24 Apr 1956Dismissed

Ghanashyam Das and Others Vs The State

Orissa High Court · AIR 1956 Ori 194 : (1956) 22 CLT 375 : (1956) CriLJ 1334

Constitution of India, 1950 — Article 254(2), 366(10)Defence of India Rules, 1939 — Rule 31(2)Essential Commodities Act, 1955 — Section 16
High Courts12 Mar 1956

Indramani Pradhan and Others Vs Chanda Bewa

Orissa High Court · AIR 1956 Ori 191 : (1956) 22 CLT 219 : (1956) CriLJ 1218

Criminal Procedure Code, 1898 (CrPC) — Section 144, 233, 234, 235, 236Penal Code, 1860 (IPC) — Section 188, 304(1), 341, 352, 448
High Courts01 Mar 1956

Tek Chand Vs Ram Chand

Orissa High Court · (1956) 22 CLT 265

Displaced Persons (Debts Adjustment) Act, 1951 — Section 32Limitation Act, 1963 — Section 14, 2(6), 29(1)