High Courts04 Jul 1969Dismissed
Yasin Bagi Vs Haranarayan Agarwalla and Others
Orissa High Court · (1969) 35 CLT 927
Evidence Act, 1872 — Section 66Registration Act, 1908 — Section 4, 49
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,542 of 1,681
High Courts02 Jul 1969
State of Orissa Vs Dinabandhu Sahu and Sons
Orissa High Court · (1969) 35 CLT 901 : (1969) 24 STC 233
Central Sales Tax Act, 1956 — Section 14, 15
High Courts02 Jul 1969Partly Allowed
Prasanna Kumar Samal and Others Vs Anand Chandra Swain
Orissa High Court · AIR 1970 Ori 10 : (1970) CriLJ 62
Cattle Trespass Act, 1871 — Section 10, 20Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 342Penal Code, 1860 (IPC) — Section 109, 323, 390, 97
High Courts01 Jul 1969
State of Orissa Vs Modi Stores
Orissa High Court · (1969) 35 CLT 973 : (1969) 24 STC 255
Central Sales Tax Act, 1956 — Section 14
High Courts01 Jul 1969Dismissed
Prasanna Kumar Samal and Others Vs Balbhadra Rout
Orissa High Court · AIR 1970 Ori 27 : (1970) CriLJ 263
Cattle Trespass Act, 1871 — Section 10, 24
High Courts30 Jun 1969Allowed
Jogi Das and Others Vs Fakir Panda
Orissa High Court · AIR 1970 Ori 22 : (1969) 35 CLT 939
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 1, 17(2), 49
High Courts27 Jun 1969
Shyamasundar Kar Vs The State
Orissa High Court · (1969) 35 CLT 951 : (1969) CriLJ 1310
Penal Code, 1860 (IPC) — Section 362, 366, 420, 493
High Courts26 Jun 1969
Jagabandhu Sahu Vs State of Orissa
Orissa High Court · AIR 1969 Ori 299 : (1969) 35 CLT 817 : (1969) 24 STC 240
Constitution of India, 1950 — Article 141Orissa Sales Tax Act, 1947 — Section 6
High Courts25 Jun 1969Dismissed
Surendra Nath Sahu Vs State of Orissa State of Orissa Vs Surendra Nath Sahu
Orissa High Court · (1969) 35 CLT 773
Criminal Procedure Code, 1898 (CrPC) — Section 14(1), 342, 537Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161
High Courts24 Jun 1969Dismissed
Naba Kishore Nayak Vs Laxminarayan Khuntia
Orissa High Court · (1969) 35 CLT 741
Partnership Act, 1932 — Section 40, 41, 42, 43, 44
High Courts24 Jun 1969
Jogendra Garabadu and Others Vs Lingaraj Patra and Others
Orissa High Court · AIR 1970 Ori 91 : (1969) 35 CLT 855 : (1969) 35 CLT 835 : (1970) CriLJ 819
Criminal Procedure Code, 1898 (CrPC) — Section 204 , 258(1)Evidence Act, 1872 — Section 101, 102, 103, 104, 114Limitation Act, 1963 — Article 74
High Courts24 Jun 1969
Sriram Chandra Das Vs Krushna Chandra Roy
Orissa High Court · (1969) 35 CLT 788 : (1970) CriLJ 264
Penal Code, 1860 (IPC) — Section 351, 352, 501, 504
High Courts23 Jun 1969Dismissed
Narottam Dass Vs The General Manager, Orissa Road Transport Company Ltd. and Others
Orissa High Court · (1969) 35 CLT 752
High Courts23 Jun 1969
M. Suryanarayan Vs State of Orissa
Orissa High Court · (1969) 35 CLT 796
Essential Commodities Act, 1955 — Section 7Orissa Food Grains Dealers Licensing Order, 1959 — Rule 2, 3(1)
High Courts23 Jun 1969Dismissed
Narottam Das Vs General Manager, Orissa Road Transport Co. Ltd. and Others
Orissa High Court · (1969) 35 CLT 752
High Courts23 Jun 1969Dismissed
Jayaram Pradhan and Others Vs Orissa Government and Others
Orissa High Court · (1969) 35 CLT 736
High Courts23 Jun 1969
Pitambar Pradhan and Others Vs State of Orissa
Orissa High Court · (1969) 35 CLT 749 : (1970) CriLJ 641
Criminal Procedure Code, 1898 (CrPC) — Section 117(1), 118
High Courts23 Jun 1969Dismissed
Hadu Parida Vs Sana Gobinda Misra
Orissa High Court · AIR 1970 Ori 32
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 22 Rule 4, Order 22 Rule 5, Order 6 Rule 2, 11
High Courts23 Jun 1969Dismissed
Prithiviraj Pailo Vs Kautuka Babi
Orissa High Court · AIR 1970 Ori 4
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, 11, 47
High Courts23 Jun 1969
Jai Biswal and Others Vs Harekrushna Swain
Orissa High Court · (1969) 35 CLT 764
Penal Code, 1860 (IPC) — Section 107, 379, 380, 381, 404Probation of Offenders Act, 1958 — Section 11, 3, 4, 4(1)