High Courts04 Aug 1969Allowed
Mst. Sebati Sthua and Others Vs Manglu Padhan and Others
Orissa High Court · (1969) 35 CLT 1034
Orissa Estates Abolition Act, 1951 — Section 3B(4), 5, 6, 6(1), 7
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,540 of 1,681
High Courts04 Aug 1969Allowed
Jagojoti Bose and Another Vs Bararuchi Bose and Others
Orissa High Court · AIR 1970 Ori 28 : (1969) 35 CLT 1132
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(2), 11Succession Act, 1925 — Section 227
High Courts01 Aug 1969Allowed
Gobind Ch. Panda Vs Darsan Ch. Rout and Others
Orissa High Court · AIR 1970 Ori 15 : (1969) 35 CLT 1108
Constitution of India, 1950 — Article 226, 227Orissa Panchayat Samiti and Zilla Parishad Act, 1959 — Section 16(3), 25(1), 44A
High Courts31 Jul 1969Allowed
Sambhu Mallik Vs Rusi Mallik and Others
Orissa High Court · (1969) 35 CLT 1125
Civil Procedure Code, 1908 (CPC) — Section 100Orissa Tenants Relief Act, 1955 — Section 11A(4), 11A(5), 11A(6)
High Courts31 Jul 1969Dismissed
The Commissioner of Endowments Vs Sri Radhakanta Deb and Another
Orissa High Court · (1969) 35 CLT 992
Orissa Hindu Religious Endowments Act, 1939 — Section 64, 64(2)
High Courts30 Jul 1969Dismissed
Ramavtar and Others Vs Pop Sing Mahadeb Prasad
Orissa High Court · AIR 1970 Ori 36 : (1969) 35 CLT 981
Civil Procedure Code, 1908 (CPC) — Section 40, 42Orissa Money Lenders Act, 1939 — Section 13
High Courts29 Jul 1969
Narasingmal Premchand Vs Commissioner of Income Tax
Orissa High Court · (1969) 35 CLT 1039
Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 256(1), 25A
High Courts28 Jul 1969Allowed
Ramakanta Mohanty Vs Divisional Forest Officer and Another
Orissa High Court · AIR 1970 Ori 49
Constitution of India, 1950 — Article 311
High Courts25 Jul 1969Allowed
Banchchanidhi Patnaik Vs State of Orissa and Others
Orissa High Court · AIR 1970 Ori 56 : (1969) 35 CLT 1128
Constitution of India, 1950 — Article 311(2)
High Courts24 Jul 1969
K. C. GAJAPATHI NARAYAN DEO Vs COMMISSIONER OF WEALTH-TAX, BIHAR AND ORISSA.
Orissa High Court · (1970) 36 CLT 517 : (1969) 74 ITR 861
Wealth Tax Act, 1957 — Section 2(e)(v)
High Courts23 Jul 1969
Lodging House Fund Vs Durga Prasad Sukla
Orissa High Court · (1969) 35 CLT 1014
Bihar and Orissa Places of Pilgrimage Act, 1920 — Section 20, 23Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 195, 196, 198, 199Limitation Act, 1963 — Section 5
High Courts23 Jul 1969
Bhajuram Ganapatram Vs Commissioner of Income Tax
Orissa High Court · AIR 1970 Ori 38 : (1970) 36 CLT 346 : (1970) 75 ITR 285
Evidence Act, 1872 — Section 101, 104, 3Income Tax Act, 1922 — Section 28, 28(1), 28(3), 28(4)
High Courts23 Jul 1969
Controller of Estate Duty Vs K. Lingamurti and Another
Orissa High Court · AIR 1970 Ori 37 : (1969) 35 CLT 1060 : (1970) 75 ITR 96
Gift Tax Act, 1958 — Section 18(1)
High Courts22 Jul 1969Dismissed
Tarini Sahu Vs Bharat Sahu and Others
Orissa High Court · (1969) 35 CLT 1084
High Courts18 Jul 1969Allowed
Sankarsan Sarangi Vs Chairman, Zilla Parishad and Others
Orissa High Court · (1969) 35 CLT 1276
Constitution of India, 1950 — Article 226
High Courts18 Jul 1969Allowed
Dhruba Singh Vs Union of India (UOI) and Another
Orissa High Court · (1969) 35 CLT 985
Constitution of India, 1950 — Article 226, 227, 311Industrial Disputes Act, 1947 — Section 25F
High Courts18 Jul 1969Allowed
Adwait Prasad Naik Vs State of Orissa
Orissa High Court · (1969) 35 CLT 1256
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409, 477A
High Courts18 Jul 1969Dismissed
Dr. Brundaban Chandra Biswal Vs The State of Orissa and Another
Orissa High Court · (1969) 35 CLT 1089
Constitution of India, 1950 — Article 226, 311(2)
High Courts18 Jul 1969
Kirti Chandra Bariha Vs Dukhu Das and Another
Orissa High Court · (1970) CriLJ 936
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Jul 1969Dismissed
Lakhman Kumar Kar Vs Mst. Basanta Kumari and Another
Orissa High Court · AIR 1970 Ori 43 : (1970) 36 CLT 72
Constitution of India, 1950 — Article 245Hindu Womens Rights to Property (Extension to Agricultural Land in Orissa) Act, 1944 — Section 2