High Courts29 Oct 1969Allowed
Jagua Kandi and Others Vs The State
Orissa High Court · (1970) 36 CLT 620
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 141, 148, 302, 323
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,535 of 1,681
High Courts29 Oct 1969Allowed
Kruehna Chandra Patnaik Vs Dolai Maliko and Others
Orissa High Court · (1970) 36 CLT 592
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts28 Oct 1969Dismissed
Naran Kandi and Others Vs Bhima Praharaj and Another
Orissa High Court · (1970) 36 CLT 983
Orissa General Clauses Act, 1937 — Section 2(26), 9Orissa Tenants Relief Act, 1955 — Section 9(1), 9(2)
High Courts28 Oct 1969Dismissed
Sm. Deo Kuar Bai Pandya Vs The Union of India (UOI) and Another
Orissa High Court · AIR 1971 Ori 7 : (1970) 36 CLT 633
Mineral Concession Rules, 1960 — Rule 54
High Courts28 Oct 1969
Sukra Tilming Munda and Others Vs State of Orissa
Orissa High Court · (1970) CriLJ 1193
Forest Act, 1927 — Section 20, 26
High Courts28 Oct 1969Allowed
Orient Paper Mills Ltd. Vs Deputy Collector, Central Excise and Others
Orissa High Court · (1969) 10 OHC CK 0014
Central Excises and Salt Act, 1944 — Section 3, 35Constitution of India, 1950 — Article 226
High Courts28 Oct 1969
Basanta Kumar Mohapatra Vs State of Orissa
Orissa High Court · AIR 1971 Ori 150
Constitution of India, 1950 — Article 16, 226
High Courts10 Oct 1969Dismissed
Pasupati Mahanto Vs Damodar Mahanto and Others
Orissa High Court · (1970) 36 CLT 519
Criminal Procedure Code, 1898 (CrPC) — Section 145Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 1, 1(3), 2, 3, 5
High Courts09 Oct 1969
Narayan Patra and Others Vs Tara Patrani and Another
Orissa High Court · AIR 1970 Ori 131 : (1970) 36 CLT 567
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts08 Oct 1969Dismissed
Balmukund Oriya Vs State of Orissa
Orissa High Court · AIR 1970 Ori 130
Constitution of India, 1950 — Article 311
High Courts07 Oct 1969Dismissed
Sobhabati Panigrahi Vs Raghunath Panigrahi and Another
Orissa High Court · (1970) 36 CLT 121
Hindu Succession Act, 1956 — Section 11(2), 14, 14(1), 14(2)
High Courts07 Oct 1969Dismissed
District Transport Manager, State Transport Vs Satrughana Guru and Another
Orissa High Court · AIR 1970 Ori 121 : (1970) 36 CLT 260
Civil Procedure Code, 1908 (CPC) — Section 115Motor Transport Workers Act, 1961 — Section 25Payment of Wages Act, 1936 — Section 15, 15(1), 2
High Courts07 Oct 1969Allowed
Lal Rajendra Singh Vs State of Orissa and Others
Orissa High Court · (1970) 36 CLT 314
Constitution of India, 1950 — Article 226Orissa Estates Abolition Act, 1951 — Section 35, 35(1), 37, 37(2), 42
High Courts07 Oct 1969Dismissed
Yudhistir Pradhan Vs State of Orissa
Orissa High Court · (1970) 36 CLT 53
Criminal Procedure Code, 1898 (CrPC) — Section 342Dangerous Drugs Act, 1930 — Section 2Orissa Opium Smoking Act, 1947 — Section 13, 3, 9
High Courts06 Oct 1969
Durga Charan Naik and Others Vs Banshidhar Naik and Others
Orissa High Court · (1970) 36 CLT 295
High Courts03 Oct 1969Allowed
Lakhiram Pansari Vs Narasingh Misra
Orissa High Court · (1970) 36 CLT 529
Criminal Procedure Code, 1898 (CrPC) — Section 244, 244(1), 247Penal Code, 1860 (IPC) — Section 292A
High Courts03 Oct 1969Allowed
Saroj Kumar Ghosh Vs Chairman, Orissa State Electricity Board
Orissa High Court · AIR 1970 Ori 126
Industrial Employment (Standing Orders) Act, 1946 — Section 2, 3(2), 4
High Courts03 Oct 1969Dismissed
Jairam Debata Vs Babaji Rath
Orissa High Court · (1970) 36 CLT 134
Cattle Trespass Act, 1871 — Section 10, 20, 24
High Courts03 Oct 1969
Management of Machkund Hydro-Electric Project Vs Workmen of Machkund Hydro-Electric Project and Others
Orissa High Court · (1970) 2 LLJ 173
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts30 Sept 1969Dismissed
Nila Dei Vs Niranjan Das and Others
Orissa High Court · (1970) 36 CLT 725
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10