High Courts17 Nov 1969Dismissed
Bauribandhu Misra Vs I.G. of Police and Others
Orissa High Court · AIR 1970 Ori 213
Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,534 of 1,681
High Courts17 Nov 1969Dismissed
Sudhakar Ghadei Vs The State of Orissa
Orissa High Court · AIR 1970 Ori 224
Constitution of India, 1950 — Article 335Orissa Administrative Service, Class II (Recruitment) Rules, 1959 — Rule 6
High Courts14 Nov 1969Dismissed
Dulichand Khandalwal Vs State of Orissa, State Transport Authority, Secretary, Orissa Motor Transport Workers' Union and K.M. Das
Orissa High Court · (1970) 36 CLT 607
Motor Vehicles Act, 1939 — Section 47, 47(1)
High Courts13 Nov 1969Dismissed
Mali Bewa and Others Vs Dhunda Samal and Another
Orissa High Court · AIR 1970 Ori 161
Contract Act, 1872 — Section 70Specific Relief Act, 1877 — Section 24
High Courts12 Nov 1969
Basudeb Misra Vs Collector and Others
Orissa High Court · (1970) 36 CLT 193
Orissa Estates Abolition Act, 1951 — Section 13A, 13D, 13D(1), 13E, 13FPoor Removal Act, 1992 — Section 2
High Courts12 Nov 1969Allowed
Jharana Mills Ltd. Vs Assistant Collector, Central Excise and Others
Orissa High Court · AIR 1970 Ori 155 : (1970) 36 CLT 285
Central Excises and Salt Act, 1944 — Section 36Customs Act, 1962 — Section 129
High Courts12 Nov 1969Allowed
Moti Dei and Others Vs Rajkishore Patnaik, Proprietor, Orissa Modern Automobiles and Another
Orissa High Court · (1970) 36 CLT 532
Orissa House Rent Control Act, 1958 — Section 7(1)
High Courts12 Nov 1969Allowed
Brahmananda Sahu and Others Vs State of Orissa and Others
Orissa High Court · AIR 1970 Ori 189 : (1969) 35 CLT 1304
Constitution of India, 1950 — Article 14Vires of Orissa Prevention of Land Encroachment Act, 1954 — Section 6
High Courts11 Nov 1969Allowed
Devaraj Moharana Vs Executive Engineer, General Electrical Division and Another
Orissa High Court · (1970) 36 CLT 559
Constitution of India, 1950 — Article 226, 227, 309, 311, 311(2)Orissa Service Code, 1939 — Rule 173, 2, 41
High Courts11 Nov 1969
Uday Nath Nanda and Others Vs Bulei Guru and Others
Orissa High Court · AIR 1970 Ori 168
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Nov 1969Allowed
Ramachandra Gochhikar and Others Vs Ramachandra Biswal and Others
Orissa High Court · AIR 1970 Ori 164
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 58, Order 21 Rule 59, Order 38 Rule 11, 64
High Courts11 Nov 1969Allowed
Jadumani Das Vs Govind Hiswal and Others
Orissa High Court · (1970) 36 CLT 271
Criminal Procedure Code, 1898 (CrPC) — Section 21, 247, 403Penal Code, 1860 (IPC) — Section 143, 188, 426
High Courts06 Nov 1969Allowed
V. Narayan Murty Raju and Another, Lakshman Tripathy and P. Narayan Rao and Others Vs The Central Co-operative Marketing Textile Syndicate Ltd. and Others
Orissa High Court · (1970) 36 CLT 291
High Courts06 Nov 1969Allowed
Uchchab Narendra Vs Gopinath Deb and Others
Orissa High Court · (1970) 36 CLT 218
Constitution of India, 1950 — Article 226, 227Orissa Land Reforms Act, 1960 — Section 3, 4(1), 6, 8(1)
High Courts05 Nov 1969
Bhima Das Vs State of Orissa and Another
Orissa High Court · AIR 1970 Ori 163
Preventive Detention Act, 1950 — Section 3(1)
High Courts30 Oct 1969Dismissed
Koutuki Sabatani Vs Raghu Sethi
Orissa High Court · AIR 1970 Ori 116
Limitation Act, 1963 — Section 12
High Courts30 Oct 1969
Japan Mohanta and Others Vs Dubulia Munda
Orissa High Court · (1970) 36 CLT 319 : (1970) CriLJ 1194
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Oct 1969Dismissed
Union of India (UOI) Vs Kisan Khandelwal
Orissa High Court · AIR 1970 Ori 137
Civil Procedure Code, 1908 (CPC) — Section 47, 82
High Courts30 Oct 1969
Giridhari Mohapatra and Others Vs Smt. Parbati Dei
Orissa High Court · (1970) 36 CLT 541 : (1971) CriLJ 184
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
High Courts29 Oct 1969Allowed
Hindusthan Steel Ltd. Vs Prakash Chand Agarwal and Another
Orissa High Court · AIR 1970 Ori 149 : (1970) 36 CLT 400
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 9