High Courts29 Jan 1971Partly Allowed
Sulei Bewa and Others Vs Gurubari Rana and Others
Orissa High Court · (1971) 37 CLT 297
Evidence Act, 1872 — Section 101, 102, 103, 104
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,520 of 1,681
High Courts29 Jan 1971
BHAGIRATHI SAHA Vs GIFT-TAX OFFICER AND ANOTHER.
Orissa High Court · (1971) 81 ITR 709
High Courts28 Jan 1971Allowed
Bansidhar Malik Vs State of Orissa and Others
Orissa High Court · AIR 1971 Ori 271 : (1971) 37 CLT 389
Orissa Estates Abolition Act, 1951 — Section 8(1)
High Courts27 Jan 1971
Krushna Singh Vs The State
Orissa High Court · (1971) 37 CLT 321 : (1971) CriLJ 1497
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 86
High Courts21 Jan 1971Allowed
Jami Bhimaraju and Others Vs Konchada Kedarnadha Subudhi
Orissa High Court · AIR 1972 Ori 81 : (1971) 37 CLT 251
Civil Procedure Code, 1908 (CPC) — Section 47Orissa House Rent Control Act, 1958 — Section 6, 7(2)
High Courts21 Jan 1971Allowed
Ippily Ramamurthy Vs Khetra Praja Ratna and Others
Orissa High Court · (1971) 37 CLT 271
Limitation Act, 1908 — Article 144
High Courts19 Jan 1971Dismissed
Susila Dei Vs Madhusudan Kisan
Orissa High Court · (1971) 37 CLT 1177
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 3, 4, 9, 9(1)
High Courts19 Jan 1971Dismissed
Maheswar Mahapatro Vs State of Orissa and Others
Orissa High Court · (1972) 29 STC 52
Orissa Sales Tax Act, 1947 — Section 2(g)
High Courts19 Jan 1971Allowed
Lakshman Mohapatra Vs The State of Orissa and Others
Orissa High Court · AIR 1971 Ori 237
Orissa Education Act, 1969 — Section 11(1)Orissa Education Code — Article 41
High Courts19 Jan 1971Dismissed
Biswanath Rana and Others Vs Laxman Rana and Another
Orissa High Court · (1971) 01 OHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 18Orissa Tenancy Act, 1913 — Section 22, 23, 4
High Courts19 Jan 1971Dismissed
Shyam Sundar Behura Vs Basanta Samal and Others
Orissa High Court · (1971) 01 OHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 47, 47(1), 47(3)
High Courts15 Jan 1971Partly Allowed
Bhagirathi Rout Vs Gopal Charan Rout and Others
Orissa High Court · AIR 1972 Ori 206
Limitation Act, 1963 — Article 65
High Courts15 Jan 1971
Dasarath Naik Vs Gura Bewa and Others
Orissa High Court · AIR 1972 Ori 78
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Evidence Act, 1872 — Section 35Hindu Succession Act, 1956 — Section 2(2)
High Courts12 Jan 1971Dismissed
Nilamani Lenka Vs Registrar, Co-operative Societies and Others
Orissa High Court · AIR 1971 Ori 254
High Courts12 Jan 1971Dismissed
Jai Singh Vs S.D.O. and Others
Orissa High Court · AIR 1971 Ori 287 : (1971) 37 CLT 261
Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Regulation 2, 3(2)
High Courts12 Jan 1971Dismissed
Ram Chand Lakhani Vs Sk. Umar Ali
Orissa High Court · (1971) 37 CLT 226
Easements Act, 1882 — Section 28
High Courts04 Jan 1971
Silla Ramulu Vs State of Orissa
Orissa High Court · (1971) CriLJ 1401
Penal Code, 1860 (IPC) — Section 349, 350, 448, 457, 488
High Courts24 Dec 1970Allowed
Gouranga Dora Vs The State
Orissa High Court · (1971) 37 CLT 170
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts24 Dec 1970Dismissed
Baijnath Chhapolia Vs Cuttack Municipality
Orissa High Court · (1971) 37 CLT 406
Orissa Municipal Act, 1950 — Section 290(1), 383
High Courts24 Dec 1970Allowed
Keluni Dei Vs Kanhei Sahu and Others
Orissa High Court · AIR 1972 Ori 28 : (1971) 37 CLT 178
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Article 44