High Courts26 Feb 1971Allowed
A. Seddique Vs State of Orissa
Orissa High Court · AIR 1971 Ori 255
Motor Vehicles Act, 1939 — Section 45(3), 45(4)
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,519 of 1,681
High Courts26 Feb 1971
Mithunlal and Another Vs The State
Orissa High Court · (1971) 37 CLT 396 : (1971) CriLJ 1494
Prevention of Food Adulteration Act, 1954 — Section 11, 16, 2, 7
High Courts25 Feb 1971Dismissed
Ahmad Khan and Another Vs Shaik Maijar and Others
Orissa High Court · (1971) 02 OHC CK 0020
Partition Act, 1893 — Section 4
High Courts25 Feb 1971Partly Allowed
Kashinath Sahu Vs Smt. Devi and Others
Orissa High Court · AIR 1971 Ori 295
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1)
High Courts25 Feb 1971Allowed
Surendra Kr. Rout Vs The State of Orissa and Others
Orissa High Court · AIR 1971 Ori 257 : (1971) 37 CLT 391
Orissa Grama Panchayat Act, 1964 — Section 11, 25Orissa Grama Panchayat Election Rules, 1965 — Rule 29
High Courts25 Feb 1971Allowed
Mangaraj Vs Election Officer-cum-S.D.O. and Others
Orissa High Court · AIR 1972 Ori 59
Orissa Grama Panchayat Act, 1965 — Section 10(1), 4(1), 9
High Courts24 Feb 1971Dismissed
Uttareswari Rice Mills Vs Sales Tax Officer, Intelligence Wing, Vigilance B and Another
Orissa High Court · (1971) 37 CLT 310 : (1971) 28 STC 168
Orissa Sales Tax Act, 1947 — Section 12(8), 16(1), 23(4)
High Courts19 Feb 1971
S. Sadasiva Rao Vs The Government of Orissa and Another
Orissa High Court · (1971) 2 LLJ 67
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12
High Courts17 Feb 1971Allowed
Brundaban Ch. Mohanty Vs D.I. of Schools and Others
Orissa High Court · AIR 1971 Ori 259
Orissa Education Act, 1969 — Section 11(1), 7Orissa Education Code — Article 306, 41
High Courts16 Feb 1971Dismissed
Kishori Charan Mohanty Vs State of Orissa and Another
Orissa High Court · (1971) 37 CLT 410
Constitution of India, 1950 — Article 226Orissa Service Code, 1939 — Rule 71
High Courts16 Feb 1971
B. Baliarsing and Another Vs Bamdev Misra and Others
Orissa High Court · AIR 1971 Ori 291 : (1971) 37 CLT 435
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Orissa Municipal Act, 1950 — Section 349(1)
High Courts15 Feb 1971Allowed
Rama Chandra Sahu Vs Sanyasi Behera and Others
Orissa High Court · (1971) 37 CLT 383
Orissa House Rent Control Act, 1968 — Section 7
High Courts12 Feb 1971
Sudhir Ch. Das Vs State of Orissa and Others
Orissa High Court · (1971) 2 LLJ 65
Constitution of India, 1950 — Article 226, 311
High Courts10 Feb 1971
Norbet Kispatta Vs Mst. Tersa Kerketa
Orissa High Court · (1971) CriLJ 1496
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts09 Feb 1971Allowed
Lingaraj Nanda Vs State of Orissa and Others
Orissa High Court · AIR 1972 Ori 61
Constitution of India, 1950 — Article 133(1), 226
High Courts09 Feb 1971Dismissed
Madan Mohan Pani Vs State of Orissa and Another
Orissa High Court · AIR 1971 Ori 283
Orissa Panchayat Samiti and Zilla Parishad Act, 1959 — Section 16(3), 46C, 46D
High Courts08 Feb 1971
Narendranath Tripathy Vs The Director of Public Instructions (Schools) and Others
Orissa High Court · (1971) 2 LLJ 63
High Courts05 Feb 1971
Dula Ganda and Others Vs Senapati Ganda and Another
Orissa High Court · AIR 1971 Ori 262 : (1971) 37 CLT 318
Limitation Act, 1963 — Article 123
High Courts05 Feb 1971Dismissed
Banchhanidhi Satpathy and Another Vs Ghanashyama Satpathy
Orissa High Court · AIR 1972 Ori 9
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13
High Courts02 Feb 1971Dismissed
Kangali Swain and Others Vs Dinabandhu Rout and Others
Orissa High Court · (1971) 37 CLT 217
Hindu Adoptions and Maintenance Act, 1956 — Section 11